Supreme Court06 Feb 1969Dismissed
Viswesardas Gokuldas Vs B. K. Narayan Singh & Anr
Supreme Court Of India · AIR 1969 SC 1157 : (1969) 1 SCC 547 : (1969) 3 SCR 581
Contract Act, 1872 — Section 2(6), 3, 7
COURT ARCHIVE
Supreme Court Of India judgments, 1969
576 judgments · page 27 of 29
Supreme Court05 Feb 1969Dismissed
Commr. of Sales Tax, M.P. Vs Minerva Minerals, Nagpur
Supreme Court Of India · (1970) JLJ 647 : (1970) 25 STC 64 : (1969) 1 UJ 190
Supreme Court05 Feb 1969Dismissed
National & Grindlays Bank Ltd. Vs The Municipal Corporation of Greater, Bombay
Supreme Court Of India · AIR 1969 SC 1048 : (1970) MhLj 382 : (1969) 1 SCC 541 : (1969) 3 SCR 565
Bombay Municipal Corporation Act, 1888 — Section 146, 146(2), 146(3), 147, 154(1)
Supreme Court04 Feb 1969Allowed
M. L. Abdul Jabbar Sahib Vs M. V. Venkata Sastri and Sons & Ors
Supreme Court Of India · AIR 1969 SC 1147 : (1969) 1 SCC 573 : (1969) 3 SCR 513
Registration Act, 1908 — Section 58, 59Transfer of Property Act, 1882 — Section 100, 3, 59
Supreme Court04 Feb 1969Allowed
Hooghly Trust (Private) Ltd. Vs Commissioner of Income Tax, West Bengal and Andaman and Nicob
Supreme Court Of India · (1969) 73 ITR 685 : (1969) 1 SCC 535 : (1969) 3 SCR 557
Supreme Court04 Feb 1969Dismissed
Khaji Khanavar Khadirkhan Hussain Khan and Others Vs Siddavanballi Nijalingappa & Anr
Supreme Court Of India · AIR 1969 SC 1034 : (1969) 1 SCC 636 : (1969) 3 SCR 524
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14Constitution of India, 1950 — Article 173, 173(1)
Supreme Court04 Feb 1969Dismissed
State of Rajasthan Vs Man Industrial Corporation Ltd.
Supreme Court Of India · AIR 1969 SC 1245 : (1969) 1 SCC 567 : (1969) 3 SCR 505 : (1962) 24 STC 349 : (1969) WLN 5
Supreme Court04 Feb 1969Allowed
Railway Board Representing The Union of India Vs Niranjan Singh
Supreme Court Of India · AIR 1969 SC 966 : (1969) 18 FLR 300 : (1969) LabIC 1368 : (1969) 2 LLJ 743 : (1969) 1 SCC 502 : (1969) 3 SCR 548
Constitution of India, 1950 — Article 19, 19(1), 226, 311
Supreme Court03 Feb 1969Dismissed
Ganesh Prasad Dixit Vs Commissioner of Sales Tax, Madhya Pradesh
Supreme Court Of India · AIR 1969 SC 1276 : (1969) MPLJ 421 : (1969) 1 SCC 492 : (1969) 3 SCR 490 : (1969) 24 STC 343
Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 7Madhya Pradesh General Sales Tax Rules, 1959 — Rule 33
Supreme Court03 Feb 1969Dismissed
Dr. (Mrs.) Shashi Chaudhury Vs State of Jammu and Kashmir
Supreme Court Of India · (1969) 1 UJ 241
Constitution of India, 1950 — Article 311
Supreme Court03 Feb 1969Dismissed
Workmen of Sur Iron and Steel Co. (P) Ltd. Vs Sur Iron and Steel Co. (P) Ltd. and Another
Supreme Court Of India · (1969) 18 FLR 223 : (1971) 1 LLJ 570 : (1970) 3 SCC 618
Industrial Disputes Act, 1947 — Section 9
Supreme Court03 Feb 1969Dismissed
Raghunath & Ors Vs Kedar Nath
Supreme Court Of India · AIR 1969 SC 1316 : (1969) 1 SCC 497 : (1969) 3 SCR 497
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 4, 53
Supreme Court02 Feb 1969Dismissed
Ambika Sharan Singh Vs Mahant Mahadeva and Giri and Others
Supreme Court Of India · (1969) 3 SCC 492
Representation of the People Act, 1951 — Section 100(1)
Supreme Court31 Jan 1969Allowed
Abdul Karim and Others Vs State of West Bengal
Supreme Court Of India · AIR 1969 SC 1028 : (1969) CriLJ 1446 : (1969) 1 SCC 433 : (1969) 3 SCR 479
Constitution of India, 1950 — Article 22(5), 32Preventive Detention Act, 1950 — Section 13, 3(2), 8
Supreme Court31 Jan 1969dismissed
Padrauna Rajkrishna Sugar Works Ltd.& Ors Vs Land Reforms Commissioner, U.P. & Ors
Supreme Court Of India · AIR 1969 SC 897 : (1970) 75 ITR 358 : (1969) RD 128 : (1969) 1 SCC 485 : (1969) 3 SCR 468
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 51Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279, 286, 286(1)
Supreme Court30 Jan 1969Dismissed
Dalchand Jain Vs Narayan Shankar Trivedi and Another
Supreme Court Of India · (1969) 3 SCC 685
Supreme Court30 Jan 1969Allowed
Durga Das Khanna Vs The Commissioner of Income Tax, Calcutta
Supreme Court Of India · AIR 1969 SC 775 : (1969) 72 ITR 796 : (1969) 1 SCC 429 : (1969) 3 SCR 462
Transfer of Property Act, 1882 — Section 105
Supreme Court30 Jan 1969Allowed
Municipal Committee, Amritsar & Anr Vs State of Punjab & Ors
Supreme Court Of India · AIR 1969 SC 1100 : (1969) 1 SCC 475 : (1969) 3 SCR 447
Constitution of India, 1950 — Article 19, 19(1), 19(6), 31, 31(2)Punjab Cattle Fairs (Regulation) Act, 1967 — Section 15, 3, 3(1), 4
Supreme Court30 Jan 1969Dismissed
Lal Rajendra Bahadursingh Vs The State of M.P.
Supreme Court Of India · (1970) JLJ 53 : (1969) 1 UJ 82
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 24(1)
Supreme Court29 Jan 1969Allowed
Sihor Electricity Works Ltd. Vs The Gujarat Electricity Board and Anr
Supreme Court Of India · AIR 1969 SC 770 : (1969) GLR 1004 : (1969) 1 SCC 423 : (1969) 3 SCR 438
Electricity (Supply) Act, 1948 — Section 19(1)