High Courts30 Oct 1959
Ramakrishnan and Another Vs State Transport Appellate Tribunal, Ernakulam and Others
High Court Of Kerala · AIR 1960 Ker 245
Motor Vehicles Act, 1939 — Section 134(1), 48
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,630 of 2,714
High Courts30 Oct 1959
Angappa Chettiar (A.L. An.) Vs State of Kerala and Others
High Court Of Kerala · (1960) 1 LLJ 775
Industrial Disputes Act, 1947 — Section 10
High Courts30 Oct 1959
Kunju Kunju Vs State of Kerala
High Court Of Kerala · (1959) KLJ 1457
Penal Code, 1860 (IPC) — Section 300, 302
High Courts30 Oct 1959Allowed
Thoma and Others Vs Thankamma and Others
High Court Of Kerala · (1959) KLJ 1343
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts29 Oct 1959Allowed
Prabhakara Menon Vs State of Kerala and Others
High Court Of Kerala · (1960) KLJ 84
Travancore-Cochin Public Health Act, 1955 — Section 12, 160
High Courts29 Oct 1959Dismissed
A.J. Declase Vs Income Tax Appellate Tribunal and Another
High Court Of Kerala · AIR 1960 Ker 169
Income Tax Act, 1922 — Section 66(2)
High Courts28 Oct 1959
Kunjamma and Others Vs Govinda Gurukkal
High Court Of Kerala · (1959) KLJ 1386
Evidence Act, 1872 — Section 34
High Courts28 Oct 1959
Eastern Mercantile Bank Ltd. Vs N.T. Philip
High Court Of Kerala · AIR 1960 Ker 194 : (1960) 4 KLJ 111
Contract Act, 1872 — Section 23, 24
High Courts28 Oct 1959Dismissed
Antony Thomas Vs Ayuppunni Mani Ayuppunni Mani Vs Antony Thomas
High Court Of Kerala · AIR 1960 Ker 176 : (1959) 3 KLJ 1294
Sales of Goods Act, 1930 — Section 12, 15
High Courts27 Oct 1959Dismissed
Chacko Muthalali Vs Joseph Anthrapper
High Court Of Kerala · (1959) KLJ 1273
Kerala Agrlculturists Debt Relief Act, 1958 — Section 11(6)
High Courts27 Oct 1959
Sreedharan Nambiar Vs Narayanan Nambiar
High Court Of Kerala · (1959) KLJ 1195
High Courts27 Oct 1959Allowed
Mohammad Ninave Rawther Vs Neelacandan
High Court Of Kerala · AIR 1960 Ker 216
Transfer of Property Act, 1882 — Section 106
High Courts26 Oct 1959
Antony and Another Vs State of Kerala
High Court Of Kerala · (1960) KLJ 73
Penal Code, 1860 (IPC) — Section 109, 302, 304, 307, 324
High Courts26 Oct 1959Dismissed
Paily Vs State of Kerala
High Court Of Kerala · (1959) KLJ 1381
Penal Code, 1860 (IPC) — Section 302, 84
High Courts26 Oct 1959Allowed
State of Kerala Vs Appu
High Court Of Kerala · (1959) KLJ 1379
Criminal Procedure Code, 1898 (CrPC) — Section 247, 537
High Courts23 Oct 1959Dismissed
Kesavan Namboodiri Vs Narayana Menon and Others
High Court Of Kerala · (1959) KLJ 1346
High Courts22 Oct 1959Dismissed
Madhavi Vs Kesava Panicker and Others
High Court Of Kerala · (1960) KLJ 633
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Oct 1959Dismissed
Eacharan Asari Vs State of Kerala
High Court Of Kerala · (1959) KLJ 1230
Penal Code, 1860 (IPC) — Section 300, 302
High Courts20 Oct 1959Dismissed
Anandavalii Amma and Others Vs Ammukutti Amma
High Court Of Kerala · (1959) KLJ 1275
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Transfer of Property Act, 1882 — Section 106, 111
High Courts20 Oct 1959Allowed
Parameswara Menon Vs Bhaskaran and others
High Court Of Kerala · (1959) KLJ 1243
Penal Code, 1860 (IPC) — Section 148, 352, 379