High Courts21 Nov 2014
Kailas Iyer Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 120B, 419, 420, 463, 464
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 958 of 2,720
High Courts21 Nov 2014
Ravidnran Vs Prabhakaran
High Court Of Kerala · (2014) 11 KL CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 203, 204Evidence Act, 1872 — Section 137, 138, 3Penal Code, 1860 (IPC) — Section 294(b), 34, 427, 447, 506(ii)
High Courts21 Nov 2014
Rajan Vs State of Kerala
High Court Of Kerala · (2014) 11 KL CK 0049
Evidence Act, 1872 — Section 114(e)
High Courts21 Nov 2014
V. Sivasankaran Nair Vs The Joint Registrar of Co-Operative Societies
High Court Of Kerala · (2014) 11 KL CK 0043
High Courts21 Nov 2014Dismissed
Sasikumar J. Vs Branch Manager Chittur Government Servants
High Court Of Kerala · (2014) 4 KHC 801
High Courts20 Nov 2014
Varghese Thomas Vs Commissioner of Central Excise (Appeals), Service Tax Customs and Central Excise
High Court Of Kerala · (2015) 50 GST 467 : (2015) 40 STR 659
Central Excises and Salt Act, 1944 - Section 35 — Constitution of India, 1950 - Article 226 — Finance Act, 1994 - Section 87(b)(1) — Limitation Act, 1963 - Section 5
High Courts20 Nov 2014
Bhavadas K. Vs Guruvayoor Devaswom Managing Committee and Others
High Court Of Kerala · (2015) 1 KHC 333
High Courts20 Nov 2014
Bhavadas Vs Guruvayoor Devaswom Managing Committee
High Court Of Kerala · (2015) 1 KLT 337
High Courts20 Nov 2014
Geetharani Vs State of Kerala and Others
High Court Of Kerala · (2015) 1 KHC 569
High Courts20 Nov 2014
Suo Motu Vs Travancore Devaswom Board
High Court Of Kerala · (2014) 11 KL CK 0168
High Courts20 Nov 2014
Kerala State Bamboo Corporation Ltd. Vs P.K. Ramesan Nair
High Court Of Kerala · (2014) 11 KL CK 0069
Industrial Disputes Act, 1947 — Section 11A, 33(C)(2)
High Courts20 Nov 2014
Jaya Prakash Vs Sunil Gopinath
High Court Of Kerala · (2014) 11 KL CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Nov 2014
Hamza Musliar P.K. Vs Hamza Khan
High Court Of Kerala · (2015) 1 ILR 152 : (2014) 4 KHC 883
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts20 Nov 2014
Geetha Vs Vijayan
High Court Of Kerala · (2014) 11 KL CK 0011
Penal Code, 1860 (IPC) — Section 108, 34, 494
High Courts19 Nov 2014
Chandran Nair Vs Additional District Magistrate
High Court Of Kerala · (2015) 1 KHC 351 : (2015) 1 KLJ 98 : (2015) 1 KLT 41
Arms Act, 1959 — Section 13, 14, 15, 3, 4