Supreme Court28 Jan 1969Dismissed
Rana Vidya Bhushan Singh Vs Ratiram
Supreme Court Of India · (1969) 1 UJ 86
Registration Act, 1908 — Section 49
COURT ARCHIVE
Supreme Court Of India judgments, 1969
576 judgments · page 28 of 29
Supreme Court27 Jan 1969Dismissed
Laxman Prasad Vaidya Vs Gangadhar Yadeorao Tamaskar
Supreme Court Of India · (1969) 1 UJ 72
Supreme Court27 Jan 1969
Commissioner of Gift Tax, Kerala Vs George Kuruvilla
Supreme Court Of India · (1969) 74 ITR 328 : (1970) 3 SCC 817
Gift Tax Act, 1958 — Section 5(1)
Supreme Court27 Jan 1969Dismissed
State of Gujarat Vs Girjorirao Ramchandrarao
Supreme Court Of India · (1969) 1 UJ 89
Bombay Merged Territories Miscellaneous Alienations Abolition Act, 1955 — Section 15(1)Constitution of India, 1950 — Article 372
Supreme Court27 Jan 1969Dismissed
D.R. Gurushantappa Vs Abdul Khuddus Anwar & Ors
Supreme Court Of India · AIR 1969 SC 744 : (1969) LabIC 1139 : (1969) 1 SCC 466 : (1969) 3 SCR 425
Constitution of India, 1950 — Article 102(1), 191, 309, 58(2), 66(4)
Supreme Court27 Jan 1969Allowed
Commissioner of Income Tax, Kerala Vs Associated Engineering Corporation (P.) Ltd.
Supreme Court Of India · (1970) 75 ITR 357
Income Tax Act, 1922 — Section 23A, 34(3)
Supreme Court24 Jan 1969dismissed
Kanti Prasad Jayshanker Yagnik Vs Purshottamdas Ranchhoddas Patel and Others
Supreme Court Of India · AIR 1969 SC 851 : (1969) 1 SCC 455 : (1969) 3 SCR 400
Evidence Act, 1872 — Section 159, 160, 161Representation of the People Act, 1951 — Section 100(1), 123(2), 123(3)
Supreme Court24 Jan 1969Dismissed
Sheodhan Singh Vs Mohan Lal Gautam
Supreme Court Of India · AIR 1969 SC 1024 : (1969) 1 SCC 408 : (1969) 3 SCR 417
Constitution of India, 1950 — Article 356(1)
Supreme Court23 Jan 1969Allowed
In Re: Adhir Kumar Sharma
Supreme Court Of India · (1969) 1 UJ 58
Preventive Detention Act, 1950 — Section 3(2)
Supreme Court23 Jan 1969Dismissed
Karimji Rehmanji Chaipo Vs A.T. Kundiwala
Supreme Court Of India · (1969) 1 UJ 59
Representation of the People Act, 1951 — Section 130
Supreme Court23 Jan 1969Allowed
Jalim Ram Mallah Vs The R.S.N. Co. Ltd.
Supreme Court Of India · (1969) ACJ 336 : (1969) 1 UJ 63
Constitution of India, 1950 — Article 133
Supreme Court21 Jan 1969Dismissed
Nirmal Chand Vs Vidya Wanti (Deceased) through Lrs.
Supreme Court Of India · (1969) 3 SCC 628
Hindu Succession Act, 1956 — Section 14(1)
Supreme Court21 Jan 1969Dismissed
Pandit Shree Krishna Selot Vs Ramcharan Pujari
Supreme Court Of India · (1969) 3 SCC 548
Representation of the People Act, 1951 — Section 116A, 123(2)(a)(ii), 80
Supreme Court21 Jan 1969Disposed Of
Pratap Narain Vs The Chief Commissioner, Delhi and Others
Supreme Court Of India · (1969) 3 SCC 631
Supreme Court17 Jan 1969Allowed
State of Uttar Pradesh & Ors Vs Harish Chandra Singh
Supreme Court Of India · AIR 1969 SC 1020 : (1969) 1 SCC 403 : (1969) 3 SCR 392
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 324, 326, 380, 457Police Act, 1861 — Section 29, 7
Supreme Court16 Jan 1969Allowed
Municipal Board, Sitapur Vs Prayag Narain Saigal & Firm Moosaram Bhagwan Das
Supreme Court Of India · AIR 1970 SC 58 : (1969) 1 SCC 399 : (1969) 3 SCR 387
Uttar Pradesh Municipalities Act, 1916 — Section 131, 131(3), 132, 133, 135
Supreme Court16 Jan 1969Dismissed
Dhyan Singh Vs Chandradip Singh
Supreme Court Of India · (1969) 1 UJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 145
Supreme Court16 Jan 1969Dismissed
Durga Vs Milkhi Ram
Supreme Court Of India · (1969) 1 UJ 41
Land Revenue Act, 1887 — Section 44
Supreme Court16 Jan 1969Disposed Of
Rashbihari Panda etc. Vs State of Orissa
Supreme Court Of India · AIR 1969 SC 1081 : (1969) 35 CLT 479 : (1969) 1 SCC 414 : (1969) 3 SCR 374
Constitution of India, 1950 — Article 14, 19, 19(1)Orissa Kendu Leaves (Control of Trade) Act, 1961 — Section 10
Supreme Court15 Jan 1969Dismissed
Kamta Prasad Upadhyaya Vs Sarjoo Prasad Tiwari and Others
Supreme Court Of India · (1969) 3 SCC 622