High Courts28 Oct 1954Dismissed
Ittipennu Amma Devaki Amma Vs Krishna Kammathi Ramachandra Kammathi
High Court Of Kerala · AIR 1954 Ker 146
Transfer of Property Act, 1882 — Section 106, 107, 116
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,685 of 2,714
High Courts28 Oct 1954Allowed
Narayani Amma Karthiyani Amma Vs Narayanan Neelakantan and others
High Court Of Kerala · AIR 1954 Ker 150
Travancore Limitation Act, 1100 — Article 166
High Courts27 Oct 1954
A. Kunju Moideen Kunju Vs State of Travancore Cochin
High Court Of Kerala · AIR 1954 Ker 111
Constitution of India, 1950 — Article 286(1)
High Courts13 Oct 1954Dismissed
Ponniah Nadar Devadas Silas Vs Esakki Deviana and others
High Court Of Kerala · AIR 1954 Ker 180
High Courts11 Oct 1954Allowed
Velayudhan Narayanan Vs Mathevan Narayani and others
High Court Of Kerala · AIR 1954 Ker 163
General Clauses Act, 1897 — Section 16
High Courts01 Oct 1954Dismissed
Travancore Bank Ltd. Vs P.C. Abraham and another
High Court Of Kerala · AIR 1954 Ker 139
Provincial Insolvency Act, 1920 — Section 61Trusts Act, 1882 — Section 3
High Courts27 Sept 1954Allowed
Kalaperumal Nadar Michael Nadar Vs Ulakudayaperumal Subramonia Nadar
High Court Of Kerala · AIR 1954 Ker 232
Transfer of Property Act, 1882 — Section 61
High Courts23 Sept 1954Dismissed
Aiyappankutty Vs Mathoo Mathai and others
High Court Of Kerala · AIR 1954 Ker 65
Stamp Act, 1899 — Section 37
High Courts16 Sept 1954
Lukka Ulahannan Vs Travancore-Cochin State
High Court Of Kerala · AIR 1954 Ker 104 : (1955) CriLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 27, 32Penal Code, 1860 (IPC) — Section 300, 304, 398
High Courts07 Sept 1954Allowed
Govinda Panicker Vs K. Balakrishna Marar and another
High Court Of Kerala · AIR 1954 Ker 42
Constitution of India, 1950 — Article 226
High Courts07 Sept 1954
Kunjuvaried Vs Radhalekshmi Naithiyaramma
High Court Of Kerala · AIR 1954 Ker 69
Evidence Act, 1872 — Section 92
High Courts03 Sept 1954
Malankara Rubber Produce Company Ltd. Vs Commr. of Agriculture Income Tax
High Court Of Kerala · (1954) 09 KL CK 0005
Income Tax Act, 1922 — Section 10(2)Travancore Agricultural Income Tax Act, 1119 — Section 7(2)Travancore Income Tax Act, 1121 — Section 14(3)
High Courts30 Aug 1954
Travancore Mica Co. Ltd. Vs Kell and Huxford Chambers
High Court Of Kerala · (1954) 08 KL CK 0014
High Courts27 Aug 1954Allowed
Sebastian T.K. Vs State
High Court Of Kerala · AIR 1954 Ker 12
Constitution of India, 1950 — Article 311, 311(2)
High Courts27 Aug 1954Allowed
Marianthony Mariasoosa Vs The State
High Court Of Kerala · AIR 1954 Ker 81
Penal Code, 1860 (IPC) — Section 114, 302, 304, 323
High Courts26 Aug 1954Allowed
Kunjan Velayudhan Vs Ithakku Joseph
High Court Of Kerala · AIR 1954 Ker 193
High Courts24 Aug 1954Dismissed
Govinda Menon Raman Menon and others Vs Krishna Pillai Kesava Pillai and others
High Court Of Kerala · AIR 1954 Ker 51
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Aug 1954Dismissed
Nanu Divakaran Vs Velumpi Nani and others
High Court Of Kerala · AIR 1954 Ker 71
Travancore Ezhava Act, 1100 — Section 18
High Courts20 Aug 1954
Iravi Pillai Parameswaran Pillai Vs Mathevan Pillai Ramkrishna Pillai
High Court Of Kerala · AIR 1954 Ker 55
Travancore Nair Act, 1912 — Section 12