COURT ARCHIVE

Supreme Court Of India judgments, 1970

499 judgments · page 4 of 25

Supreme Court21 Oct 1970Dismissed

State of Tamil Nadu and Another Vs M. Rayappa Gounder and Others

Supreme Court Of India · AIR 1971 SC 231 : (1971) 3 SCC 1

Tamil Nadu Entertainments Tax (Amendment) Act, 1966 — Section 7Tamil Nadu Entertainments Tax Act, 1939 — Section 4, 7

Supreme Court21 Oct 1970Allowed

Amitava Das Gupta Vs Nath Bank Ltd.

Supreme Court Of India · AIR 1971 SC 218 : (1971) 41 CompCas 159 : (1970) 3 SCC 727 : (1971) 3 UJ 65

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, 151, 47

Supreme Court20 Oct 1970Dismissed

Kulbhushan Kumar Vs Raj Kumari & Anr

Supreme Court Of India · AIR 1971 SC 234 : AIR 1970 SC 234 : (1970) 3 SCC 129 : (1971) 2 SCR 672

Hindu Adoptions and Maintenance Act, 1956 — Section 23(2)

Supreme Court20 Oct 1970Allowed

K.L. Selected Coal Concern Vs S.K. Khanson and Company

Supreme Court Of India · AIR 1971 SC 437 : (1971) 3 SCC 965 : (1971) 3 UJ 61

Supreme Court20 Oct 1970Dismissed

Dev Raj Anand Vs Bhagwandas and Another

Supreme Court Of India · AIR 1971 SC 241 : (1970) 3 SCC 316

Representation of the People Act, 1951 — Section 123

Supreme Court19 Oct 1970Allowed

Union of India Vs Allied International Products Ltd. & Anr

Supreme Court Of India · AIR 1971 SC 251 : (1971) 41 CompCas 127 : (1970) 3 SCC 594 : (1971) 2 SCR 661

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

Supreme Court19 Oct 1970Allowed

Bhagwant Pundalik & Anr Vs Kishan Ganpat Bharaskal & Ors

Supreme Court Of India · AIR 1971 SC 435 : (1971) 1 SCC 15 : (1971) 2 SCR 657

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 20, 36(1), 36(2)

Supreme Court16 Oct 1970Dismissed

Bihar State Board of Religious Trust Vs Palat Lall and Another

Supreme Court Of India · AIR 1972 SC 57 : (1972) 20 BLJR 1 : (1971) 1 SCC 7 : (1971) 2 SCR 650

Supreme Court16 Oct 1970Dismissed

Asthan Bhagat Dwara Vs The Chief Settlement Commissioner and Others

Supreme Court Of India · (1971) 3 SCC 787 : (1971) 3 UJ 55

Constitution of India, 1950 — Article 226

Supreme Court16 Oct 1970Allowed

Saran Dass and Others Vs The Chief Settlement Commissioner, Punjab and Others

Supreme Court Of India · (1970) 3 SCC 301 : (1971) 3 UJ 59

Supreme Court16 Oct 1970Dismissed

B.R. Rao Vs N.G. Ranga

Supreme Court Of India · AIR 1971 SC 267 : (1970) 3 SCC 576

Representation of the People Act, 1951 — Section 100, 116, 77, 77(3)

Supreme Court16 Oct 1970dismissed

Bhagwan Das (Dead) by Lrs. & Ors Vs Chet Ram

Supreme Court Of India · AIR 1971 SC 369 : AIR 1970 SC 369 : (1971) 1 SCC 12 : (1971) 2 SCR 640

Punjab Pre-emption Act, 1913 — Section 15(1)(a)

Supreme Court16 Oct 1970Dismissed

Abdul Rahman Bhadar Wahi Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1971 SC 266 : AIR 1970 SC 266 : (1971) CriLJ 284 : (1970) 3 SCC 489 : (1971) SCC(Cri) 95 : (1971) 3 UJ 56

Constitution of India, 1950 — Article 32

Supreme Court16 Oct 1970Dismissed

Channabasappa Basappa Happali Vs State of Mysore

Supreme Court Of India · AIR 1972 SC 32 : (1971) 1 SCC 1 : (1971) 2 SCR 645

Supreme Court16 Oct 1970Partly Allowed

Gopal Prasad Sinha Vs State of Bihar

Supreme Court Of India · AIR 1971 SC 458 : (1972) 20 BLJR 497 : (1971) CriLJ 420 : (1970) 2 SCC 905 : (1970) 1 SCC(Cri) 584 : (1971) 2 SCR 619

Penal Code, 1860 (IPC) — Section 409

Supreme Court16 Oct 1970dismissed

Bansi Lal Kaul Vs State of Jammu and Kashmir

Supreme Court Of India · (1970) 3 SCC 196 : (1971) SCC(Cri) 14 : (1971) 3 UJ 58

Supreme Court16 Oct 1970Dismissed

Lakshmirattan Cotton Mills Co.Ltd. and Behari Lal Ram Charan Vs The Aluminium Corporation of India Ltd.

Supreme Court Of India · AIR 1971 SC 1482 : (1971) 1 SCC 67 : (1971) 2 SCR 623

Limitation (Amendment) Act, 1963 — Section 18Limitation Act, 1908 — Section 19

Supreme Court15 Oct 1970Dismissed

Narayanlal Bansilal Pittie. Vs Tarabai Motilal (Dead) by Lrs.

Supreme Court Of India · (1970) 3 SCC 293 : (1971) 3 UJ 70

Hyderabad Limitation Act, 1322 — Section 13

Supreme Court15 Oct 1970Dismissed

Prabodh Chandra Vs Mohinder Singh

Supreme Court Of India · AIR 1971 SC 257 : (1971) 3 SCC 101

Penal Code, 1860 (IPC) — Section 193, 467Representation of the People Act, 1951 — Section 116(A)

Supreme Court15 Oct 1970dismissed

pampakavi Rayappa Belagali Vs B.D. Jatti & Others

Supreme Court Of India · AIR 1971 SC 1348 : (1970) 3 SCC 147 : (1971) 2 SCR 611

Constitution of India, 1950 — Article 324, 325, 326, 327, 328Representation of the People Act, 1950 — Section 15, 19, 30, 5Representation of the People Act, 1951 — Section 110(1)