Supreme Court11 Dec 1970Dismissed
Ram Narain and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1971 SC 757 : (1971) CriLJ 649 : (1970) 3 SCC 493 : (1971) SCC(Cri) 99 : (1971) 3 UJ 117
Penal Code, 1860 (IPC) — Section 148, 149, 302
COURT ARCHIVE
Supreme Court Of India judgments, 1970
499 judgments · page 2 of 25
Supreme Court08 Dec 1970Dismissed
Mohammad Mustafa Vs Sri Abu Bakar and Others
Supreme Court Of India · AIR 1971 SC 361 : (1970) 3 SCC 891 : (1971) 3 UJ 109
Supreme Court07 Dec 1970Dismissed
Jadunath Singh & Anr Vs The State of U.P.
Supreme Court Of India · AIR 1971 SC 363 : (1971) CriLJ 305 : (1970) 3 SCC 518 : (1971) SCC(Cri) 726 : (1971) 2 SCR 917
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court07 Dec 1970Dismissed
Paresh Chandra Nandi Vs Controller of Stores, N.F. Railway, Pandu and Others
Supreme Court Of India · AIR 1971 SC 359 : (1971) 22 FLR 70 : (1970) 3 SCC 870
Supreme Court04 Dec 1970Allowed
Prithvinath Singh and Others Vs Suraj Ahir and Others
Supreme Court Of India · (1970) 3 SCC 794 : (1971) 3 UJ 543
Civil Procedure Code, 1908 (CPC) — Section 144
Supreme Court04 Dec 1970Dismissed
Mohan Singh Vs State of Punjab
Supreme Court Of India · AIR 1971 SC 2519 : (1971) CriLJ 1746 : (1970) 3 SCC 496 : (1971) SCC(Cri) 102 : (1971) 3 UJ 98
Penal Code, 1860 (IPC) — Section 140, 148, 149, 302, 324
Supreme Court04 Dec 1970Dismissed
Hira Lal Vs The State of Haryana
Supreme Court Of India · AIR 1971 SC 356 : (1971) CriLJ 290 : (1970) 3 SCC 933 : (1971) SCC(Cri) 177 : (1971) 3 UJ 106
Penal Code, 1860 (IPC) — Section 165
Supreme Court03 Dec 1970Dismissed
Appar Apar Singh Vs The State of Punjab and Others
Supreme Court Of India · (1970) 2 LLJ 686 : (1970) 3 SCC 338 : (1971) 2 SCR 890 : (1971) 2 SLJ 71
Constitution of India, 1950 — Article 311(2)
Supreme Court03 Dec 1970Dismissed
Bhusai (Alias) Mohammad Mian and Another Vs State of Uttar Pradesh
Supreme Court Of India · (1970) 3 SCC 460 : (1971) SCC(Cri) 66 : (1971) 3 UJ 100
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court02 Dec 1970Dismissed
Kakinada Annadana Samajam,etc Vs Commissioner of Hindu Religious and Charitable Endowments, Hyderabad
Supreme Court Of India · AIR 1971 SC 891 : (1970) 3 SCC 359 : (1971) 2 SCR 878
Civil Procedure Code, 1908 (CPC) — Section 110, 92, 93Constitution of India, 1950 — Article 14, 19, 19(1), 25, 26
Supreme Court02 Dec 1970Allowed
Om Prakash and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1971 SC 771 : (1970) 3 SCC 942 : (1971) 3 UJ 93
Constitution of India, 1950 — Article 226Defence of India Act, 1971 — Section 2(1), 2(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19, 24(1), 24(2), 31, 32
Supreme Court30 Nov 1970Allowed
Chinta Lingam & Ors Vs Government of India & Ors
Supreme Court Of India · AIR 1971 SC 474 : (1970) 3 SCC 768 : (1971) 2 SCR 871 : (1971) 3 UJ 87
Constitution of India, 1950 — Article 226, 301, 302, 303, 303(1)
Supreme Court30 Nov 1970Dismissed
Joginder Singh Vs State of Himachal Pradesh
Supreme Court Of India · AIR 1971 SC 500 : (1971) CriLJ 511 : (1971) 3 SCC 86 : (1971) SCC(Cri) 269 : (1971) 2 SCR 857
Army Act, 1950 — Section 125, 126, 70Criminal Procedure Code, 1898 (CrPC) — Section 192, 213, 243, 244, 245Penal Code, 1860 (IPC) — Section 376
Supreme Court30 Nov 1970Dismissed
Delhi Administration Vs Mohd. Iqbal
Supreme Court Of India · AIR 1971 SC 472 : (1971) CriLJ 509 : (1970) 3 SCC 498 : (1971) SCC(Cri) 104 : (1971) 3 UJ 91
Constitution of India, 1950 — Article 132, 134, 7Foreigners Act, 1946 — Section 14Foreigners Order, 1948 — Rule 7(2)
Supreme Court27 Nov 1970Dismissed
State of Bihar & Anr Vs Tata Engineering & Locomotive Co. Ltd.
Supreme Court Of India · AIR 1971 SC 477 : (1970) 3 SCC 697 : (1971) 2 SCR 849 : (1971) 27 STC 127
Bihar Sales Tax Act, 1947 — Section 25(3)Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286(1), 286(2)
Supreme Court27 Nov 1970
Dr.M.C. Sulkunte Vs State of Mysore
Supreme Court Of India · AIR 1971 SC 508 : (1971) CriLJ 519 : (1970) 3 SCC 513 : (1971) SCC(Cri) 119 : (1971) 3 UJ 83
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2), 5A
Supreme Court26 Nov 1970Dismissed
Ugamsingh & Mishrimal Vs Kesrimal & Ors
Supreme Court Of India · AIR 1971 SC 2540 : (1970) 3 SCC 831 : (1971) 2 SCR 836 : (1970) 3 WLN 43
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 9Evidence Act, 1872 — Section 110
Supreme Court24 Nov 1970Dismissed
State of Mysore Vs H. Papanna Gowda & Anr etc.
Supreme Court Of India · AIR 1971 SC 191 : AIR 1970 SC 191 : (1970) 2 LLJ 683 : (1970) 3 SCC 545 : (1971) 2 SCR 831
Constitution of India, 1950 — Article 14, 16, 311University of Agricultural Sciences Act, 1963 — Section 2, 3(2), 6, 7(1), 7(4)
Supreme Court24 Nov 1970dismissed
Haji Hafiz Tanwar Ahmed Vs Union of India (UOI)
Supreme Court Of India · AIR 1971 SC 512 : AIR 1970 SC 512 : (1970) 3 SCC 284
Arbitration Act, 1940 — Section 20(4)Defence of India Act, 1939 — Section 19
Supreme Court24 Nov 1970dismissed
A. Lakshmanarao Vs Judicial Magistrate, 1st Class, Parvatipuram & Ors
Supreme Court Of India · AIR 1971 SC 186 : (1971) CriLJ 253 : (1971) 2 MLJ 92 : (1970) 3 SCC 501 : (1971) SCC(Cri) 107 : (1971) 2 SCR 822
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1898 (CrPC) — Section 167, 167(2), 173(1), 196, 344Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 123