Supreme Court14 Nov 1973Dismissed
Ramashankar Kaushik and Another Vs Election Commission of India and Another
Supreme Court Of India · AIR 1974 SC 445 : (1974) 1 SCC 271 : (1974) 2 SCR 265
Conduct of Elections Rules, 1961 — Rule 10, 10(4), 5
COURT ARCHIVE
Supreme Court Of India judgments, 1973
433 judgments · page 5 of 22
Supreme Court14 Nov 1973dismissed
Gurcharan Singh and Others Vs Prithi Singh and Others
Supreme Court Of India · AIR 1974 SC 223 : (1974) 1 SCC 138
Evidence Act, 1872 — Section 114Punjab Security of Land Tenures Act, 1953 — Section 5B, 5B(2)Punjab Security of Land Tenures Rules, 1956 — Rule 6
Supreme Court13 Nov 1973dismissed
Sambha Ji Krishan Ji Vs State of Maharashtra
Supreme Court Of India · AIR 1974 SC 147 : (1974) CriLJ 302 : (1974) 1 SCC 196 : (1974) SCC(Cri) 102 : (1974) 6 UJ 11
Penal Code, 1860 (IPC) — Section 302
Supreme Court13 Nov 1973Dismissed
Rajpal Bhiraram Vs The State of Maharashtra
Supreme Court Of India · AIR 1974 SC 1150 : (1974) CriLJ 806 : (1974) 3 SCC 633 : (1974) SCC(Cri) 123 : (1974) 6 UJ 12
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court13 Nov 1973Allowed
Laljee Dubey and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1974 SC 252 : (1974) LabIC 193 : (1974) 1 LLJ 248 : (1974) 1 SCC 230 : (1974) 2 SCR 249 : (1974) 6 UJ 39
Constitution of India, 1950 — Article 14, 16
Supreme Court13 Nov 1973Allowed
State of Gujarat Vs C.G. Desai and Others
Supreme Court Of India · AIR 1974 SC 246 : (1974) LabIC 187 : (1974) 1 LLJ 252 : (1974) 1 SCC 188 : (1974) 2 SCR 255 : (1974) 6 UJ 57
Constitution of India, 1950 — Article 14, 16Engineering Service Rules — Rule 7
Supreme Court12 Nov 1973Dismissed
Tika and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1974 SC 155 : (1974) CriLJ 303 : (1974) 3 SCC 589 : (1974) SCC(Cri) 67
Penal Code, 1860 (IPC) — Section 147, 149, 323, 332
Supreme Court12 Nov 1973Partly Allowed
Damodar Valley Corporation Vs K.K. Kar
Supreme Court Of India · AIR 1974 SC 158 : (1974) 1 SCC 141 : (1974) 2 SCR 240
Contract Act, 1872 — Section 62
Supreme Court12 Nov 1973Disposed Of
Ramchandra Shankar Deodhar and Others Vs The State of Maharashtra and Others
Supreme Court Of India · AIR 1974 SC 259 : (1974) LabIC 165 : (1974) 1 LLJ 221 : (1974) 1 SCC 317 : (1974) 2 SCR 216
Bombay Civil Services (Classification and Recruitment) Rules, 1939 — Rule 1Constitution of India, 1950 — Article 16, 32
Supreme Court09 Nov 1973Allowed
Kali Prasad Singh Vs Ram Prasad Singh and Others
Supreme Court Of India · AIR 1974 SC 148 : (1974) 1 SCC 182 : (1974) 6 UJ 8
Supreme Court08 Nov 1973Dismissed
Lokenath Tolaram, etc. Vs B.N. Rangwani and Others
Supreme Court Of India · AIR 1974 SC 150 : (1975) CriLJ 540 : (1983) 13 ELT 1520 : (1974) 3 SCC 575 : (1974) SCC(Cri) 53 : (1974) 2 SCR 199
Customs Act, 1962 — Section 110, 124
Supreme Court08 Nov 1973Dismissed
Kuso Sah Vs The State of Bihar and Others
Supreme Court Of India · AIR 1974 SC 156 : (1975) CriLJ 543 : (1974) 7 PLJR 161 : (1974) 1 SCC 185 : (1974) SCC(Cri) 84 : (1974) 2 SCR 195
Constitution of India, 1950 — Article 32
Supreme Court08 Nov 1973Allowed
Krishan Gopal Vs Sri Prakashchandra and Others
Supreme Court Of India · AIR 1974 SC 209 : (1974) MhLj 311 : (1974) MhLj 275 : (1974) MPLJ 304 : (1974) 1 SCC 128 : (1974) 2 SCR 206
Constitution of India, 1950 — Article 216, 222, 224ARepresentation of the People Act, 1951 — Section 79, 80
Supreme Court06 Nov 1973Allowed
The State of U.P. and Another Vs Shri Anand Swarup
Supreme Court Of India · AIR 1974 SC 125 : (1974) 1 SCC 42 : (1974) 2 SCR 188 : (1973) 5 UJ 916
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 80Defence of India Act, 1971 — Section 2(5)Uttar Pradesh Government Premises (Rent Recovery and Eviction) Act, 1952 — Section 12, 2, 4, 6
Supreme Court05 Nov 1973Allowed
University of Kashmir and Others Vs Dr. Mohd. Yasin and Others
Supreme Court Of India · AIR 1974 SC 238 : (1974) LabIC 181 : (1974) 1 LLJ 109 : (1974) 3 SCC 546 : (1974) 2 SCR 169
Supreme Court05 Nov 1973Disposed Of
Dilbagh Rai Jarry Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1974 SC 130 : (1973) 27 FLR 428 : (1974) LabIC 149 : (1974) 1 LLJ 164 : (1974) 3 SCC 554 : (1974) 2 SCR 178 : (1974) 6 UJ 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, 80Payment of Wages Act, 1936 — Section 15(2)Penal Code, 1860 (IPC) — Section 509
Supreme Court31 Oct 1973Allowed
M.C. Chockalingam and Others Vs V. Manickavasagam and Others
Supreme Court Of India · AIR 1974 SC 104 : (1974) 1 SCC 48 : (1974) 2 SCR 143
Specific Relief Act, 1963 — Section 6Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(7)Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 13
Supreme Court31 Oct 1973Dismissed
Pyarali K. Tejani Vs Mahadeo Ramchandra Dange and Others
Supreme Court Of India · AIR 1974 SC 228 : (1974) CriLJ 313 : (1974) 1 SCC 167 : (1974) SCC(Cri) 87 : (1974) 2 SCR 154
Constitution of India, 1950 — Article 32Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 44, 47
Supreme Court30 Oct 1973dismissed
Bishwanath Prasad and Others Vs Dwarka Prasad and Others
Supreme Court Of India · AIR 1974 SC 117 : (1974) 7 PLJR 437 : (1974) 1 SCC 78 : (1974) 2 SCR 124 : (1973) 5 UJ 900
Evidence Act, 1872 — Section 145, 17, 21
Supreme Court30 Oct 1973Dismissed
Narayan Bhondeo Pimputkar and Another Vs Laxman Purshottam Pimputkar and Others
Supreme Court Of India · AIR 1974 SC 111 : (1974) 1 SCC 11 : (1974) 2 SCR 116
Gujarat Patel Watans Abolition Act, 1961 — Section 10, 2(11), 2(14), 2(15), 2(17)