Supreme Court20 Jan 1984Disposed Of
Sheo Dutt Sharma Ors. Vs State of U.P. and Others
Supreme Court Of India · AIR 1984 SC 634 : (1984) 48 FLR 473 : (1984) LabIC 341 : (1984) SCC 190 Supp : (1984) 1 SCC 190 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1984
340 judgments · page 17 of 17
Supreme Court17 Jan 1984Dismissed
State of Maharashtra Vs Jayantilal and Others
Supreme Court Of India · AIR 1984 SC 612 : (1984) CriLJ 334 : (1984) 1 Crimes 711 : (1984) 1 SCALE 89 : (1984) 1 SCC 583 : (1984) 2 SCR 431
Criminal Procedure Code, 1973 (CrPC) — Section 165, 5(2), 98Forward Contracts (Regulation) Act, 1952 — Section 22
Supreme Court17 Jan 1984dismissed
Lt. Col. S.J. Chaudhary Vs State (Delhi Administration)
Supreme Court Of India · AIR 1984 SC 618 : (1984) CriLJ 340 : (1984) 1 SCALE 92 : (1984) 1 SCC 722 : (1984) 2 SCR 438
Supreme Court16 Jan 1984dismissed
Daulat Ram Chauhan Vs Anand Sharma
Supreme Court Of India · AIR 1984 SC 621 : (1984) 1 SCALE 81 : (1984) 2 SCC 64 : (1984) 2 SCR 419 : (1984) 16 UJ 902
Representation of the People Act, 1951 — Section 123, 123(2), 82, 86
Supreme Court16 Jan 1984Allowed
Avtar Singh Brar Vs Tej Singh and Others
Supreme Court Of India · AIR 1984 SC 619 : (1984) 1 SCALE 79 : (1984) 1 SCC 752 : (1984) 2 SCR 415 : (1985) 17 UJ 59
Supreme Court13 Jan 1984Allowed
Tholan Vs State of Tamil Nadu
Supreme Court Of India · AIR 1984 SC 759 : (1984) CriLJ 478 : (1984) 2 SCC 133
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
Supreme Court11 Jan 1984Disposed Of
Bhaskar Textile Mills Ltd. Vs Jharsuguda Municipality and Others
Supreme Court Of India · AIR 1984 SC 583 : (1984) 57 CLT 456 : (1984) 1 SCALE 72 : (1984) 2 SCC 25 : (1984) 2 SCR 401
Constitution of India, 1950 — Article 19(1), 301Orissa Grama Panchayat Act, 1964 — Section 3(2)Orissa Municipal Act, 1950 — Section 131(1), 392, 4(1), 4(2), 5
Supreme Court09 Jan 1984Allowed
Ram Chandra Mawa Lal, Varanasi and Others Vs State of Uttar Pradesh and Others Om Prakash Raj Kumar, Bilshinda and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1987 SC 1837 : (1984) 1 SCALE 48 : (1984) SCC 28 Supp : (1984) 1 SCC 28 Supp : (1984) 2 SCR 348
Constitution of India, 1950 — Article 14, 226, 227, 254(1), 254(2)
Supreme Court09 Jan 1984Allowed
The Special Land Acquisition Officer, Davangere Vs P. Veerabhadarappa and Others
Supreme Court Of India · AIR 1984 SC 774 : (1984) 42 CTR 357 : (1985) 154 ITR 190 : (1984) 1 SCALE 37 : (1984) 2 SCC 120 : (1984) 2 SCR 386 : (1984) 16 UJ 231
Land Acquisition Act, 1894 — Section 23, 4(1), 6
Supreme Court06 Jan 1984Dismissed
Royal Boot House and Others Vs State of Jammu & Kashmir and Others
Supreme Court Of India · AIR 1985 SC 1758 : (1986) SCC 739 Supp : (1986) 1 SCC 739 Supp : (1984) 56 STC 212
Jammu and Kashmir General Sales Tax Act, 1962 — Section 8(2), 8(3)
Supreme Court06 Jan 1984Allowed
Siliguri Municipality and Others Vs Amalendu Das and Others
Supreme Court Of India · AIR 1984 SC 653 : (1984) 55 CompCas 506 : (1984) 146 ITR 624 : (1984) 1 SCALE 278 : (1984) 2 SCC 436 : (1984) 2 SCR 344 : (1984) 16 UJ 303
Bengal Municipal Act, 1932 — Section 123, 124Constitution of India, 1950 — Article 226
Supreme Court06 Jan 1984Disposed Of
Vaishnavadas Vs Ramdas and Others
Supreme Court Of India · (1984) JLJ 327
Supreme Court05 Jan 1984Partly Allowed
Vineet Kumar Vs Mangal Sain Wadhera
Supreme Court Of India · AIR 1985 SC 817 : (1984) 1 SCALE 31 : (1984) 3 SCC 352 : (1984) 2 SCR 333 : (1984) 16 UJ 778
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 20, 20(4), 30(1), 39
Supreme Court05 Jan 1984Allowed
Workmen and Others Vs Hindustan Lever Ltd.
Supreme Court Of India · AIR 1984 SC 516 : (1984) 49 FLR 364 : (1984) 1 LLJ 388 : (1984) 1 SCALE 15 : (1984) 1 SCC 728 : (1984) 2 SCR 307 : (1984) 16 UJ 281
Contract Act, 1872 — Section 28Industrial Disputes (Central) Rules, 1957 — Rule 10Industrial Disputes Act, 1947 — Section 10
Supreme Court04 Jan 1984Dismissed
Jai Kishan Dass and Others Vs Smt Nirmala Devi and Others
Supreme Court Of India · AIR 1984 SC 589 : (1984) 1 SCC 682
Supreme Court03 Jan 1984Dismissed
Gaya Parshad Dikshit Vs Dr. Nirmal Chander and Another
Supreme Court Of India · AIR 1984 SC 930 : (1984) 1 SCALE 489 : (1984) 2 SCC 286 : (1984) 2 SCR 287 : (1984) 16 UJ 305
Limitation Act, 1963 — Article 65
Supreme Court03 Jan 1984Allowed
V.S. Rahi and Another Vs Ram Chambeli
Supreme Court Of India · AIR 1984 SC 595 : (1984) 1 SCALE 5 : (1984) 1 SCC 612 : (1984) 2 SCR 290 : (1984) 16 UJ 920
Delhi Rent Control Act, 1958 — Section 21
Supreme Court03 Jan 1984Allowed
Amar Kant Choudhary Vs State of Bihar and Others
Supreme Court Of India · AIR 1984 SC 531 : (1984) 32 BLJR 87 : (1984) 48 FLR 241 : (1984) LabIC 291 : (1984) 1 SCALE 10 : (1984) 1 SCC 694 : (1984) 2 SCR 299 : (1984) 1 SLJ 356 : (1984) 16 UJ 1007
Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 4Police Service (Recruitment) Rules, 1954 — Rule 9(1)
Supreme Court02 Jan 1984Allowed
Mithilesh Kumar Pandey Vs Baidyanath Yadav and Others
Supreme Court Of India · AIR 1984 SC 305 : (1984) 32 BLJR 127 : (1984) 1 SCALE 632 : (1984) 1 SCALE 1 : (1984) 2 SCC 1 : (1984) 2 SCR 278 : (1984) 16 UJ 800
Representation of the People Act, 1951 — Section 81(3), 86, 86(1)
Supreme Court01 Jan 1984Disposed Of
In Re: The Petitions of Nawal Thakur, A Convict Kept in The Kulu Jail
Supreme Court Of India · (1984) 1 SCALE 1022 : (1984) 3 SCC 572