Supreme Court29 Sept 1970Allowed
Ajit Singh and Others Vs State of Punjab
Supreme Court Of India · (1970) 3 SCC 197 : (1971) SCC(Cri) 15
Penal Code, 1860 (IPC) — Section 325, 326, 34
COURT ARCHIVE
Supreme Court Of India judgments, 1970
499 judgments · page 6 of 25
Supreme Court29 Sept 1970
Dy Chief Controller of Imports & Exports, New Delhi Vs K.T. Kosalram & Ors
Supreme Court Of India · AIR 1971 SC 1283 : (1971) CriLJ 1081 : (1970) 3 SCC 82 : (1970) 1 SCC(Cri) 554 : (1971) 2 SCR 507
Imports (Control) Order, 1955 — Section 6Imports and Exports (Control) Act, 1947 — Section 6Penal Code, 1860 (IPC) — Section 120
Supreme Court29 Sept 1970Dismissed
V.L. Rohlua Vs Dy Commr, Aijal, Distt. Mizo
Supreme Court Of India · (1970) 2 SCC 908 : (1970) 1 SCC(Cri) 587 : (1971) 2 SCR 503
Criminal Procedure Code, 1898 (CrPC) — Section 344
Supreme Court28 Sept 1970dismissed
Baburao Bajirao Patil, etc. Vs State of Maharashtra
Supreme Court Of India · (1970) 3 SCC 911
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 10, 3
Supreme Court28 Sept 1970Allowed
Ramaphupala Reddy and Others Vs The State of Andhra Pradesh
Supreme Court Of India · AIR 1971 SC 460 : (1971) CriLJ 422 : (1970) 3 SCC 474 : (1971) SCC(Cri) 80 : (1971) 3 UJ 6
Penal Code, 1860 (IPC) — Section 149, 302
Supreme Court28 Sept 1970Dismissed
Bhajan Lal Vs State of Punjab & Ors
Supreme Court Of India · (1971) 1 SCC 34 : (1971) 2 SCR 497
Punjab Security of Land Tenures Act, 1953 — Section 14A, 18, 9
Supreme Court25 Sept 1970Dismissed
Raj kishore Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1971 SC 1058 : (1971) CriLJ 921 : (1970) 3 SCC 467 : (1971) SCC(Cri) 73
Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
Supreme Court25 Sept 1970Allowed
Naresh Chandra Sanyal Vs Calcutta Stock Exchange Association Ltd.
Supreme Court Of India · AIR 1971 SC 422 : (1971) 41 CompCas 51 : (1971) 1 SCC 50 : (1971) 2 SCR 483
Contract Act, 1872 — Section 74
Supreme Court25 Sept 1970dismissed
Bansidhar Shankarlal Vs Mohd. Ibrahim & Anr
Supreme Court Of India · AIR 1971 SC 1292 : (1971) 41 CompCas 21 : (1970) 3 SCC 900 : (1971) 2 SCR 476
Companies (Amendment) Act, 1956 — Section 446Companies Act, 1913 — Section 171, 179, 179(1)Constitution of India, 1950 — Article 133(1)
Supreme Court24 Sept 1970Dismissed
Shivprasad Shivprasan and Others Vs The Model Mills Nagpur Ltd. and Others
Supreme Court Of India · (1971) 3 SCC 799
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 31
Supreme Court24 Sept 1970dismissed
K.A. Abbas Vs The Union of India & Anr
Supreme Court Of India · AIR 1971 SC 481 : (1970) 2 SCC 780 : (1971) 2 SCR 446
Constitution of India, 1950 — Article 19(1), 19(2)Penal Code, 1860 (IPC) — Section 292
Supreme Court24 Sept 1970Dismissed
The All India Tea and Trading Co. Ltd. Vs The Collector of Darrang and Another
Supreme Court Of India · AIR 1971 SC 1253 : (1971) 3 SCC 820 : (1971) 3 UJ 13
Land Acquisition Act, 1894 — Section 4
Supreme Court24 Sept 1970Allowed
The Collector of Darrang Vs The Assam Industries (P) Ltd.
Supreme Court Of India · AIR 1971 SC 1307 : (1971) 3 SCC 886 : (1971) 3 UJ 1
Land Acquisition Act, 1894 — Section 4
Supreme Court23 Sept 1970Allowed
A. PEERIAKARUPPAN, ETC. Vs STATE OF TAMIL NADU & ORS.
Supreme Court Of India · AIR 1971 SC 2303 : (1971) 2 MLJ 65 : (1971) 1 SCC 38 : (1971) 2 SCR 430
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 14, 15, 15(4), 32Penal Code, 1860 (IPC) — Section 153
Supreme Court23 Sept 1970Dismissed
Shital Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1971 SC 1309 : (1971) CriLJ 1090 : (1970) 3 SCC 232 : (1971) SCC(Cri) 50
Supreme Court22 Sept 1970Allowed
S.R. Rajagopalaswami Naidu Vs Bank of Karaikudi Ltd.
Supreme Court Of India · AIR 1971 SC 884 : (1972) 1 AnWR 89 : (1971) 1 SCC 18 : (1971) 2 SCR 427
Transfer of Property Act, 1882 — Section 67A
Supreme Court21 Sept 1970Allowed
L. Hanuman Pershad Vs Roop Narain and Another
Supreme Court Of India · AIR 1971 SC 1312 : (1970) 3 SCC 276
Transfer of Property Act, 1882 — Section 111
Supreme Court21 Sept 1970Dismissed
Radha Nath Seal (dead) by his legal representatives Vs Haripada Jana and Others
Supreme Court Of India · AIR 1971 SC 1049
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court18 Sept 1970dismissed
Hans Raj Bagrecha Vs State of Bihar & Ors
Supreme Court Of India · (1972) 20 BLJR 56 : (1971) 1 SCC 59 : (1971) 2 SCR 412 : (1971) 27 STC 4
Bihar Sales Tax Act, 1959 — Section 3A, 5ABihar Sales Tax Rules, 1959 — Rule 31BCentral Sales Tax Act, 1956 — Section 15
Supreme Court18 Sept 1970Allowed
Guntur Municipal Council Vs Guntur Town Rate Payers'' Association
Supreme Court Of India · AIR 1971 SC 353 : (1971) 2 MLJ 7 : (1970) 2 SCC 803 : (1971) 2 SCR 423
Tamil Nadu District Municipalities Act, 1920 — Section 82, 82(2)