COURT ARCHIVE

Supreme Court Of India judgments, 1972

607 judgments · page 24 of 31

Supreme Court09 Mar 1972Dismissed

Turner Morrison and Co. Ltd. Vs Hungerford Investment Trust Ltd.

Supreme Court Of India · AIR 1972 SC 1311 : (1972) 42 CompCas 512 : (1972) 85 ITR 607 : (1972) 1 SCC 857 : (1972) 3 SCR 711

Income Tax Act, 1922 — Section 23ALimitation Act, 1908 — Article 23, 63, 15(5)Limitation Act, 1963 — Section 15(5)

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Supreme Court09 Mar 1972Dismissed

Anandrao Tulsiram Bhawar and Another Vs The State of Maharashtra

Supreme Court Of India · AIR 1972 SC 1232 : (1972) CriLJ 766 : (1972) 1 SCC 800 : (1972) SCC(Cri) 519 : (1972) 4 UJ 782

Criminal Procedure Code, 1898 (CrPC) — Section 17, 417(3)Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 114, 494

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Supreme Court09 Mar 1972Allowed

Hungerford Investment Trust Ltd. (in voluntary Liquidation) Vs Haridas Mundhra and Others

Supreme Court Of India · AIR 1972 SC 1826 : (1972) 3 SCC 684

Contract Act, 1872 — Section 46General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 23

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Supreme Court09 Mar 1972Allowed

Chhotobhai Jethabhai Patel and Co. Vs The Industrial Court, Maharashtra Nagpur Bench, Nagpur and Others

Supreme Court Of India · AIR 1972 SC 1268 : (1972) LabIC 444 : (1972) 1 LLJ 657 : (1972) 2 SCC 46 : (1972) 3 SCR 731

Bombay Industrial Relations Act, 1946 — Section 3(13), 42(1), 42(4), 78, 78(1)(D)

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Supreme Court09 Mar 1972Dismissed

Ganga Ram Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1973 SC 852 : (1973) CriLJ 661 : (1973) 3 SCC 876 : (1973) SCC(Cri) 558 : (1972) 4 UJ 817

Constitution of India, 1950 — Article 136

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Supreme Court08 Mar 1972Dismissed

C. Buchivenkata Rao Vs The Union of India (UOI) and Others

Supreme Court Of India · AIR 1972 SC 1324 : (1972) 1 SCC 734 : (1972) 3 SCR 665

Mineral Concession Rules, 1960 — Rule 26, 27, 28, 32

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Supreme Court08 Mar 1972Dismissed

Smt. Prem Lata Vs Arhant Kumar

Supreme Court Of India · AIR 1973 SC 626 : (1973) 3 SCC 718 : (1972) 4 UJ 795

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Supreme Court08 Mar 1972Allowed

Sone Valley Portland Cement Co. Vs The Workmen

Supreme Court Of India · AIR 1972 SC 2148 : (1972) LabIC 1283 : (1972) 1 LLJ 642 : (1972) 3 SCC 727 : (1972) 3 SCR 674

Industries (Development and Regulation) Act, 1951 — Section 18

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Supreme Court08 Mar 1972Disposed Of

The Technological Institute of Textiles Vs Workmen and Others

Supreme Court Of India · AIR 1972 SC 1933 : (1972) LabIC 1074 : (1972) 1 LLJ 654 : (1972) 4 SCC 26 : (1972) 4 UJ 793

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Supreme Court08 Mar 1972Allowed

Ramakrishna Cement (The K.C.P. Ltd.) Vs The Industrial Tribunal, Andhra Pradesh and Another

Supreme Court Of India · (1972) 1 LLJ 653 : (1973) 3 SCC 856

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Supreme Court08 Mar 1972Dismissed

Smt. Prem Lata Vs Arhant Kumar Jain

Supreme Court Of India · AIR 1973 SC 626 : (1973) 3 SCC 718 : (1972) 4 UJ 795

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Supreme Court07 Mar 1972Allowed

Union of India and Another Vs Gajendra Singh, etc., etc.

Supreme Court Of India · AIR 1972 SC 1329 : (1973) 26 FLR 241 : (1973) 3 SCC 797 : (1972) 3 SCR 660 : (1977) ShimLC 167 : (1972) 4 UJ 764

Constitution of India, 1950 — Article 14, 16, 311, 311(2)

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Supreme Court07 Mar 1972Dismissed

Hiralal Vallabhbhai Patel Vs State of Maharashtra

Supreme Court Of India · AIR 1972 SC 1164 : (1972) CriLJ 741 : (1972) MhLj 500 : (1972) MPLJ 611 : (1972) 3 SCC 403 : (1972) 4 UJ 789

Customs Act, 1962 — Section 135

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Supreme Court07 Mar 1972Allowed

Mahabir Mandal and Others Vs State of Bihar

Supreme Court Of India · AIR 1972 SC 1331 : (1973) 21 BLJR 515 : (1972) CriLJ 860 : (1972) 5 PLJR 263 : (1972) 1 SCC 748 : (1972) SCC(Cri) 454 : (1972) 3 SCR 639

Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 145, 26, 27, 32Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34

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Supreme Court07 Mar 1972Allowed

The Punjabi University, etc. Vs Acharya Swami Ganesh and Another

Supreme Court Of India · AIR 1972 SC 1973 : (1972) 74 PLR 908 : (1973) 3 SCC 800 : (1972) 4 UJ 819

Limitation Act, 1963 — Section 5

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Supreme Court07 Mar 1972Allowed

Ambalal D. Bhatt Vs The State of Gujarat

Supreme Court Of India · AIR 1972 SC 1150 : (1972) CriLJ 727 : (1972) 3 SCC 525 : (1972) SCC(Cri) 618

Constitution of India, 1950 — Article 134Drugs (Control) Act, 1950 — Section 18Penal Code, 1860 (IPC) — Section 304A

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Supreme Court25 Feb 1972Allowed

Thulia Kali Vs The State of Tamil Nadu

Supreme Court Of India · AIR 1973 SC 501 : (1974) 1 AnWR 32 : (1972) CriLJ 1296 : (1972) 3 SCC 393 : (1972) SCC(Cri) 543 : (1972) 3 SCR 622 : (1972) 4 UJ 760

Constitution of India, 1950 — Article 136

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Supreme Court25 Feb 1972Allowed