High Courts11 Jun 1956
Mathai Ouseph Vs Mathen Thomas
High Court Of Kerala · (1956) 06 KL CK 0012
Civil Procedure Code, 1908 (CPC) — Section 41, 48Debt Relief Act — Section 10, 15, 8, 9Limitation Act, 1963 — Section 29, 29(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,676 of 2,714
High Courts11 Jun 1956
Neelakanta Iyer Vanchiswara Iyer Vs Narayana Iyer Venkitasubba Iyer and Others
High Court Of Kerala · AIR 1956 Ker 43
Travancore Limitation Act, 1908 — Article 9
High Courts11 Jun 1956
Neelakanta Iyer Vanchiswara Iyer Vs Narayana Iyer Venkitasubba Iyer and others
High Court Of Kerala · AIR 1956 Ker 43
Travancore Limitation Act, 1100 — Article 9(a)
High Courts08 Jun 1956
P.C. Mandhavan Vs Travancore Cochin State and Others
High Court Of Kerala · (1956) 06 KL CK 0002
Constitution of India, 1950 — Article 19, 303, 311, 363
High Courts06 Jun 1956
Naithi Vs Cherian
High Court Of Kerala · (1956) 06 KL CK 0013
Limitation Act, 1963 — Article 30, 59, 60
High Courts28 Mar 1956
Devasy George Vs Lokshmi Amma Narayni Amma
High Court Of Kerala · AIR 1956 Ker 265
High Courts26 Mar 1956
Narayanan Pushkaran Vs State
High Court Of Kerala · AIR 1956 Ker 253 : (1956) CriLJ 1362
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288, 302, 342Penal Code, 1860 (IPC) — Section 145, 302
High Courts21 Mar 1956
Padmanabha Pillai Aiyyappan Pillai and Others Vs Volayudhan Pillai Sivarama Pillai and Others
High Court Of Kerala · (1956) 03 KL CK 0009
High Courts15 Mar 1956Dismissed
C. Damodaran Vs The Agricultural Income Tax and Rural Sales Tax Officer and Others
High Court Of Kerala · (1956) 7 STC 417
Constitution of India, 1950 — Article 226
High Courts14 Mar 1956Dismissed
E. Masoothu Rawther Vs Deputy Commissioner of Agricultural Income Tax And Sales Tax and Others
High Court Of Kerala · (1957) 8 STC 12
Income Tax Act, 1922 — Section 34
High Courts09 Mar 1956
Asanand Nanak Chand Aggarval Vs C.A. Ayyathurai
High Court Of Kerala · (1956) 03 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, 151
High Courts08 Mar 1956
P. Krishna Menon Vs Commissioner Income Tax
High Court Of Kerala · (1956) 03 KL CK 0002
Income Tax Act, 1922 — Section 4(3)Travancore Income Tax Act, 1121 — Section 113(1)
High Courts07 Mar 1956
Appu Menon Vs Janaki Amma
High Court Of Kerala · (1956) 03 KL CK 0005
Guardians and Wards Act, 1890 — Section 25
High Courts06 Mar 1956
Krishna Pillai Narayana Pillai Vs Neelakanta Pillai Velayudhan
High Court Of Kerala · (1956) 03 KL CK 0004
Civil Procedure Code, 1908 (CPC) — Section 41, 48Limitation Act, 1963 — Article 166
High Courts06 Mar 1956
Manuvel Sathianesan, Vs Mallam Sankaran and Others
High Court Of Kerala · (1956) 03 KL CK 0003
Transfer of Property Act, 1882 — Section 52, 65(2)
High Courts29 Feb 1956
John Cherian Vs Central Road Traffic Board and Others
High Court Of Kerala · (1956) 02 KL CK 0010
Motor Vehicles Act, 1939 — Section 2, 62
High Courts25 Feb 1956
Oman Pandala Ambu Pandala Vs Kesavaru Sambhuvaru and Others
High Court Of Kerala · (1956) 02 KL CK 0007
Civil Procedure Code, 1908 (CPC) — Section 145, 2(1), 26(1), 3
High Courts22 Feb 1956
S. Kumaraswamy (ex-licensee, Nagercoil Electric Supply Corporation) Vs South-Travancore Electric Workers'' Union and Others
High Court Of Kerala · (1957) 1 LLJ 512
Industrial Disputes Act, 1947 — Section 10, 15, 16, 19, 20
High Courts22 Feb 1956
Ulahannan Mariam Vs Varkey Kuruvilla and Others
High Court Of Kerala · (1956) 02 KL CK 0002
Travancore Limitation Act, 1908 — Article 166, 182
High Courts20 Feb 1956
V. Kunju Menon Vs Secretary, R.T.B and Another
High Court Of Kerala · (1956) 02 KL CK 0009
Motor Vehicles Act, 1939 — Section 57, 62