COURT ARCHIVE

Supreme Court Of India judgments, 1983

376 judgments · page 5 of 19

Supreme Court07 Oct 1983Dismissed

Raisuddin alias Babu Tamchi Vs State of Uttar Pradesh and Another

Supreme Court Of India · AIR 1984 SC 46 : (1983) CriLJ 1785 : (1984) 1 Crimes 352 : (1983) 2 SCALE 603 : (1983) 4 SCC 537 : (1984) 1 SCR 340

Constitution of India, 1950 — Article 32National Security Act, 1980 — Section 3

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Supreme Court07 Oct 1983Disposed Of

Krishna Priya Ganguly and Others Vs University of Lucknow and Others Principal, King George''s Medical College, Lucknow, Uttar Pradesh and Another Vs Ved Parkash Gupta and Others

Supreme Court Of India · AIR 1984 SC 186 : (1983) 2 SCALE 877 : (1984) 1 SCC 307 : (1984) 1 SCR 302 : (1984) 16 UJ 68

Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 33Uttar Pradesh State Universities Act, 1973 — Section 28(5)

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Supreme Court07 Oct 1983Disposed Of

Kamlakar Prasad Chaturvedi Vs State of M.P. and Another

Supreme Court Of India · AIR 1984 SC 211 : (1983) CriLJ 1928 : (1983) 2 SCALE 729 : (1983) 4 SCC 443 : (1984) 1 SCR 317

Constitution Of India, 1950 — Article 19, 22(5), 32National Security Act, 1980 — Section 3(2)Preventive Detention Act, 1950 — Section 3(1), 3(1)(a)(ii), 3(1)(a)(iii), 7

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Supreme Court07 Oct 1983

THE GOVT. OF INDIA (UOI) Vs Bombay Tyre International Ltd.

Supreme Court Of India · (1983) 3 ECR 1627 : (1983) 15 TAXMAN 29

Central Excise (Amendment) Act, 1973 — Section 4, 4(1), 4(4), 4(6)Central Excises and Salt Act, 1944 — Section 3, 3(1), 3(2), 3(3)Constitution of India, 1950 — Article 14, 19

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Supreme Court06 Oct 1983Dismissed

Workmen of The Bharat Petroleum Corporation Ltd. (Refining Division) Bombay Vs Bharat Petroleum Corporation Ltd. and Another

Supreme Court Of India · AIR 1984 SC 356 : (1984) 1 LLJ 35 : (1983) 2 SCALE 736 : (1983) 4 SCC 470 : (1984) 1 SCR 251 : (1984) 1 SLJ 198 : (1984) 16 UJ 8

Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 19(2)

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Supreme Court06 Oct 1983Allowed

Ram Sarup Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1983 SC 1196 : (1983) 2 SCALE 827 : (1983) 4 SCC 413 : (1984) 1 SCR 275

Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, Order 44 Rule 2

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Supreme Court06 Oct 1983Allowed

U.P. State Electricity Board and Another Vs Labour Court (I), U.P. Kanpur and Another

Supreme Court Of India · AIR 1984 SC 1450 : (1983) LabIC 1520 : (1984) 1 LLJ 28 : (1983) 2 SCALE 1042 : (1984) 1 SCC 147 : (1984) 1 SCR 282 : (1984) 1 SLJ 213

Electricity (Supply) Act, 1948 — Section 79CIndustrial Employment (Standing Orders) Act, 1946 — Section 13B

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Supreme Court06 Oct 1983Dismissed

Glaxo Laboratories (I) Ltd. Vs Presiding Officer, Labour Court, Meerut and Others

Supreme Court Of India · AIR 1984 SC 505 : (1984) 1 LLJ 16 : (1983) 2 SCALE 831 : (1984) 1 SCC 1 : (1984) 1 SCR 230 : (1984) 1 SLJ 229

Industrial Employment (Standing Orders) Act, 1946 — Section 3(2)

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Supreme Court05 Oct 1983Disposed Of

Ram Pal Singh Vs Union of India and Others

Supreme Court Of India · AIR 1984 SC 504 : (1983) LabIC 1907 : (1983) 2 SCALE 585 : (1984) 1 SCC 32

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Supreme Court05 Oct 1983Partly Allowed

Union of India and Another Vs Shanti Devi and Others

Supreme Court Of India · AIR 1983 SC 1190 : (1983) 2 SCALE 1020 : (1987) SCC 433 Supp : (1983) 4 SCC 542 : (1984) 1 SCR 217

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court04 Oct 1983Dismissed

Mohd. Yunus Vs Mohd. Mustaqim and Others

Supreme Court Of India · AIR 1984 SC 38 : (1983) 2 SCALE 1013 : (1983) 4 SCC 566 : (1984) 1 SCR 211 : (1984) 16 UJ 132

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 89, Order 21 Rule 92, 115, 151Constitution of India, 1950 — Article 227

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Supreme Court04 Oct 1983Dismissed

K.L. Tripathi Vs State Bank of India and Others

Supreme Court Of India · AIR 1984 SC 273 : (1984) 48 FLR 38 : (1983) LabIC 1680 : (1984) 1 LLJ 2 : (1983) 2 SCALE 587 : (1984) 1 SCC 43 : (1984) 1 SCR 184 : (1983) 2 SLJ 623

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Supreme Court03 Oct 1983Dismissed

Smt. Lachi Tewari and Others Vs Director of Land Records and Others

Supreme Court Of India · AIR 1984 SC 41 : (1983) 2 SCALE 1016 : (1984) SCC 431 Supp : (1984) 1 SCC 431 Supp

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Supreme Court30 Sept 1983dismissed

Teja Singh Vs Union Territory of Chandigarh and Others

Supreme Court Of India · AIR 1984 SC 299 : (1983) LabIC 1643 : (1983) 2 SCALE 649 : (1984) SCC 657 Supp : (1984) 1 SCC 657 Supp

Constitution of India, 1950 — Article 136Punjab Reorganisation Act, 1966 — Section 4, 6, 82

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Supreme Court30 Sept 1983Allowed

Jain Shudh Vanaspati Ltd. and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (1983) 2 SCALE 920 : (1984) 1 SCC 242 Supp

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Supreme Court30 Sept 1983Allowed

Abu Khan and Others Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1983 SC 1301 : (1983) 2 SCALE 885 : (1984) 1 SCC 88

Constitution of India, 1950 — Article 226, 31(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20

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Supreme Court30 Sept 1983Dismissed

Ranjit Singh alias Roda Vs Union Territory of Chandigarh

Supreme Court Of India · AIR 1984 SC 45 : (1983) CriLJ 1730 : (1984) 1 Crimes 146 : (1983) 2 SCALE 539 : (1984) 1 SCC 31

Penal Code, 1860 (IPC) — Section 302, 303

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Supreme Court30 Sept 1983Allowed

Vishwa Mitter of Vijay Bharat Cigarette Stores, Dalhousie Road, Pathankot Vs O.P. Poddar and Others

Supreme Court Of India · (1984) 8 ACR 60 : AIR 1984 SC 5 : (1984) CriLJ 1 : (1983) 2 Crimes 834 : (1983) 4 SCC 701 : (1984) 1 SCR 176

Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 195(1), 195(2), 4Penal Code, 1860 (IPC) — Section 198, 199, 420Trade and Merchandise Marks Act, 1958 — Section 78, 79

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Supreme Court29 Sept 1983dismissed

S. Kumar Vs Institute of Constitutional and Parliamentary Studies and Others

Supreme Court Of India · AIR 1984 SC 59 : (1984) 32 BLJR 207 : (1984) 48 FLR 341 : (1983) 2 SCALE 918 : (1983) 4 SCC 516 : (1984) 1 SCR 153 : (1983) 2 SLJ 520 : (1984) 16 UJ 135

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Supreme Court29 Sept 1983Disposed Of

Jagdamba Paper Industries (Pvt.) Ltd. and Others Vs Haryana State Electricity Board and Others

Supreme Court Of India · AIR 1983 SC 1296 : (1983) 2 SCALE 1008 : (1983) 4 SCC 508 : (1984) 1 SCR 165 : (1984) 16 UJ 126

Electricity Act, 1910 — Section 49(1)

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