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COURT ARCHIVE

Supreme Court Of India judgments, 1973

433 judgments · page 6 of 22

Supreme Court22 Oct 1973dismissed

Balkrishna Chhaganlal Soni Vs State of West Bengal

Supreme Court Of India · AIR 1974 SC 120 : (1974) CriLJ 280 : (1983) 13 ELT 1527 : (1974) 3 SCC 567 : (1974) SCC(Cri) 45 : (1974) 2 SCR 107

Constitution of India, 1950 — Article 20(3)Customs Act, 1962 — Section 107, 108, 111, 123, 135Defence of India Rules, 1962 — Rule 126
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Supreme Court15 Oct 1973Allowed

Jainul Haque Vs State of Bihar

Supreme Court Of India · AIR 1974 SC 45 : (1974) CriLJ 143 : (1974) 3 SCC 543 : (1974) SCC(Cri) 1 : (1974) 6 UJ 26

Penal Code, 1860 (IPC) — Section 114, 147, 304, 323, 34
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Supreme Court12 Oct 1973Dismissed

Suba Singh Vs Mahendra Singh and Others

Supreme Court Of India · AIR 1974 SC 1657 : (1973) RD 455 : (1974) 1 SCC 418 : (1973) 5 UJ 853

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(1), 27(2), 27(3), 49, 52Uttar Pradesh Land Revenue Act, 1901 — Section 23, 33
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Supreme Court10 Oct 1973Dismissed

State of Mysore and Others Vs H.D. Kolkar

Supreme Court Of India · AIR 1974 SC 19 : (1974) LabIC 130 : (1974) 1 LLJ 87 : (1974) 3 SCC 486 : (1974) 1 SCR 858 : (1973) 5 UJ 839

Bombay Police (Punishments and Appeals) Rules, 1956 — Rule 17(2)Bombay Police Act, 1951 — Section 25(2), 27
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