COURT ARCHIVE

Supreme Court Of India judgments, 1984

340 judgments · page 16 of 17

Supreme Court16 Feb 1984Dismissed

A.R. Antulay Vs Ramdas Sriniwas Nayak and Another

Supreme Court Of India · AIR 1984 SC 718 : (1984) 86 BOMLR 228 : (1984) CriLJ 647 : (1984) 1 Crimes 547 : (1984) 1 SCALE 239 : (1984) 2 SCC 500 : (1984) 2 SCR 914

Criminal Law (Amendment) Act, 1952 — Section 6, 6(1), 8, 8(1), 8(3)Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 200, 202, 202(2)Prevention of Corruption Act, 1947 — Section 5A

Supreme Court16 Feb 1984Allowed

R.S. Nayak Vs A.R. Antulay Padmakar Balkrishna Samant Vs Abdul Rehman Antulay and Another

Supreme Court Of India · AIR 1984 SC 684 : (1984) 86 BOMLR 365 : (1984) CriLJ 819 : (1984) CriLJ 613 : (1984) 1 Crimes 926 : (1984) 1 Crimes 568 : (1984) 1 SCALE 239 : (1984) 1 SCALE 198 : (1984) 2 SCC 183 : (1984) 2 SCR 495 : (1984) 1 SLJ 347

Constitution of India, 1950 — Article 12, 13(1), 136, 170, 178Criminal Procedure Code, 1973 (CrPC) — Section 197, 200Maharashtra Legislature Members Salaries and Allowances Act, 1956 — Section 3(1), 4, 5

Supreme Court15 Feb 1984Disposed Of

Smt. Kausalya Devi Bogra and Others Vs Land Acquisition Officer, Aurangabad and Another Syed Yusufuddin Syed Ziauddin Vs State of Maharashtra

Supreme Court Of India · AIR 1984 SC 892 : (1984) 86 BOMLR 655 : (1984) 1 SCALE 304 : (1984) 2 SCC 324 : (1984) 2 SCR 900 : (1984) 16 UJ 429

Constitution of India, 1950 — Article 133, 136, 141Land Acquisition Act, 1894 — Section 3(1)

Supreme Court14 Feb 1984Disposed Of

A. Madan Mohan Vs Kalavakunta Chandrasekhara

Supreme Court Of India · AIR 1984 SC 871 : (1984) 1 SCALE 294 : (1984) 2 SCC 288 : (1984) 2 SCR 894 : (1984) 16 UJ 414

Representation of the People Act, 1951 — Section 81(3), 83(2), 86

Supreme Court14 Feb 1984Dismissed

Abdul Jalil and Others Vs State of U.P. and Others

Supreme Court Of India · AIR 1984 SC 882 : (1984) 1 SCALE 196 : (1984) 2 SCC 138

Constitution of India, 1950 — Article 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 144, 176(3)

Supreme Court13 Feb 1984Disposed Of

Prem Chand Jain and Another Vs R.K. Chhabra

Supreme Court Of India · AIR 1984 SC 981 : (1984) CriLJ 668 : (1984) 1 SCALE 279 : (1984) 2 SCC 302 : (1984) 2 SCR 883

Constitution of India, 1950 — Article 30(1)

Supreme Court09 Feb 1984Partly Allowed

Khazan Chand and Others Vs State of Jammu and Kashmir and Others Smt. Vidyawanti Devi Jain and Others Vs State of Jammu and Kashmir and Others

Supreme Court Of India · AIR 1984 SC 762 : (1984) 1 SCALE 264 : (1984) 2 SCC 456 : (1984) 2 SCR 858 : (1984) 56 STC 214 : (1984) 16 UJ 394

Constitution of India, 1950 — Article 1, 14, 246, 265, 370Constitution of Jammu and Kashmir, 1956 — Section 5Jammu and Kashmir General Sales Tax Act, 1962 — Section 1, 2, 2(1), 4, 6

Supreme Court08 Feb 1984Allowed

State of Gujarat Vs Consumer and Education Research center and Others Bechar Bhai Jadavji Vs State of Gujarat and Others

Supreme Court Of India · AIR 1984 SC 652 : (1984) 1 GLR 492 : (1984) 1 SCALE 191 : (1984) 1 SCC 684

Commissions of Inquiry Act, 1952 — Section 7

Supreme Court07 Feb 1984

Shiv Dayal Shrivastava Vs Union of India(UOI)

Supreme Court Of India · AIR 1984 SC 465 : (1984) 32 BLJR 124 : (1984) 1 SCALE 156 : (1984) 1 SCC 724 : (1984) 2 SCR 853 : (1984) 1 SLJ 360 : (1984) 16 UJ 278

All India Services (Leave) Rules, 1955 — Rule 20Constitution of India, 1950 — Article 32High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 4, 5(3), 9(1)

Supreme Court06 Feb 1984Disposed Of

Lakshmi Kant Pandey Vs Union of India (UOI)

Supreme Court Of India · AIR 1984 SC 469 : (1984) 1 Crimes 542 : (1984) 1 SCALE 159 : (1984) 2 SCC 244 : (1984) 2 SCR 795

Constitution of India, 1950 — Article 15, 15(3), 2, 24, 39Guardians and Wards Act, 1890 — Section 11, 17, 26, 4, 7

Supreme Court02 Feb 1984Dismissed

Diwakar Shrivastava and Others Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1984 SC 468 : (1984) 32 BLJR 206 : (1984) 48 FLR 339 : (1985) JLJ 167 : (1984) 1 SCALE 141 : (1984) SCC 214 Supp : (1984) 1 SCC 214 Supp : (1984) 2 SCR 792 : (1984) 16 UJ 296

Supreme Court31 Jan 1984Dismissed

M.R. Parashar and Others Vs Dr. Farooq Abdullah and Others

Supreme Court Of India · AIR 1984 SC 615 : (1984) CriLJ 337 : (1984) 1 SCALE 136 : (1984) 2 SCC 343 : (1984) 2 SCR 760

Contempt of Courts Act, 1971 — Section 2

Supreme Court31 Jan 1984Dismissed

Karnataka State Road Transport Corporation, Bangalore Vs B.A. Jayaram and Others

Supreme Court Of India · (1984) 2 ACC 218 : AIR 1984 SC 790 : (1984) 1 CompLJ 199 : (1984) 1 SCALE 142 : (1984) SCC 244 Supp : (1984) 2 SCR 768 : (1984) 16 UJ 364

Motor Vehicles Act, 1939 — Section 57, 57(3), 57(4), 57(5), 57(6)

Supreme Court31 Jan 1984Allowed

Shivram Anand Shiroor Vs Radhabai Shantram Kowshik and Another

Supreme Court Of India · AIR 1984 SC 786 : (1984) 86 BOMLR 280 : (1984) MhLj 426 : (1984) 1 SCALE 130 : (1984) 1 SCC 588 : (1984) 2 SCR 750 : (1984) 16 UJ 297

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13

Supreme Court25 Jan 1984Dismissed

Sadhu Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1984 SC 739 : (1984) CriLJ 404 : (1984) 1 Crimes 508 : (1984) 1 SCALE 100 : (1984) 2 SCC 310 : (1984) 2 SCR 741

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 55

Supreme Court24 Jan 1984allowed

J.D. Srivastava Vs State of M.P. and Others

Supreme Court Of India · AIR 1984 SC 630 : (1984) 32 BLJR 92 : (1984) LabIC 337 : (1984) 1 LLJ 344 : (1984) 1 SCALE 125 : (1984) 2 SCC 8 : (1984) 2 SCR 466 : (1984) 1 SLJ 490 : (1984) 16 UJ 980

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 7

Supreme Court24 Jan 1984Allowed

Anoop Jaiswal Vs Government of India and Another

Supreme Court Of India · AIR 1984 SC 636 : (1984) 48 FLR 258 : (1984) LabIC 343 : (1984) 1 LLJ 337 : (1984) 1 SCALE 105 : (1984) 2 SCC 369 : (1984) 2 SCR 453 : (1984) 16 UJ 925

Constitution of India, 1950 — Article 14, 226, 311(2)Police Service (Probation) Rules, 1954 — Rule 12

Supreme Court24 Jan 1984Allowed

A.S. Parmar and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1984 SC 643 : (1984) 32 BLJR 99 : (1984) 48 FLR 276 : (1984) 1 SCALE 113 : (1984) SCC 1 Supp : (1984) 1 SCC 1 Supp : (1984) 2 SCR 476 : (1984) 16 UJ 805

Punjab Service of Engineers (Class I) Public Works Department (Buildings and Roads Branch) Rules, 1960 — Rule 5(2), 6, 8(4)Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — R

Supreme Court23 Jan 1984Allowed

H. Anraj and Others Vs State of Maharashtra

Supreme Court Of India · AIR 1984 SC 781 : (1984) 1 SCALE 93 : (1984) 2 SCC 292 : (1984) 2 SCR 440 : (1984) 16 UJ 909

Constitution of India, 1950 — Article 246, 246(1), 246(3), 258, 258(1)Penal Code, 1860 (IPC) — Section 294A

Supreme Court23 Jan 1984Dismissed

Ramendrasingh Vs State of M. P. and Others

Supreme Court Of India · AIR 1984 SC 515 : (1984) 1 SCALE 140 : (1984) 1 SCC 751 : (1984) 2 SCR 451 : (1984) 16 UJ 889

Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 2, 6