COURT ARCHIVE

Supreme Court Of India judgments, 1982

227 judgments · page 8 of 12

Supreme Court29 Mar 1982Dismissed

Devji Vallabhbhai Tandel Ors. Vs Administrator of Goa, Daman and Diu and Another

Supreme Court Of India · AIR 1982 SC 1029 : (1983) 54 CompCas 571 : (1982) CriLJ 799 : (1982) 1 SCALE 246 : (1982) 2 SCC 222 : (1982) 3 SCR 553

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3(1), 8Constitution of India, 1950 — Article 163, 22(5), 74Government of Union Territories Act, 1963 — Section 44(1)

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Supreme Court29 Mar 1982Dismissed

MADHYA PRADESH CO-OPERATIVE BANK LTD. Vs ADDITIONAL COMMISSIONER OF INCOME TAX. (ALSO MADHYA PRADESH RAJYA SAHAKARI BANK v. Commissioner of Income Tax (CIVIL APPEAL NO. 1196 OF 1992) and MADHYA PRADESH CO-OPERATIVE BANK LTD. v. ADDL. Commiss

Supreme Court Of India · (1996) 134 CTR 92

Co-operative Societies Act, 1912 — Section 44Income Tax Act, 1961 — Section 8, 81

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Supreme Court26 Mar 1982Allowed

G.M. Morey Vs Government of Andhra Pradesh and Another

Supreme Court Of India · AIR 1982 SC 1163 : (1982) CriLJ 1249 : (1982) 1 SCALE 272 : (1982) 2 SCC 433 : (1982) 14 UJ 422

Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433Penal Code, 1860 (IPC) — Section 120B, 121, 130, 302, 304

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Supreme Court26 Mar 1982Dismissed

Mrs Saraswathi Seshagiri Vs State of Kerala and Another

Supreme Court Of India · AIR 1982 SC 1165 : (1983) 54 CompCas 394 : (1982) 1 SCALE 274 : (1982) 2 SCC 310 : (1982) 14 UJ 419

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 132, 135

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Supreme Court24 Mar 1982Allowed

Kannan and Another Vs State of Tamil Nadu

Supreme Court Of India · AIR 1982 SC 1192 : (1982) CriLJ 1570 : (1982) 1 SCALE 402 : (1982) 2 SCC 350 : (1982) 14 UJ 425

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Supreme Court23 Mar 1982dismissed

Bhopal Sugar Industries Limited Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1982 SC 1012 : (1982) 1 SCALE 283 : (1982) 2 SCC 168 : (1982) 3 SCR 543 : (1982) 14 UJ 268

Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 — Section 21(1)Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1959 — Rule 45, 46

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Supreme Court23 Mar 1982dismissed

Anil Yadav and Others Vs State of Bihar and Bachcho Lal Das, Superintendent, Central Jail, Bhagalpur, Bihar

Supreme Court Of India · AIR 1982 SC 1008 : (1982) 30 BLJR 287 : (1982) CriLJ 982 : (1982) 1 SCALE 278 : (1982) 2 SCC 195 : (1982) 3 SCR 533 : (1982) 14 UJ 301

Constitution of India, 1950 — Article 19, 21

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Supreme Court23 Mar 1982Dismissed

State of Uttar Pradesh and Others Vs Vijay Bahadur Singh and Others

Supreme Court Of India · AIR 1982 SC 1234 : (1982) 1 SCALE 402(1) : (1982) 1 SCALE 402 : (1982) 2 SCC 365 : (1982) 14 UJ 307

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Supreme Court17 Mar 1982dismissed

Controller of Estate Duty, Bihar Vs Mahant Umesh Narain Puri (Dead) Represented by Mahant Sher Nandan Puri

Supreme Court Of India · AIR 1982 SC 1153 : (1982) 27 CTR 314 : (1982) 135 ITR 139 : (1982) 1 SCALE 395 : (1982) 2 SCC 303 : (1982) 14 UJ 231

Estate Duty Act, 1953 — Section 2(16), 6, 64(6), 7

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Supreme Court17 Mar 1982Allowed

Vijay Kumar Vs State of Jammu and Kashmir and Others

Supreme Court Of India · AIR 1982 SC 1023 : (1982) 1 SCALE 240 : (1982) 2 SCC 43 : (1982) 3 SCR 522 : (1982) 14 UJ 223

Constitution of India, 1950 — Article 22(5), 32Jammu and Kashmir Public Safety Act, 1978 — Section 13, 13(1)

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Supreme Court16 Mar 1982dismissed

Government of Andhra Pradesh Vs Thummala Krishna Rao and Another

Supreme Court Of India · AIR 1982 SC 1081 : (1982) 1 SCALE 180 : (1982) 2 SCC 134 : (1982) 3 SCR 500 : (1982) 14 UJ 259

Andhra Pradesh Land Encroachment Act, 1905 — Section 6(1), 7

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Supreme Court16 Mar 1982Disposed Of

Anil Kumar Chakraborty and Another Vs Saraswatipur Tea Company Limited and Others

Supreme Court Of India · AIR 1982 SC 1062 : (1982) 45 FLR 71 : (1982) 1 LLJ 483 : (1982) 1 SCALE 400 : (1982) 2 SCC 328 : (1982) 1 SLJ 695 : (1982) 14 UJ 229

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Supreme Court16 Mar 1982dismissed

P.P. Enterprises and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1982 SC 1016 : (1982) 1 SCALE 184 : (1982) 2 SCC 33 : (1982) 3 SCR 510 : (1982) 14 UJ 236

Constitution of India, 1950 — Article 14, 19(1), 19(6)Essential Commodities Act, 1955 — Section 3, 3(2)

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Supreme Court15 Mar 1982dismissed

Ramanand Singh Vs State of Bihar and Another

Supreme Court Of India · AIR 1982 SC 1394 : (1982) 30 BLJR 438 : (1982) 45 FLR 395 : (1982) 1 SCALE 214 : (1984) 2 SCC 447 : (1982) 14 UJ 264

Bihar Home Guards Rules, 1948 — Rule 5Constitution of India, 1950 — Article 311(1)

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Supreme Court05 Mar 1982Dismissed

Om Prakash Gupta Vs Dig Vijendrapal Gupta

Supreme Court Of India · AIR 1982 SC 1230(2) : (1982) 1 SCALE 153 : (1982) 2 SCC 61 : (1982) 3 SCR 491 : (1982) 14 UJ 213

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 39

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Supreme Court05 Mar 1982Allowed

Dr. B.L. Asawa Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1982 SC 933 : (1982) 30 BLJR 292 : (1982) 44 FLR 308 : (1982) 1 SCALE 222 : (1982) 2 SCC 55 : (1982) 3 SCR 444 : (1982) 1 SLJ 416

Rajasthan Medical and Health Service (Collegiate Branch) Rules, 1962 — Rule 12Rajasthan University Act, 1946 — Section 23ARajasthan University Ordinances, 2009 — Ordinance 65

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Supreme Court05 Mar 1982Dismissed

V.T. Khanzode and Others Vs Reserve Bank of India and Another

Supreme Court Of India · AIR 1982 SC 917 : (1982) 44 FLR 317 : (1982) 1 LLJ 465 : (1982) 1 SCALE 316 : (1982) 2 SCC 7 : (1982) 3 SCR 411 : (1982) 1 SLJ 466

Constitution of India, 1950 — Article 14, 16, 32Reserve Bank of India Act, 1934 — Section 58, 58(1), 58(2), 7(2)

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Supreme Court05 Mar 1982Allowed

Thakur Narain Singh Vs State of Rajasthan

Supreme Court Of India · AIR 1982 SC 979 : (1982) 1 SCALE 218 : (1982) 2 SCC 66 : (1982) 3 SCR 474 : (1982) 14 UJ 218

Jaipur State Grants Land Tanures Act, 1947 — Section 7, 86Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 2, 26, 7

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Supreme Court05 Mar 1982Dismissed

Wing Commander J. Kumar Vs Union of India (UOI) and Others

Supreme Court Of India · (1982) LabIC 1586 : (1982) 1 SCALE 227 : (1982) 2 SCC 116 : (1982) 3 SCR 453 : (1982) 1 SLJ 452 : (1982) 14 UJ 313

Constitution of India, 1950 — Article 14, 16, 309Criminal Procedure Code, 1973 (CrPC) — Section 340(1)Naval Ceremonials, Conditions of Service and Miscellaneous Regulations, 1954 — Regulation 251

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Supreme Court05 Mar 1982Allowed

State of Andhra Pradesh Vs Mohd. Ashrafuddin

Supreme Court Of India · AIR 1982 SC 913 : (1983) 1 AnWR 1 : (1982) 1 SCALE 139 : (1982) 2 SCC 1 : (1982) 3 SCR 482 : (1982) 14 UJ 204

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 12(4)Transfer of Property Act, 1882 — Section 53A

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