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COURT ARCHIVE

Supreme Court Of India judgments, 1972

607 judgments · page 23 of 31

Supreme Court15 Mar 1972Allowed

Raj Narain Vs Indira Nehru Gandhi and Another

Supreme Court Of India · AIR 1972 SC 1302 : (1972) 3 SCC 850 : (1972) 3 SCR 841

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Representation of the People Act, 1951 — Section 123(7), 83, 83(1), 86(5)
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Supreme Court14 Mar 1972Dismissed

Seshammal and Others, Vs State of Tamil Nadu

Supreme Court Of India · AIR 1972 SC 1586 : (1973) 1 AnWR 58 : (1972) 2 SCC 11 : (1972) 3 SCR 815

Constitution of India, 1950 — Article 25, 26Madras Hindu Religious Endowments Act, 1926 — Section 9(12)Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1970 — Section 2
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Supreme Court14 Mar 1972dismissed

Atic Industries Ltd. Vs Workmen

Supreme Court Of India · AIR 1972 SC 1234 : (1972) 24 FLR 296 : (1972) LabIC 632 : (1972) 2 LLJ 20 : (1972) 2 SCC 88 : (1972) 3 SCR 770

Industrial Disputes Act, 1947 — Section 10, 15
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Supreme Court14 Mar 1972Allowed

Shiv Govind Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1972 SC 1823 : (1972) CriLJ 1181 : (1972) JLJ 1025 : (1972) MhLj 788 : (1972) MPLJ 925 : (1972) 3 SCC 399 : (1972) 3 SCR 835 : (1972) 4 UJ 813

Penal Code, 1860 (IPC) — Section 354, 366Probation of Offenders Act, 1958 — Section 11, 6
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Supreme Court10 Mar 1972Dismissed

Dunlop India Limited Vs Their Workmen

Supreme Court Of India · AIR 1972 SC 2326 : (1972) LabIC 1007 : (1972) 2 LLJ 1 : (1972) 3 SCC 616 : (1972) 3 SCR 741

Industrial Employment (Standing Orders) Act, 1946 — Section 7
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Supreme Court09 Mar 1972Dismissed

Chahat Khan Vs The State of Haryana

Supreme Court Of India · AIR 1972 SC 2574 : (1973) CriLJ 36 : (1972) 3 SCC 408 : (1972) SCC(Cri) 558 : (1972) 4 UJ 773

Penal Code, 1860 (IPC) — Section 300, 302, 325, 34
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