High Courts19 Nov 1952
Poulo Kunhi Cheriyathu Vs Parameswaran Namboodiripad
High Court Of Kerala · AIR 1952 Ker 338
Jenmi and Kudiyan Act, 1071 — Section 15, 15(2), 7
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,699 of 2,714
High Courts11 Nov 1952
Pappan Damodaran Vs State
High Court Of Kerala · AIR 1953 Ker 374 : AIR 1952 Ker 374 : (1953) CriLJ 1551
Penal Code, 1860 (IPC) — Section 300, 302, 316, 71
High Courts07 Nov 1952
Padmanabhan Kunjukunju and Others Vs Sankaran Padmanabhan and Others
High Court Of Kerala · AIR 1952 Ker 460
Travancore Ezhava Act, 1100 — Section 28, 29, 3, 30, 32
High Courts07 Nov 1952
P.A. Ahammed Kannu Vs Travancore-Cochin State
High Court Of Kerala · (1952) 11 KL CK 0008
Constitution of India, 1950 — Article 166(2)Travancore Interim Constitution Act, 1123 — Section 10, 15, 16, 2, 20United State of Travancore and Cochin Rule, 1072 — Rule 15, 3, 4
High Courts05 Nov 1952
Ouseph George Vs Varkey Varkey
High Court Of Kerala · (1952) 11 KL CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103Limitation Act, 1963 — Article 11A, 167
High Courts31 Oct 1952
Narayanan Thampi Velayudhan Thampi and Another Vs Lekshmi Narayana Iyer Ananthasubramonia Iyer and Another
High Court Of Kerala · (1952) 10 KL CK 0021
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 12 Rule 6, Order 15 Rule 2, Order 41 Rule 32, Order 41 Rule 4Travancore Limitation Act, 1908 — Article 132, 166, 179, 182
High Courts30 Oct 1952
Subramania Pillai Chellam Pillai and Another Vs Subramania Pillai Chathan Pillai and Others
High Court Of Kerala · (1952) 10 KL CK 0020
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 9, 92
High Courts28 Oct 1952Allowed
Mookan Ouseph Thomakutty Vs Thomas and Others
High Court Of Kerala · (1952) 10 KL CK 0016
Cochin Education Code — Section 57, 58, 60Contract Act, 1872 — Section 73
High Courts28 Oct 1952Allowed
Anthony Vs Ouseph and Others
High Court Of Kerala · AIR 1954 Ker 59
Cochin Tenancy Act, 1113 — Section 4Cochin Verumpattomdars Act, 1118 — Section 13, 2, 4, 8
High Courts24 Oct 1952
Augustine Vs Chandy and Others
High Court Of Kerala · AIR 1952 Ker 462
Transfer of Property Act, 1882 — Section 108, 7
High Courts23 Oct 1952
Subramania Iyer Vs Sankaran Unni
High Court Of Kerala · (1952) 10 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 72(2), Order 21 Rule 84, Order 21 Rule 85, 73
High Courts20 Oct 1952
Madhava Kurup Velayudha Kurup and Others Vs The State
High Court Of Kerala · AIR 1953 Ker 340 : (1953) CriLJ 1394
Penal Code, 1860 (IPC) — Section 105, 304, 326
High Courts16 Oct 1952
James Paul Alexandar Vs James Arthur Ewards
High Court Of Kerala · AIR 1952 Ker 212 : (1953) CriLJ 1236
Criminal Procedure Code, 1898 (CrPC) — Section 143, 145
High Courts15 Oct 1952
St. Joseph''s Tile Works Ltd. Vs Kottayam Bank Ltd.
High Court Of Kerala · (1952) 10 KL CK 0013
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 60Transfer of Property Act, 1882 — Section 83
High Courts15 Oct 1952
Pyli Yaccob Vs The State
High Court Of Kerala · AIR 1953 Ker 466 : (1953) CriLJ 1670
Criminal Procedure Code, 1898 (CrPC) — Section 165, 237, 394, 411, 457Evidence Act, 1872 — Section 114, 3, 30Penal Code, 1860 (IPC) — Section 133, 144, 302, 34, 394
High Courts13 Oct 1952
Mahadeva Iyer Venkitasubramonia Iyer Vs Rudran Narayanan
High Court Of Kerala · (1952) 10 KL CK 0017
Limitation Act, 1908 — Article 122, 132, 134, 136, 144
High Courts13 Oct 1952
Godaru Guptan Nambooripad Vs Ittian Kochupilla
High Court Of Kerala · AIR 1952 Ker 447
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Travancore Civil Procedure Code, 1100 — Order 21 Rule 87, Order 21 Rule 9, 40
High Courts13 Oct 1952
Idicheriya Chacko and Another Vs Kochummini Channatti Rohini Chanatti
High Court Of Kerala · AIR 1952 Ker 479
Debt Relief Act — Section 15, 9, 9(1), 9(2), 9(3)
High Courts13 Oct 1952
Lakshmana Nadar Vs Peruma Pillai
High Court Of Kerala · AIR 1952 Ker 612
Travancore Debt Relief Act, 1115 — Section 15, 8, 9
High Courts09 Oct 1952
Xavier and Others Vs Antha and Another
High Court Of Kerala · (1952) 10 KL CK 0001
Transfer of Property Act, 1882 — Section 60Trusts Act, 1882 — Section 90