Supreme Court11 Jan 1982Allowed
Anil Kumar Pandey Vs State of Uttar Pradesh
Supreme Court Of India · (1982) 1 SCALE 524 : (1982) 2 SCC 395
Penal Code, 1860 (IPC) — Section 324, 326
COURT ARCHIVE
Supreme Court Of India judgments, 1982
227 judgments · page 12 of 12
Supreme Court11 Jan 1982Allowed
C.D. Korpal Vs Capt. A.K. Madan and Others
Supreme Court Of India · AIR 1982 SC 1455 : (1982) 3 SCC 375
Supreme Court05 Jan 1982Disposed Of
Narsimha Rao and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1982) 2 SCC 397
Supreme Court05 Jan 1982allowed
Mst. Khatoon Vs Mohd. Yamin
Supreme Court Of India · (1982) ACR 196 : AIR 1982 SC 853 : (1982) 1 SCALE 551 : (1982) 2 SCC 373
Criminal Procedure Code, 1973 (CrPC) — Section 125
Supreme Court05 Jan 1982Disposed Of
Krapa Rangiah Vs Special Deputy Collector, Land Acquisition
Supreme Court Of India · AIR 1982 SC 877 : (1982) 1 SCALE 548 : (1982) 2 SCC 374
Supreme Court04 Jan 1982Disposed Of
Naba Parray and Others Vs State of Jammu and Kashmir
Supreme Court Of India · AIR 1982 SC 1200 : (1982) CriLJ 1576
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 342
Supreme Court04 Jan 1982Disposed Of
Madhu Bala Vs Narender Kumar and Others
Supreme Court Of India · AIR 1982 SC 938 : (1982) CriLJ 855 : (1982) 2 SCC 444