High Courts16 Sept 2014
Bhasurangi Vs State
High Court Of Kerala · (2014) 09 KL CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313, 428
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 993 of 2,720
High Courts16 Sept 2014
V.P. Sasindran Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0124
High Courts16 Sept 2014
Anitha P.P. Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0123
Administrative Tribunals Act, 1985 — Section 15(1), 15(1)(a)Constitution of India, 1950 — Article 226
High Courts16 Sept 2014
K.K. Builders Vs Commecial Tax Officer
High Court Of Kerala · (2014) 4 ILR 519 : (2014) 4 KHC 241 : (2014) 4 KLJ 74 : (2014) 4 KLT 58
Kerala Value Added Tax Act, 2003 — Section 20(3), 6, 8(b)
High Courts16 Sept 2014
P. Bhavadasan Vs M.K. Parameswaran Elayath
High Court Of Kerala · (2014) 09 KL CK 0118
High Courts16 Sept 2014
Beerankutty Vs The State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 102, 105, 165, 232, 313
High Courts16 Sept 2014
Anilkumar Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313
High Courts16 Sept 2014
Rajesh Prabhu Vs Tahsildar
High Court Of Kerala · (2014) 09 KL CK 0068
Kerala Building Tax Act, 1975 — Section 2(e)
High Courts16 Sept 2014
Jishar Pilathottathil Vs Ummu Habeeba Vellathodi
High Court Of Kerala · (2014) 09 KL CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Sept 2014
M.J. Lissy Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0026
Constitution of India, 1950 — Article 226
High Courts12 Sept 2014
Basid Vs Sanu
High Court Of Kerala · (2015) ACJ 1856 : (2014) 4 KHC 70 : (2014) 4 KLT 150
High Courts03 Sept 2014
P. Santhamma Vs The Elavoor Service Co-operative Bank Ltd.
High Court Of Kerala · (2014) 09 KL CK 0165
High Courts03 Sept 2014
Kerala State Backward Classes Vs The Industrial Tribunal
High Court Of Kerala · (2015) 145 FLR 348
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2(J), 25F
High Courts03 Sept 2014
Jayakrishnan Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 341
High Courts03 Sept 2014
Sheeba Kuries Ltd. Vs State of Kerala
High Court Of Kerala · (2014) 4 KHC 126 : (2014) 4 KLJ 237 : (2014) 4 KLT 204
Chit Funds Act, 1982 — Section 19, 19(3), 19(4), 2(b), 4
High Courts03 Sept 2014
Rajini Jayadev Vs State Of Kerala
High Court Of Kerala · (2014) 09 KL CK 0115
High Courts03 Sept 2014
PNYS Chit Funds (Kerala) Pvt. Ltd. Vs Assistant Registrar of Chits
High Court Of Kerala · (2015) 1 BC 672 : (2014) 4 KHC 291 : (2014) 4 KLJ 279 : (2014) 4 KLT 133
Chit Funds Act, 1982 — Section 19, 19(1), 19(4), 4(1)
High Courts03 Sept 2014
John K.P. Vs Mani Varkey
High Court Of Kerala · (2014) 4 KHC 36 : (2014) 4 KLJ 255
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 4 Rule 1, Order 7 Rule 11, 92, 92(1)