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COURT ARCHIVE

Supreme Court Of India judgments, 1984

340 judgments · page 5 of 17

Supreme Court27 Sept 1984Dismissed

Bhanwar Lal Vs State of Rajasthan

Supreme Court Of India · AIR 1985 SC 336 : (1985) CriLJ 657 : (1985) 1 Crimes 205 : (1984) 2 SCALE 787 : (1984) SCC 538 Supp : (1985) 1 SCR 859 : (1985) 17 UJ 361

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court26 Sept 1984Dismissed

Ajay Dixit Vs State of U.P. and Others

Supreme Court Of India · AIR 1985 SC 18 : (1985) CriLJ 487 : (1984) 2 Crimes 766 : (1984) 2 SCALE 529 : (1984) 4 SCC 400 : (1985) 1 SCR 843

Constitution of India, 1950 — Article 22(3), 32Penal Code, 1860 (IPC) — Section 286, 302, 307, 34, 342
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Supreme Court26 Sept 1984Allowed

Regional Provident Fund Commissioner, Karnataka Vs Workmen represented by The General Secretary, Karnataka Provident Fund Employees'' Union and Another

Supreme Court Of India · AIR 1984 SC 1897 : (1984) 49 FLR 433 : (1984) LabIC 1682 : (1984) 2 LLJ 503 : (1984) 2 SCALE 422 : (1984) SCC 418 Supp : (1984) 1 SCC 418 Supp : (1985) 1 SCR 816 : (1985) 17 UJ 121

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 5, 5A, 5BIndustrial Disputes Act, 1947 — Section 10, 2Provident Funds Act, 1925 — Section 5
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Supreme Court26 Sept 1984Allowed

D. Cawasji and Co., Mysore Vs State of Mysore and Another

Supreme Court Of India · AIR 1984 SC 1780 : (1985) 6 ECC 193 : (1985) 19 ELT 5 : (1984) 150 ITR 648 : (1984) 2 SCALE 545 : (1984) SCC 490 Supp : (1984) 1 SCC 490 Supp : (1985) 1 SCR 825 : (1985) 58 STC 1 : (1985) 17 UJ 167

Constitution of India, 1950 — Article 133(1)Mysore Sales Tax (Amendment) Act, 1969 — Section 2, 3
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Supreme Court24 Sept 1984dismissed

Jai Kishan Vs Mumtaz Begum

Supreme Court Of India · AIR 1984 SC 1890 : (1984) 2 SCALE 403 : (1984) 4 SCC 623 : (1985) 17 UJ 38

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
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Supreme Court21 Sept 1984Disposed Of

Vinayak Vs State of Maharashtra

Supreme Court Of India · AIR 1984 SC 1793 : (1984) 2 Crimes 914 : (1984) 2 SCALE 417 : (1984) 4 SCC 441 : (1985) 1 SCR 779

Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 34
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Supreme Court20 Sept 1984Allowed

State of Punjab Vs Hindsons (P) Ltd.

Supreme Court Of India · AIR 1984 SC 1803 : (1985) 19 ELT 19 : (1984) 2 SCALE 399 : (1984) SCC 415 Supp : (1984) 1 SCC 415 Supp : (1985) 1 SCR 771 : (1985) 58 STC 20 : (1985) 17 UJ 126

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