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Supreme Court Of India judgments, 1973

433 judgments · page 3 of 22

Supreme Court30 Nov 1973dismissed

Guli Chand and Others Vs State of Rajasthan

Supreme Court Of India · AIR 1974 SC 276 : (1974) CriLJ 331 : (1974) 3 SCC 698 : (1974) SCC(Cri) 222 : (1974) 6 UJ 121 : (1973) WLN 998

Criminal Procedure Code, 1898 (CrPC) — Section 107, 164Penal Code, 1860 (IPC) — Section 147, 149, 302
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Supreme Court30 Nov 1973Dismissed

Nagindas Ramdas Vs Dalpatram Ichharam alias Brijram and Others

Supreme Court Of India · AIR 1974 SC 471 : (1974) 1 SCC 242 : (1974) 2 SCR 544

Code Of Civil Procedure, 1908 — Order 23 Rule 3Bombay Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 12, 12(3), 12(3)(a), 13, 13(1)(j), 28Delhi And Ajmer Rent (Control) Act, 1952 — Section 13
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Supreme Court29 Nov 1973Partly Allowed

Qudrat Ullah Vs Municipal Board, Bareilly

Supreme Court Of India · AIR 1974 SC 396 : (1974) 1 SCC 202 : (1974) 2 SCR 530 : (1974) 6 UJ 237

Transfer Of Property Act, 1881 — Section 105, 106Indian Easements Act, 1882 — Section 52General Clauses Act, 1897 — Section 3, 3(26), 6, 6(d)
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Supreme Court29 Nov 1973Allowed

Krishnawati Vs Hans Raj

Supreme Court Of India · AIR 1974 SC 280 : (1974) 1 SCC 289 : (1974) 2 SCR 524

Delhi Rent Control Act, 1958 — Section 14(4), 39, 39(1), 39(2)
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Supreme Court28 Nov 1973dismissed

Sukh Ram Vs State of U.P.

Supreme Court Of India · AIR 1974 SC 323 : (1974) CriLJ 354 : (1974) 3 SCC 656 : (1974) SCC(Cri) 186 : (1974) 2 SCR 518 : (1974) 6 UJ 98

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court28 Nov 1973Allowed

Laxman and Others Vs The State of Maharashtra

Supreme Court Of India · AIR 1974 SC 308 : (1974) CriLJ 369 : (1974) MhLj 229 : (1974) MPLJ 227 : (1974) 3 SCC 704 : (1974) 2 SCR 505(1)

Evidence Act, 1872 — Section 114, 145, 3Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court27 Nov 1973Allowed

Aher Bhagu Jetha Vs The State of Gujarat

Supreme Court Of India · AIR 1974 SC 292 : (1974) CriLJ 343 : (1974) 15 GLR 342 : (1974) 3 SCC 653 : (1974) SCC(Cri) 183 : (1974) 2 SCR 477

Penal Code, 1860 (IPC) — Section 149, 302, 324
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Supreme Court23 Nov 1973Allowed

Kaur Sain Vs The State of Punjab

Supreme Court Of India · AIR 1974 SC 329 : (1974) CriLJ 358 : (1974) 3 SCC 649 : (1974) SCC(Cri) 179 : (1974) 2 SCR 393

Criminal Procedure Code, 1898 (CrPC) — Section 342, 54Penal Code, 1860 (IPC) — Section 382, 429
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Supreme Court23 Nov 1973dismissed

Shri Sat Kumar Vs State of Haryana

Supreme Court Of India · AIR 1974 SC 294 : (1974) CriLJ 345 : (1974) 3 SCC 643 : (1974) SCC(Cri) 173 : (1974) 6 UJ 92

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162(1), 342Penal Code, 1860 (IPC) — Section 120B, 307, 323, 324, 325
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