Supreme Court20 Mar 1984allowed
Gurbax Rai and Others Vs Punjab National Bank, New Delhi
Supreme Court Of India · AIR 1984 SC 1012 : (1984) 1 SCALE 512 : (1984) 3 SCC 96 : (1984) 16 UJ 439(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1984
340 judgments · page 14 of 17
Supreme Court20 Mar 1984Allowed
Ghanshyam Dass and Others Vs Dominion of India and Others
Supreme Court Of India · AIR 1984 SC 1004 : (1984) 32 BLJR 222 : (1984) 1 SCALE 528 : (1984) 3 SCC 46 : (1984) 3 SCR 229 : (1984) 16 UJ 604
Civil Procedure Code, 1908 (CPC) — Section 80
Supreme Court15 Mar 1984allowed
Jitendra Singh Rathor Vs Shri Baidyanath Ayurved Bhawan Ltd. and Another
Supreme Court Of India · AIR 1984 SC 976 : (1984) 48 FLR 396 : (1984) LabIC 554 : (1984) 2 LLJ 10 : (1984) 1 SCALE 506 : (1984) 3 SCC 5 : (1984) 3 SCR 223 : (1984) 1 SLJ 664 : (1984) 16 UJ 651
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11
Supreme Court15 Mar 1984Partly Allowed
Punjab Singh Vs State of Haryana Karnail Singh Vs State of Haryana
Supreme Court Of India · AIR 1984 SC 1233 : (1984) CriLJ 921 : (1984) SCC 233 Supp : (1984) 1 SCC 233 Supp
Penal Code, 1860 (IPC) — Section 302, 326, 34
Supreme Court15 Mar 1984Allowed
State of Mysore Vs Associate Cement Companies Ltd. and Another
Supreme Court Of India · (1984) 1 SCALE 628 : (1984) SCC 430 Supp : (1984) 1 SCC 430 Supp : (1984) 16 UJ 439
Supreme Court15 Mar 1984Allowed
Harjeet Singh Vs Raj Kishore and Others
Supreme Court Of India · AIR 1984 SC 1238 : (1984) 32 BLJR 241 : (1984) 1 SCALE 619 : (1984) 3 SCC 573 : (1984) 16 UJ 530
Constitution of India, 1950 — Article 136
Supreme Court15 Mar 1984Allowed
Jagdish Prasad Vs Smt. Angoori Devi
Supreme Court Of India · AIR 1984 SC 1447 : (1984) 1 SCALE 502 : (1984) 2 SCC 590 : (1984) 3 SCR 216 : (1984) 16 UJ 641
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227Provincial Small Cause Courts Act, 1887 — Section 25
Supreme Court15 Mar 1984Dismissed
Chingleput Bottlers Vs Majestic Bottling Company State of Tamil Nadu Vs Majestic Bottling Company
Supreme Court Of India · AIR 1984 SC 1030 : (1984) 1 SCALE 832 : (1984) 3 SCC 258 : (1984) 3 SCR 190 : (1984) 16 UJ 570
Constitution of India, 1950 — Article 226Tamil Nadu Arrack (Manufacture) Rules, 1981 — Rule 7
Supreme Court14 Mar 1984Disposed Of
Chuni Lal Vs Ved Prakash
Supreme Court Of India · (1984) 1 SCALE 527 : (1984) SCC 339 Supp : (1984) 1 SCC 339 Supp : (1984) 16 UJ 438
Supreme Court14 Mar 1984Partly Allowed
Shri Vallabh Glass Works Ltd. and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1984 SC 971 : (1984) 2 CompLJ 59 : (1984) 40 CTR 184 : (1984) 2 ECC 208 : (1984) 16 ELT 171 : (1985) 155 ITR 560 : (1984) 1 SCALE 480 : (1984) 3 SCC 362 : (1984) 3 SCR 180 : (1984) 16 UJ 539
Contract Act, 1872 — Section 72
Supreme Court14 Mar 1984Dismissed
Modi Sugar Mills Ltd. Vs Union of India (UOI)
Supreme Court Of India · AIR 1984 SC 1248 : (1984) 1 SCALE 519 : (1984) SCC 338 Supp : (1984) 1 SCC 338 Supp : (1984) 16 UJ 638
Supreme Court13 Mar 1984Allowed
Baldev Raj, Ex-Constable Vs State of Punjab and Others
Supreme Court Of India · AIR 1984 SC 986 : (1984) 48 FLR 402 : (1984) LabIC 621 : (1984) 2 LLJ 7 : (1984) 1 SCALE 509 : (1984) SCC 221 Supp : (1984) 1 SCC 221 Supp : (1984) 16 UJ 442
Supreme Court08 Mar 1984allowed
Ved Prakash Gupta Vs Delton Cable India (P) Ltd.
Supreme Court Of India · AIR 1984 SC 914 : (1984) 48 FLR 417 : (1984) 1 LLJ 546 : (1984) 1 SCALE 474 : (1984) 2 SCC 569 : (1984) 3 SCR 169 : (1984) 1 SLJ 569 : (1984) 16 UJ 523
Industrial Disputes Act, 1947 — Section 10(i)(c)
Supreme Court08 Mar 1984Dismissed
A. Younus Kunju Vs R.S. Unni and Others
Supreme Court Of India · AIR 1984 SC 960 : (1984) 1 SCALE 485 : (1984) 3 SCC 346 : (1984) 3 SCR 162 : (1984) 16 UJ 634
Representation of the People Act, 1951 — Section 116A, 123, 123(4)
Supreme Court07 Mar 1984Disposed Of
Yogendra Tiwari Vs District Judge, Gorakhpur and Others
Supreme Court Of India · AIR 1984 SC 1149 : (1984) 1 SCALE 608 : (1984) 2 SCC 728 : (1984) 16 UJ 549
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(4), 16(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8(2), 9(3)
Supreme Court07 Mar 1984Disposed Of
Upper India Cable Co. and Others Vs Bal Kishan
Supreme Court Of India · AIR 1984 SC 1381 : (1984) 1 SCALE 606 : (1984) 3 SCC 462 : (1984) 16 UJ 531
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 4Contract Act, 1872 — Section 45
Supreme Court06 Mar 1984Allowed
Tarapore and Company Vs Cochin Shipyard Ltd., Cochin and Another
Supreme Court Of India · AIR 1984 SC 1072 : (1984) 2 CompLJ 1 : (1984) 1 SCALE 411 : (1984) 2 SCC 680 : (1984) 3 SCR 118
Arbitration Act, 1940 — Section 14, 16, 17, 30, 33Arbitration Act, 1889 — Section 4, 19
Supreme Court05 Mar 1984Allowed
Vinod Chaturvedi and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1984 SC 911 : (1984) CriLJ 814 : (1984) 1 Crimes 733 : (1984) 1 SCALE 437 : (1984) 2 SCC 350 : (1984) 3 SCR 93
Penal Code, 1860 (IPC) — Section 362, 367
Supreme Court05 Mar 1984Allowed
A.C. Jose Vs Sivan Pillai and Others
Supreme Court Of India · AIR 1984 SC 921 : (1984) 1 SCALE 454 : (1984) 2 SCC 656 : (1984) 3 SCR 74 : (1984) 16 UJ 558
Conduct of Elections Rules, 1961 — Rule 22, 23, 27, 30, 33Constitution of India, 1950 — Article 324, 325, 326, 327, 328Representation of the People Act, 1951 — Section 59, 61
Supreme Court05 Mar 1984Dismissed
Bhagwan Das Sita Ram, H.U.F. represented by its Karta Sita Ram Vs Commissioner of Income Tax , Lucknow (U.P.)
Supreme Court Of India · AIR 1984 SC 993 : (1984) 39 CTR 351 : (1984) 146 ITR 563 : (1984) 1 SCALE 492 : (1984) SCC 62 Supp : (1984) 1 SCC 62 Supp : (1984) 3 SCR 100 : (1984) 16 UJ 338
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1922 — Section 22(1), 23(3), 25A, 34, 34(1)Income Tax Act, 1961 — Section 147, 153(3)