High Courts07 Mar 1952
Padmanabhan Pillai Vs Sundara Subramoniam Pillai
High Court Of Kerala · AIR 1952 Ker 67
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 7, Order 4 Rule 1
COURT ARCHIVE
High Court Of Kerala judgments
55,534 judgments · page 2,768 of 2,777
High Courts07 Mar 1952
Kesavan Bhaskaran Vs State
High Court Of Kerala · (1952) 03 KL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 113, 149
High Courts05 Mar 1952
Thandamma and Another Vs Aryan Bhattathiripad
High Court Of Kerala · AIR 1952 Ker 218
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 23 Rule 1
High Courts04 Mar 1952
Padmanabha Pillai Kochukrishna Pillai Vs Lekshmi Rugmini Pillai Thankachi and Others
High Court Of Kerala · AIR 1952 Ker 244
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1908 — Section 19
High Courts03 Mar 1952Dismissed
Kunjipennu Kallayani Vs Raman Kochu
High Court Of Kerala · AIR 1952 Ker 57
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts29 Feb 1952
State Vs E.C. Govindan Asan and Sons and Others
High Court Of Kerala · (1952) CriLJ 901
Factories Act, 1948 — Section 20, 22, 32, 51, 62General Clauses Act, 1897 — Section 10, 3Limitation Act, 1963 — Section 4
High Courts27 Feb 1952
Standard Vacuum Oil Co. Vs Industrial Tribunal and Others
High Court Of Kerala · (1952) 1 LLJ 612
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 18
High Courts21 Feb 1952Dismissed
Neelakantaru Narayanaru Vs Govinda Pillai Kuttan Pillai
High Court Of Kerala · (1952) 02 KL CK 0004
Transfer of Property Act, 1882 — Section 52Travancore Jenmi and Kudiyan (Amendment) Act, 1108 — Section 26A(4), 9Travancore Revenue Recovery Act, 1068 — Section 39
High Courts15 Feb 1952
Charles N. Ambrose Vs Meenakshi Ammal Ramal Ammal
High Court Of Kerala · AIR 1952 Ker 109
Travancore Debt Relief Act, 1115 — Section 11, 15, 15(1), 15(5), 9
High Courts13 Feb 1952
Abdul Rahiman Mooya Pilla Vs Parameswaran Pillai Madhavan Pillai
High Court Of Kerala · AIR 1952 Ker 320
Debt Relief Act, 1116 — Section 2, 3, 8, 9
High Courts11 Feb 1952
Kumararu Narayanaru Vs Padmanabha Kurup Gopala Kurup
High Court Of Kerala · (1952) 02 KL CK 0002
High Courts08 Feb 1952Allowed
Raman Pillai Kahakku Madhavan Nair Vs Gowri Pillai Thankachi, Bhagavathi Pillai and Others
High Court Of Kerala · (1952) 02 KL CK 0001
Transfer of Property Act, 1882 — Section 58, 60
High Courts22 Jan 1952
Appu Keshavan Vs V.G. Parameswaran Nair
High Court Of Kerala · (1954) CriLJ 256
Travancore Penal Code — Section 323, 342
High Courts17 Jan 1952
Meeran Pillai Peermuhammed Pillai Vs Vareed Michael and Another
High Court Of Kerala · AIR 1952 Ker 302
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts16 Jan 1952
Sankara Kurukkal Naryana Kurukkal Vs Edikali Parvathi and Others
High Court Of Kerala · AIR 1952 Ker 359
High Courts10 Jan 1952
Ithakku Velayudhan and Another Vs Raman Kandu
High Court Of Kerala · AIR 1952 Ker 88
High Courts01 Jan 1952Dismissed
Kanjipennu Kallayani Vs Raman Kochu
High Court Of Kerala · (1952) 01 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8
High Courts20 Dec 1951
Rudra Narayanan Padmanabharu and Others Vs Vappu Aliyaru Kunju and Others
High Court Of Kerala · AIR 1951 Ker 533
High Courts20 Dec 1951
Adimakunni Vs Kona and Others
High Court Of Kerala · (1952) 1 LLJ 610
Cochin Workmens Compensation Act — Section 10(1), 32
High Courts19 Dec 1951
Lakshmana Mallan Vs Yamuna Ammal
High Court Of Kerala · AIR 1951 Ker 182
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5