High Courts12 Feb 2015Allowed
State of Kerala and Others Vs P. Balachandran Parakattil
High Court Of Kerala · (2015) 02 KL CK 0224
Constitution of India, 1950 - Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 926 of 2,720
High Courts12 Feb 2015Partly Allowed
Thulaseedharan Nair and Others Vs State
High Court Of Kerala · (2015) 02 KL CK 0204
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 420
High Courts12 Feb 2015Allowed
K. Damodharan Vs The Sub Inspector of Police, Rajapuram Police Station and Others
High Court Of Kerala · (2015) 02 KL CK 0203
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts12 Feb 2015
Anil Kumar and Others Vs Ashok Kumar and Others
High Court Of Kerala · (2015) 02 KL CK 0195
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 294(b), 323, 324, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(x)
High Courts12 Feb 2015Allowed
Ramkumar V.S. Vs State of Kerala
High Court Of Kerala · (2015) 02 KL CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 - Section 23
High Courts12 Feb 2015Allowed
K.N. Chandran and Others Vs P. Janardhanan and Others
High Court Of Kerala · (2015) 02 KL CK 0173
High Courts12 Feb 2015Allowed
C.S. Agencies Vs Kalaimahal and Others
High Court Of Kerala · (2015) 02 KL CK 0172
Trade Marks Act, 1999 - Section 134, 135, 29
High Courts12 Feb 2015Allowed
Kumkuma Priya R.Y. Vs State of Kerala and Others
High Court Of Kerala · (2015) CriLJ 4107 : (2015) 3 KHC 195 : (2015) 2 KLJ 561 : (2015) 2 KLT 438
Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 - Section 23
High Courts12 Feb 2015Disposed off
Varsha Vijayan Vs The Registrar, University of Kerala
High Court Of Kerala · (2015) 02 KL CK 0109
High Courts12 Feb 2015Dismissed
Kerala State Bevarages (Manufacturing and Marketing) Corporation Vs The Cannanore District Shop Establishment and General Workers Union (INTUC) and Others
High Court Of Kerala · (2015) 02 KL CK 0108
Constitution of India, 1950 - Article 14, 16, 226, 32Industrial Disputes Act, 1947 - Section 2(ra), 25F, 25H
High Courts12 Feb 2015Dismissed
Kerala State Videsha Madhya Vyavasaya Thozhilali Union Vs The Kerala State Beverages (M and M) Corporation and Others
High Court Of Kerala · (2015) 1 LLN 710
Constitution of India, 1950 - Article 141, 226Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1), 2(1)(a)Factories Act, 1948 - Section 46
High Courts12 Feb 2015Disposed off
Sharafudheen Vs The Revenue Divisional Officer, Tirur and Others
High Court Of Kerala · (2015) 02 KL CK 0097
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 20, 20(1)
High Courts12 Feb 2015Dismissed
M.I. Shajahan Vs Alice George and Others
High Court Of Kerala · (2015) 2 ILR Ker 264 : (2015) 1 KHC 811 : (2015) 2 KLJ 68 : (2015) 1 KLT 995
Kerala Municipalities Act, 1994 - Section 492, 492(3), 492(4), 492(9)
High Courts12 Feb 2015Dismissed
Food Corporation of India Vs State of Kerala and Others
High Court Of Kerala · (2015) 2 ILR Ker 61 : (2015) 2 KHC 198 : (2015) 2 KLT 432 : (2015) 3 LLN 174
Constitution of India, 1950 - Article 12, 226Factories Act, 1948 - Section 2, 85Food Corporations Act, 1964 - Section 3, 3(2), 7
High Courts12 Feb 2015Disposed off
Lisa Nizam Vs Pallickal Nazeer
High Court Of Kerala · (2015) 2 KHC 52 : (2015) 2 KLJ 440 : (2015) 1 KLT 944
Civil Procedure Code, 1908 (CPC) - Section 122Constitution of India, 1950 - Article 225, 226, 227, 228
High Courts12 Feb 2015Dismissed
Ponnamma Vs Babu Janardhanan
High Court Of Kerala · (2015) 02 KL CK 0001
Constitution of India, 1950 - Article 227
High Courts11 Feb 2015
Kerala Hotels Pvt. Ltd. Vs Commissioner of Customs
High Court Of Kerala · (2015) 323 ELT 743
Customs Act, 1962 - Section 112, 114A, 28
High Courts11 Feb 2015Allowed
Ushakumari C.V. Vs P. Sukumaran
High Court Of Kerala · (2015) 3 KHC 845 : (2015) 3 KLJ 382
Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ia)(ib), 13(1)(ib)
High Courts11 Feb 2015Allowed
Usha Kumari R. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 02 KL CK 0245
Constitution of India, 1950 - Article 14
High Courts11 Feb 2015Disposed off
Bindu Sasikumar Vs The Tahsildar, Devikulam Taluk and Others
High Court Of Kerala · (2015) 02 KL CK 0217
Kerala Land Tax Act, 1961 - Section 18