COURT ARCHIVE

Supreme Court Of India judgments, 1973

433 judgments · page 2 of 22

Supreme Court14 Dec 1973Dismissed

Pooran Mal Vs The Director of Inspection (Investigation), New Delhi and Others

Supreme Court Of India · AIR 1974 SC 348 : (1974) 93 ITR 505 : (1974) 1 SCC 345 : (1974) 2 SCR 704

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1898 (CrPC) — Section 103, 165, 96, 96(1)

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Supreme Court14 Dec 1973Partly Allowed

Om Prakash and Another Vs State of U.P. and Others

Supreme Court Of India · AIR 1974 SC 1202 : (1974) 1 SCC 628 : (1974) 2 SCR 731

Land Acquisition Act, 1894 — Section 18, 4, 6Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 130, 357, 363, 365(4), 372(1)Uttar Pradesh Town Improvement Act, 1919 — Section 42

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Supreme Court13 Dec 1973Allowed

Kolathoor Variath and Another Vs Pairaprakottoth Cheriya Kumhahammad Haji

Supreme Court Of India · AIR 1974 SC 689 : (1974) 1 SCC 590

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Supreme Court12 Dec 1973Dismissed

Naseem Ahmed Vs Delhi Administration

Supreme Court Of India · AIR 1974 SC 691 : (1974) CriLJ 617 : (1974) 3 SCC 668 : (1974) SCC(Cri) 198 : (1974) 2 SCR 694

Penal Code, 1860 (IPC) — Section 302

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Supreme Court12 Dec 1973Allowed

The East India Hotels Vs Their Workmen and Others

Supreme Court Of India · AIR 1974 SC 696 : (1974) LabIC 532 : (1974) 1 LLJ 282 : (1974) 3 SCC 712 : (1974) 6 UJ 45

Industrial Disputes Act, 1947 — Section 10, 11A

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Supreme Court11 Dec 1973Dismissed

State of U.P. Vs Bansi Dhar and Others

Supreme Court Of India · AIR 1974 SC 1084 : (1974) 1 SCC 446 : (1974) 2 SCR 679

Civil Procedure Code, 1908 (CPC) — Section 80

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Supreme Court11 Dec 1973Allowed

Katikara Chintamani Dora and Others Vs Guntreddi Annamanaidu and Others

Supreme Court Of India · AIR 1974 SC 1069 : (1974) 1 SCC 567 : (1974) 2 SCR 655

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 2(2), 9, 96(3)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 12, 2(7), 64A(2), 9, 9(1)

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Supreme Court11 Dec 1973Dismissed

A.V. Raju Vs State of Orissa

Supreme Court Of India · AIR 1974 SC 1350 : (1974) CriLJ 611(1) : (1974) 3 SCC 666 : (1974) SCC(Cri) 196 : (1974) 6 UJ 142

Railways Act, 1890 — Section 101

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Supreme Court11 Dec 1973Allowed

K.T. Chandy Vs Mansa Ram Zade

Supreme Court Of India · AIR 1974 SC 642 : (1974) CriLJ 594 : (1974) 29 FLR 132 : (1974) 1 LLJ 278 : (1974) 1 SCC 414 : (1974) SCC(Cri) 210 : (1974) 2 SCR 650

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Supreme Court11 Dec 1973Dismissed

Raval and Co. Vs K.G. Ramachandran and Others

Supreme Court Of India · AIR 1974 SC 818 : (1974) 1 SCC 424 : (1974) 2 SCR 629

Evidence Act, 1872 — Section 92Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(6), 2(8), 4Transfer of Property Act, 1882 — Section 106

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Supreme Court11 Dec 1973Allowed

BINANI BROS. (P) LTD. Vs UNION OF INDIA and Others

Supreme Court Of India · (1974) 3 CTR 18 : (1974) 1 SCC 459

Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286, 32

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Supreme Court11 Dec 1973Dismissed

Gurbachan Singh Vs State of Haryana

Supreme Court Of India · AIR 1974 SC 496 : (1974) CriLJ 463 : (1974) 3 SCC 667 : (1974) SCC(Cri) 197 : (1974) 6 UJ 102

Penal Code, 1860 (IPC) — Section 302, 323, 34

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Supreme Court07 Dec 1973Allowed

Jamuna Chaudhary and Others Vs State of Bihar

Supreme Court Of India · AIR 1974 SC 1822 : (1974) CriLJ 890 : (1974) 3 SCC 774 : (1974) SCC(Cri) 250 : (1974) 2 SCR 609

Criminal Procedure Code, 1898 (CrPC) — Section 145, 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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Supreme Court07 Dec 1973Allowed

Sappani Mohamed Mohideen and Another Vs R.V. Sethusubramania Pillai and Others

Supreme Court Of India · AIR 1974 SC 740 : (1974) 1 SCC 615 : (1974) 2 SCR 594

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Supreme Court06 Dec 1973Dismissed

The State of Uttar Pradesh Vs Hari Prasad and Others

Supreme Court Of India · AIR 1974 SC 1740 : (1974) CriLJ 1274 : (1974) 3 SCC 673 : (1974) SCC(Cri) 203 : (1974) 2 SCR 588

Criminal Procedure Code, 1898 (CrPC) — Section 107, 117

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Supreme Court04 Dec 1973Dismissed

The Official Trustee of West Bengal (For The Trust of Chitra Dassi) Vs Commissioner of Income Tax , West Bengal

Supreme Court Of India · AIR 1974 SC 1355 : (1974) 93 ITR 348 : (1974) 3 SCC 616 : (1974) 2 SCR 583

Income Tax Act, 1922 — Section 3

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Supreme Court03 Dec 1973Allowed

State of Gujarat Vs Yakub Ibrahim

Supreme Court Of India · AIR 1974 SC 645 : (1974) CriLJ 597 : (1974) 15 GLR 334 : (1974) 1 SCC 283 : (1974) SCC(Cri) 107 : (1974) 2 SCR 572

Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 5Foreigners Act, 1946 — Section 14, 9

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Supreme Court03 Dec 1973Dismissed

Ch. Khazan Singh and Others Vs State of U.P. and Others Amar Transport Roadways and Shri Duluh Singh Vs State of U.P. and Others

Supreme Court Of India · AIR 1974 SC 669 : (1974) 1 SCC 295 : (1974) 2 SCR 562 : (1974) 6 UJ 85

Constitution of India, 1950 — Article 13, 245, 298Motor Vehicles Act, 1939 — Section 68D, 68D(3)

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Supreme Court03 Dec 1973Dismissed

P. Palaniswami Vs Shri Ram Popular Service (P) Ltd. and Another

Supreme Court Of India · AIR 1974 SC 1117 : (1974) 1 SCC 197 : (1974) 6 UJ 21

Motor Vehicles Act, 1939 — Section 43A, 47

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Supreme Court03 Dec 1973Allowed

Mahesh Prasad Gupta Vs State of Rajasthan

Supreme Court Of India · AIR 1974 SC 773 : (1974) CriLJ 509 : (1974) 3 SCC 591 : (1974) SCC(Cri) 69 : (1974) 2 SCR 579 : (1974) 6 UJ 174 : (1973) WLN 1003

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1)

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