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COURT ARCHIVE

Supreme Court Of India judgments, 1983

376 judgments · page 7 of 19

Supreme Court14 Sept 1983Disposed Of

D.P. Maheshwari Vs Delhi Administration and Others

Supreme Court Of India · AIR 1984 SC 153 : (1983) 2 LLJ 425 : (1983) 2 SCALE 313 : (1983) 4 SCC 293 : (1983) 3 SCR 949 : (1983) 2 SLJ 542

Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 12(5), 2
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Supreme Court07 Sept 1983Allowed

State of U.P. Vs Hari Ram and Others

Supreme Court Of India · AIR 1983 SC 1081 : (1983) CriLJ 1638 : (1983) 2 Crimes 829 : (1983) 2 SCALE 268 : (1983) 4 SCC 453 : (1983) 3 SCR 885

Criminal Procedure Code, 1973 (CrPC) — Section 378, 386Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court07 Sept 1983

S.P. Seth Vs Padam Goel and Others

Supreme Court Of India · AIR 1983 SC 1328 : (1983) RD 292 : (1983) 2 SCALE 476 : (1983) 4 SCC 290 : (1984) 16 UJ 198

Constitution of India, 1950 — Article 32Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279(1)
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Supreme Court06 Sept 1983Dismissed

Sreenivasa General Traders and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1983 SC 1246 : (1983) 2 SCALE 422 : (1983) 4 SCC 353 : (1983) 3 SCR 843

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(1), 15, 23(1), 4(1), 4(3)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 74(1)Constitution of India, 1950 &
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Supreme Court05 Sept 1983Allowed

Gopalakrishna Menon and Another Vs D. Raja Reddy and Another

Supreme Court Of India · (1983) 7 ACR 450 : AIR 1983 SC 1053 : (1983) 2 Crimes 584 : (1983) 2 SCALE 236 : (1983) 4 SCC 240 : (1983) 3 SCR 836

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 482Penal Code, 1860 (IPC) — Section 34, 463, 465, 466, 467
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