High Courts23 Sept 2014
Sam Marine Exports Vs Union of India
High Court Of Kerala · (2015) 316 ELT 50
Constitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 11(2), 11(4), 13, 14
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High Court Of Kerala judgments
54,395 judgments · page 990 of 2,720
High Courts23 Sept 2014
Kalliyil Pareekutty Vs Puttekkatt Mahallu Juma Ath Palli Committee
High Court Of Kerala · (2014) 09 KL CK 0011
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2A
High Courts23 Sept 2014
Wayanad Muslim Orphanage Muttil Vs Additional Registering Authority Regional Transport Office
High Court Of Kerala · (2014) 09 KL CK 0010
Motor Vehicles Act, 1988 — Section 14, 2, 47
High Courts22 Sept 2014
Shaila K.P. Vs Cochin University of Science and Technology
High Court Of Kerala · (2014) 09 KL CK 0179
Cochin University of Science and Technology Act, 1986 — Section 2, 23, 24, 24(ii)Constitution of India, 1950 — Article 14, 16
High Courts22 Sept 2014
The General Secretary Vs The New Indian Express
High Court Of Kerala · (2014) 4 ILR 219 : (2014) 3 KHC 869 : (2014) 4 KLT 318 : (2015) LabIC 116
Constitution of India, 1950 — Article 14, 19(1)(a), 19(1)(g), 32Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 1, 10, 10(4), 11, 11(1)
High Courts22 Sept 2014
Abdul Rassak Vs Neyyattinkara Municipality Municipal Office
High Court Of Kerala · (2014) 09 KL CK 0146
High Courts22 Sept 2014
Sivanandan V.K. Vs The Administrator Union Territory of Lakshadweep
High Court Of Kerala · (2014) 09 KL CK 0140
High Courts22 Sept 2014
Sahasrabda Chits (P) Ltd. Vs Sudeep
High Court Of Kerala · (2014) 4 KHC 67
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c), Order 9 Rule 9, 151, 2(2)
High Courts22 Sept 2014
Dhanesh Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 354, 427
High Courts22 Sept 2014
Pathanamthitta Vs The Traffic Regulatory Committee
High Court Of Kerala · (2014) 4 KHC 21 : (2014) 4 KLT 123
Motor Vehicles Act, 1988 — Section 113, 115, 68
High Courts22 Sept 2014
Rajesh K. Vs The State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts22 Sept 2014
A.A. Abdul Rasheed Hajee Vs Corporation of Kochi
High Court Of Kerala · (2014) 09 KL CK 0051
High Courts22 Sept 2014
N.B. Sasi Vs Joint Registrar of Co-Operative Societies (General) Ernakulam
High Court Of Kerala · (2014) 09 KL CK 0025
Constitution of India, 1950 — Article 226
High Courts22 Sept 2014
Mohanan Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313, 428
High Courts22 Sept 2014
State of Kerala Vs T.J. Sarada
High Court Of Kerala · (2014) 4 KLJ 220 : (2014) 4 KLT 221 : (2014) LabIC 4470
Constitution of India, 1950 — Article 226Kerala State Housing Board Act, 1971 — Section 19
High Courts20 Sept 2014
Prakash Joseph Vs Malabar Cements Ltd.
High Court Of Kerala · (2014) 4 ILR 467 : (2014) 4 KLJ 357 : (2014) 4 KLT 269 : (2015) 1 RCR(Civil) 132
Advocates Act, 1961 — Section 30
High Courts20 Sept 2014
Reghunathan Vs State of Kerala
High Court Of Kerala · (2014) 09 KL CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313, 482