High Courts16 Dec 2014
Rajan Vs State
High Court Of Kerala · (2015) 5 FLT 384 : (2015) 1 KHC 370 : (2015) 1 KLT 559
Kerala Forest Act, 1961 — Section 52
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 948 of 2,720
High Courts16 Dec 2014
IST Customs Duty Paid Shop Vs Intelligence Officer
High Court Of Kerala · (2014) 12 KL CK 0028
Constitution of India, 1950 — Article 226
High Courts15 Dec 2014
Excel Timber (P.) Ltd. Vs Deputy Commissioner of Income Tax and Income Tax Officer [TDS]
High Court Of Kerala · (2015) 230 TAXMAN 279
Income Tax Act, 1961 - Section 131, 133A, 194C, 194-I, 194-IA — Kerala Value Added Tax Act, 2003 - Section 47(16A)
High Courts15 Dec 2014
The Pallichal Farmers Service Co-operative Bank Ltd. Vs State of Kerala
High Court Of Kerala · (2015) 2 KLJ 346 : (2015) 1 KLT 347
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61Constitution of India, 1950 — Article 226, 254, 254(2)Industrial Disputes Act, 1947 — Section 10(1), 10(1)(c), 10(1)(d), 10(4A), 2(j)
High Courts15 Dec 2014
Hillwood Furniture (P.) Ltd. and Others Vs Income Tax Officer and Others
High Court Of Kerala · (2015) 275 CTR 429 : (2015) 232 TAXMAN 763
Income Tax Act, 1961 — Section 131, 133A, 194C, 194-I, 194-IAKerala Value Added Tax Act, 2003 — Section 47(16A)
High Courts15 Dec 2014
M.S. Abdul Rahiman Vs Varghese and Others
High Court Of Kerala · (2015) 1 ILR 609 : (2015) 1 KLJ 433 : (2015) 1 KLT 535 : (2015) 2 RCR(Rent) 227
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)(iii), 11(4)(iv)
High Courts15 Dec 2014
Johny George Vs The State Co-Operative Election Commissioner Co-Bank Towers
High Court Of Kerala · (2014) 12 KL CK 0114
High Courts15 Dec 2014
Eldhose Alias Vs P.V. Kuriyakose
High Court Of Kerala · (2014) 12 KL CK 0113
Kerala Municipalities Act, 1994 — Section 447(6), 509
High Courts15 Dec 2014
Paritha Beevi Vs Managing Director
High Court Of Kerala · (2014) 12 KL CK 0086
High Courts15 Dec 2014
The Secretary, Kerala State Electricity Board Vs Neeli
High Court Of Kerala · (2014) 12 KL CK 0055
Workmens Compensation Act, 1923 — Section 28, 29, 4, 8, 8(1)
High Courts15 Dec 2014
Manjpra Grama Panchayath Vs Cochin Contractors
High Court Of Kerala · (2014) 12 KL CK 0032
High Courts15 Dec 2014
Puthiyandi Chandran Vs C. Rukhiya
High Court Of Kerala · (2014) 12 KL CK 0031
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(iii), 20
High Courts15 Dec 2014
The Kalladikkode Service Co-operative Bank Ltd. Vs Union of India and Others
High Court Of Kerala · (2015) 50 GST 40 : (2015) 40 STR 240
High Courts12 Dec 2014
V. Ramesan Vs Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (2015) 1 ILR 615 : (2015) 1 KLJ 373
High Courts12 Dec 2014
Lakshmi Devi P.N. Vs Commissioner, Guruvayur Devaswom and Others
High Court Of Kerala · (2015) 1 KLJ 575
Constitution of India, 1950 — Article 14, 16, 226, 311(2), 32
High Courts12 Dec 2014
Muhammed Nisak P.M. Vs Kerala Agricultural University
High Court Of Kerala · (2014) 12 KL CK 0106
High Courts12 Dec 2014
Muhammed Kunhi Vs P. Kunhamad
High Court Of Kerala · (2014) 12 KL CK 0087
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b) 11(3) 11(4)(ii)