High Courts03 Dec 2014

Thampan Oommen Vs Ponnamma

High Court Of Kerala · (2015) 1 KHC 491 : (2015) 1 KLT 766 : (2015) 2 RCR(Rent) 218

Civil Procedure Code, 1908 (CPC) — Section 151Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)(ii), 12, 12(1)
High Courts03 Dec 2014

Thampan Oommen Vs A.P. Ponnamma

High Court Of Kerala · (2015) 1 KLJ 619

Civil Procedure Code, 1908 (CPC) — Section 151Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)(ii), 12, 12(1)
High Courts03 Dec 2014

Jayaprabha Harikumaran Thampi Vs Don Bosco

High Court Of Kerala · (2015) 2 BC 295 : (2015) 2 KHC 277 : (2015) 2 KLJ 75 : (2015) 1 KLT 1022 : (2015) 3 RCR(Civil) 859 : (2015) 3 RCR(Criminal) 785

Criminal Procedure Code, 1973 (CrPC) — Section 2(n)Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 26, 7Penal Code, 1860 (IPC) — Section 107, 120B, 149, 154, 155
High Courts03 Dec 2014

Sarafudheen Vs Bhaskaran

High Court Of Kerala · (2014) 12 KL CK 0133

Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts03 Dec 2014

Ajith Vs State of Kerala

High Court Of Kerala · (2015) 1 KHC 100

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 228(1A), 319Penal Code, 1860 (IPC) — Section 299, 300, 304, 304A
High Courts03 Dec 2014

State of Kerala Vs Vasantha Modern Rice Mill

High Court Of Kerala · AIR 2015 Ker 211 : (2014) 4 KHC 855 : (2015) 1 KLJ 37 : (2015) 1 KLT 468 : (2015) 79 VST 307

Central Sales Tax Act, 1956 — Section 14, 15, 15(a)Constitution of India, 1950 — Article 141, 277, 286, 286(3)Kerala General Sales Tax Act, 1963 — Section 10, 17(1), 3, 4, 5
High Courts03 Dec 2014

State of Kerala Vs N.G. Joseph

High Court Of Kerala · (2015) 1 ILR 245 : (2014) 4 KHC 841 : (2015) 1 KLJ 12 : (2015) 1 KLT 56 : (2015) 1 LLN 501 : (2015) 1 SCT 516

Constitution of India, 1950 — Article 311Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 18, 19(3), 7