Supreme Court10 Sept 1970Allowed
Magraj Patodia Vs R.K. Birla and Ors
Supreme Court Of India · AIR 1971 SC 1295 : (1970) 2 SCC 888 : (1970) 2 SCC 880 : (1971) 2 SCR 118 : (1970) 3 WLN 29
Representation of the People Act, 1951 — Section 116, 77
COURT ARCHIVE
Supreme Court Of India judgments, 1970
499 judgments · page 8 of 25
Supreme Court10 Sept 1970Allowed
Jt Family of Mukund Das Raja Bhagwan Das & Sons etc. Vs State Bank of Hyderabad
Supreme Court Of India · AIR 1971 SC 449 : (1970) 2 SCC 766 : (1971) 2 SCR 136
Hyderabad Jagirdars Debt Settlement Act, 1952 — Section 25(1)
Supreme Court10 Sept 1970Dismissed
State of Gujarat and Anr Vs M/s Krishna Cinema and Ors
Supreme Court Of India · AIR 1971 SC 1650 : (1971) 73 BOMLR 896 : (1970) 2 SCC 744 : (1971) 2 SCR 110
Bombay Cinemas (Regulation) Act, 1953 — Section 5, 5(1), 5(2), 5(3), 7Constitution of India, 1950 — Article 19(1)
Supreme Court10 Sept 1970Disposed Of
Madhu Limaye and Anr Vs Ved Murti & Ors
Supreme Court Of India · AIR 1971 SC 2608 : (1971) CriLJ 1715 : (1970) 3 SCC 738 : (1971) 2 SCR 145
Constitution of India, 1950 — Article 348
Supreme Court09 Sept 1970Dismissed
Shiv Lal & Ors Vs Chet Ram & Ors
Supreme Court Of India · AIR 1971 SC 2342 : (1970) 2 SCC 773 : (1971) 2 SCR 104
Punjab Land Revenue Act, 1887 — Section 44Evidence Act, 1872 — Section 90, 114(e)Redemption Of Mortgages (Punjab) Act, 1913 — Section 4, 6, 7, 8, 9, 10, 11, 12
Supreme Court09 Sept 1970Dismissed
Erach F.D. Mehta Vs Minoo F.D. Mehta
Supreme Court Of India · AIR 1971 SC 1653 : (1970) 2 SCC 724 : (1971) 2 SCR 99
Supreme Court09 Sept 1970Allowed
Zora Singh
Supreme Court Of India · AIR 1971 SC 1537 : (1971) 3 SCC 834
Supreme Court08 Sept 1970Dismissed
R.L. Butah Vs Union of India & Ors
Supreme Court Of India · (1970) 2 LLJ 514 : (1970) 2 SCC 876 : (1971) 2 SCR 55
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Constitution of India, 1950 — Article 309Fundamental Rules — Rule 56
Supreme Court08 Sept 1970Allowed
Shankar Madhoji Nemade Vs Chisuji Janaji Bhadke & Ors
Supreme Court Of India · AIR 1971 SC 281 : (1970) 2 SCC 847 : (1971) 2 SCR 73
Berar Regulation of Agricultural Leases Act, 1951 — Section 9, 9(6)Bombay Tenancy and Agricultural Lands Act, 1958 — Section 52
Supreme Court08 Sept 1970Allowed
New Central Jute Mills Co. Ltd. Vs The Assistant Collector of Central Excise, Allahabad & Ors
Supreme Court Of India · AIR 1971 SC 454 : (1978) 2 ELT 393 : (1970) 2 SCC 820 : (1971) 2 SCR 92
Central Excises and Salt Act, 1944 — Section 12, 3, 35Customs Act, 1962 — Section 105, 105(1), 110General Clauses Act, 1897 — Section 8, 8(1)
Supreme Court07 Sept 1970Dismissed
Union of India Vs Vasant Jayaram Karnik and Others
Supreme Court Of India · AIR 1970 SC 2092 : (1970) 78 ITR 243 : (1970) 3 SCC 658
Constitution of India, 1950 — Article 16, 16(1)
Supreme Court07 Sept 1970Allowed
R.J. Singh Ahuluwalia Vs The State of Delhi
Supreme Court Of India · AIR 1971 SC 1552 : (1970) 3 SCC 451 : (1971) SCC(Cri) 57
Penal Code, 1860 (IPC) — Section 161
Supreme Court04 Sept 1970Dismissed
Chandrakant Madhavrav Dhaibar and Another Vs Patel Parshottamdas Shamalbhai and Others
Supreme Court Of India · AIR 1971 SC 105 : (1970) 3 SCC 909
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31, 32, 32(1), 32F(1)Constitution of India, 1950 — Article 226
Supreme Court04 Sept 1970Dismissed
State Bank of Travancore Vs Elias Elias & Ors
Supreme Court Of India · AIR 1971 SC 143 : (1971) 41 CompCas 14 : (1971) 21 FLR 342 : (1971) LabIC 14 : (1970) 2 LLJ 424 : (1970) 2 SCC 761 : (1971) 2 SCR 28
Banking Regulation Act, 1949 — Section 45(4), 45(5)
Supreme Court04 Sept 1970Dismissed
O.N. Mohindroo Vs The Distt Judge, Delhi & Anr
Supreme Court Of India · AIR 1971 SC 107 : (1971) 3 SCC 5 : (1971) 2 SCR 11
Advocates Act, 1961 — Section 35, 35(1), 36, 36(1), 37Civil Procedure Code, 1908 (CPC) — Order 5 Rule 7, 114
Supreme Court04 Sept 1970Allowed
Sheikh Mohd. Omer Vs Collector of Customs, Calcutta & Ors
Supreme Court Of India · AIR 1971 SC 293 : (1983) 13 ELT 1439 : (1970) 2 SCC 728 : (1971) 2 SCR 35
Customs Act, 1962 — Section 111, 125, 2(33)Imports and Exports (Control) Act, 1947 — Section 3, 3(1)
Supreme Court04 Sept 1970Allowed
Bajaj Auto Ltd. Vs N.K. Firodia & Anr etc.
Supreme Court Of India · AIR 1971 SC 321 : (1971) 41 CompCas 1 : (1970) 2 SCC 550 : (1971) 2 SCR 40
Companies Act, 1956 — Section 111(3), 111(5A), 326, 640B
Supreme Court01 Sept 1970Disposed Of
Kamru Mian alias Kamru Hassan and Others Vs State of Bihar
Supreme Court Of India · (1970) 3 SCC 215 : (1971) SCC(Cri) 33
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 149, 303
Supreme Court01 Sept 1970Dismissed
Jijabai Vithalrao Gajre Vs Pathankhan & Ors
Supreme Court Of India · AIR 1971 SC 315 : (1970) 2 SCC 717 : (1971) 2 SCR 1
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 36, 38, 39, 6Constitution of India, 1950 — Article 226, 227
Supreme Court31 Aug 1970dismissed
Davecos Garments Factory and Another Vs State of Rajasthan
Supreme Court Of India · AIR 1971 SC 141 : (1970) 3 SCC 874 : (1970) 3 WLN 27
Constitution of India, 1950 — Article 299, 299(1)General Finance and Accounts Rules — Rule 255Government of India Act, 1935 — Section 175(3)