Supreme Court09 Feb 1982Dismissed
Kalloo and Others Vs Dakhadevi and Others
Supreme Court Of India · (1982) JLJ 245
COURT ARCHIVE
Supreme Court Of India judgments, 1982
227 judgments · page 10 of 12
Supreme Court08 Feb 1982Disposed Of
Om Parkash Saluja Vs Smt. Saraswati Devi
Supreme Court Of India · AIR 1982 SC 1599 : (1983) 2 SCC 471
Supreme Court05 Feb 1982Dismissed
Sat Pal Gupta and Another Vs State of Haryana and Others
Supreme Court Of India · AIR 1982 SC 798 : (1982) 1 SCALE 89 : (1982) 1 SCC 610 : (1982) 3 SCR 196 : (1982) 14 UJ 178
Essential Commodities Act, 1955 — Section 2, 3, 5
Supreme Court04 Feb 1982Allowed
Amitabh Shrivastava Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1982 SC 827 : (1982) 1 SCALE 266 : (1982) 1 SCC 514 : (1982) 3 SCR 186 : (1982) 14 UJ 242
Constitution of India, 1950 — Article 14, 226
Supreme Court02 Feb 1982Allowed
Munna Tuin Vs District Magistrate, Lucknow and Others
Supreme Court Of India · AIR 1982 SC 878 : (1982) CriLJ 630 : (1982) 3 SCC 320
Supreme Court02 Feb 1982Dismissed
State of West Bengal and Others Vs Swapan Kumar Guha and Others State of West Bengal and Others Vs Sanchaita Investments and Others
Supreme Court Of India · AIR 1982 SC 949 : (1982) 1 CompLJ 217 : (1982) CriLJ 819 : (1982) 1 SCALE 38 : (1982) 1 SCC 561 : (1982) 3 SCR 121
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 159, 173(8)Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 2, 3, 4
Supreme Court01 Feb 1982Dismissed
Babu Singh Chauhan Vs Smt. Rajkumari Jain and Others
Supreme Court Of India · AIR 1982 SC 810 : (1982) 1 SCALE 135 : (1982) 1 SCC 520 : (1982) 3 SCR 114 : (1982) 14 UJ 162
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 17(2)
Supreme Court29 Jan 1982dismissed
Babu Lal Vs Hazari Lal Kishori Lal and Others
Supreme Court Of India · AIR 1982 SC 818 : (1982) 1 SCALE 79 : (1982) 1 SCC 525 : (1982) 3 SCR 94 : (1982) 14 UJ 492
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 47Specific Relief Act, 1963 — Section 22, 22(2)Transfer of Property Act, 1882 — Section 55, 55(1)
Supreme Court29 Jan 1982Allowed
State of Madhya Pradesh Vs Dewadas and Others
Supreme Court Of India · AIR 1982 SC 800 : (1982) CriLJ 614 : (1982) 1 SCALE 100 : (1982) 1 SCC 552 : (1982) 3 SCR 81 : (1982) 14 UJ 169
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(2), 378(3), 378(4)High Court of Madhya Pradesh Rules, 2008 — Rule 1
Supreme Court28 Jan 1982allowed
D. Ramaswami Vs State of Tamil Nadu
Supreme Court Of India · AIR 1982 SC 793 : (1982) 1 LLJ 349 : (1982) 1 SCALE 92 : (1982) 1 SCC 510 : (1982) 3 SCR 75 : (1982) 1 SLJ 194 : (1982) 14 UJ 154
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 36
Supreme Court27 Jan 1982Disposed Of
Tirupati Shipping Private Limited Vs Sambhunath Kundu and Others
Supreme Court Of India · (1982) 2 SCC 394
Supreme Court27 Jan 1982Disposed Of
Champalal Punjaji Shah Vs State of Maharashtra
Supreme Court Of India · AIR 1982 SC 791 : (1982) CriLJ 612 : (1982) 1 SCALE 26 : (1982) 1 SCC 507 : (1982) 3 SCR 61 : (1982) 14 UJ 166
Criminal Procedure Code, 1973 (CrPC) — Section 428
Supreme Court27 Jan 1982Dismissed
Lingo-Sulphite Corporation of India Limited and Others Vs U.P. State Sugar Corporation Limited, Unit Bijnorand Others United Commercial Syndicate, Allahabad Vs U.P. State Sugar Corporation Limited, Unit Bijnor a
Supreme Court Of India · AIR 1982 SC 786 : (1982) 1 SCALE 34 : (1982) 1 SCC 539 : (1982) 3 SCR 66 : (1982) 14 UJ 157
Uttar Pradesh Sheera Niyantran Adhiniyam, 1964 — Section 10, 8Uttar Pradesh Sheera Niyantran Niyamawali, 1974 — Rule 22(1), 22(2)
Supreme Court22 Jan 1982Disposed Of
Mayur Panabhai Shah Vs State of Gujarat
Supreme Court Of India · AIR 1983 SC 66 : (1982) CriLJ 1972 : (1982) 1 SCALE 523 : (1982) 2 SCC 396
Penal Code, 1860 (IPC) — Section 376
Supreme Court21 Jan 1982Disposed Of
Sarvesh Narain Mishra and Others Vs Vice-Chancellor, Aligarh Muslim University, Aligarh
Supreme Court Of India · AIR 1982 SC 843 : (1982) 2 SCC 363
Supreme Court20 Jan 1982Disposed Of
Baldev Raj Vs Janak Raj
Supreme Court Of India · (1982) 2 SCC 371
Supreme Court20 Jan 1982dismissed
Kuljeet Singh alias Ranga and Another Vs Lt.-Governor of Delhi and Others
Supreme Court Of India · AIR 1982 SC 774 : (1982) CriLJ 624 : (1982) 1 SCALE 1 : (1982) 1 SCC 417 : (1982) 3 SCR 58 : (1982) 14 UJ 176
Constitution of India, 1950 — Article 72
Supreme Court20 Jan 1982dismissed
Union of India (UOI) Vs Pooranchandra Rao
Supreme Court Of India · (1982) 1 SCALE 514 : (1982) 2 SCC 41
Constitution of India, 1950 — Article 14, 16
Supreme Court19 Jan 1982Allowed
Ram Pal Vs Maishi Lal Raj Kumar and Others
Supreme Court Of India · (1982) 2 SCC 349
Constitution of India, 1950 — Article 23
Supreme Court19 Jan 1982Dismissed
B.K. Rao and Another Vs State of Gujarat and Others
Supreme Court Of India · (1953) CriLJ 1480 : (1982) 2 SCC 378