Supreme Court12 Feb 1969Dismissed
Delhi Administration Vs Chanan Shah
Supreme Court Of India · (1969) 1 SCC 737 : (1969) 3 SCR 653
Punjab Police Rules, 1934 — Rule 38
COURT ARCHIVE
Supreme Court Of India judgments, 1969
576 judgments · page 26 of 29
Supreme Court12 Feb 1969Dismissed
M. R. GOYEL, PROP. M/S MILKHIRAM BROS. BOMBAY @APPELLANT @has THE COMMISSIONER OF INCOME TAX, BOMBAY CITY 1, BOMBAYI
Supreme Court Of India · AIR 1969 SC 859 : (1969) 73 ITR 698 : (1969) 1 SCC 659 : (1969) 3 SCR 669
Income Tax Act, 1961 — Section 34
Supreme Court12 Feb 1969Dismissed
Workmen of Kettlewell Bullen and Co. Ltd. Vs The Kettlewell Bullen and Co. Ltd.
Supreme Court Of India · (1969) 1 UJ 208
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5, 6Industrial Disputes Act, 1947 — Section 10
Supreme Court12 Feb 1969Dismissed
Samant N. Balkrishna etc. Vs George Fernandez and Ors.etc
Supreme Court Of India · AIR 1969 SC 1201 : (1969) 3 SCC 238 : (1969) 3 SCR 603
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Supreme Court11 Feb 1969Allowed
Hanuman Mining Corporation Ltd. Vs The Commissioner of Sales Tax, Madhya Pradesh, Indore
Supreme Court Of India · (1969) 3 SCC 648 : (1970) 25 STC 60
Central Sales Tax Act, 1956 — Section 3(a)
Supreme Court11 Feb 1969Partly Allowed
Hazara Singh Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1969 SC 951 : (1969) CriLJ 1428 : (1969) 2 SCC 22
Penal Code, 1860 (IPC) — Section 307, 308, 325, 326Uttar Pradesh Police Regulations, 1948 — Regulation 104
Supreme Court11 Feb 1969Dismissed
Sheik Abdul Rehman Vs Jagat Ram Aryan
Supreme Court Of India · AIR 1969 SC 1111 : (1969) 1 SCC 667 : (1969) 3 SCR 597
Constitution of Jammu and Kashmir, 1956 — Section 51Jammu and Kashmir Representation of the People Act, 1957 — Section 47(2)
Supreme Court11 Feb 1969Dismissed
Nathuram Mirdha Vs Gordhan Soni
Supreme Court Of India · (1969) 1 UJ 146 : (1969) WLN 9
Conduct of Elections Rules, 1961 — Rule 47, 92(2)
Supreme Court11 Feb 1969Allowed
Seth Anand Kumar Vs Abnash Kaur
Supreme Court Of India · (1969) 2 UJ 115
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25
Supreme Court10 Feb 1969Allowed
Modi Spinning & Weaving Mills Co. Ltd. Vs Income Tax Officer, Special Investigation Circle (B), Meerut
Supreme Court Of India · AIR 1969 SC 592 : (1970) 75 ITR 367 : (1969) 2 SCC 135 : (1969) 3 SCR 592
Income Tax Act, 1922 — Section 10(2), 10(5), 22, 34, 34(1)Income Tax Act, 1961 — Section 147, 147(1), 148
Supreme Court10 Feb 1969Dismissed
Commissioner of Income Tax, Kerala Vs P. Krishna Warrier
Supreme Court Of India · (1970) 3 SCC 250
Income Tax Act, 1961 — Section 14, 2, 23, 34, 60
Supreme Court07 Feb 1969Dismissed
Deo Chand and Others Vs Shiv Ram and Others
Supreme Court Of India · (1969) 3 SCC 330
Supreme Court07 Feb 1969Dismissed
Pal Singh and Another Vs State of Punjab
Supreme Court Of India · (1969) 3 SCC 196 : (1970) 1 SCC(Cri) 53
Supreme Court07 Feb 1969Dismissed
Chandulal Vs Ramdas
Supreme Court Of India · (1969) 1 UJ 161
Constitution of India, 1950 — Article 124(6), 148(2), 155, 159, 219Constitution of Jammu and Kashmir, 1956 — Section 69Jammu and Kashmir Representation of the People Act, 1957 — Section 108(1), 24, 44, 45
Supreme Court07 Feb 1969Dismissed
Ananda Bazar Patrika (P) Ltd. Vs The Workmen
Supreme Court Of India · (1969) 18 FLR 186 : (1969) 2 LLJ 670 : (1970) 3 SCC 248
Industrial Disputes Act, 1947 — Section 2
Supreme Court06 Feb 1969Disposed Of
State of Orissa Vs Baishnab Sahu and Another
Supreme Court Of India · (1970) 3 SCC 781
Supreme Court06 Feb 1969Dismissed
Commissioner of Income Tax, Bangalore Vs Shri D.C. Shah
Supreme Court Of India · (1969) 1 SCC 550 : (1969) 3 SCR 586
Supreme Court06 Feb 1969Allowed
Sanatan Ghorai Vs State of West Bengal
Supreme Court Of India · (1969) 1 UJ 131
Penal Code, 1860 (IPC) — Section 302
Supreme Court06 Feb 1969Dismissed
Sampat Prakash Vs State of Jammu & Kashmir
Supreme Court Of India · AIR 1969 SC 1153 : (1969) CriLJ 1555 : (1969) 1 SCC 562 : (1969) 3 SCR 574
Constitution of India, 1950 — Article 22, 35Jammu and Kashmir Preventive Detention (Amendment) Act, 1967 — Section 13AJammu and Kashmir Preventive Detention Act, 1964 — Section 10, 11, 12, 13, 3
Supreme Court06 Feb 1969Dismissed
Commissioner of Income Tax, Mysore Vs D.C. Shah
Supreme Court Of India · AIR 1969 SC 927 : (1969) 73 ITR 692 : (1969) 1 SCC 500