COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,624 of 2,714
Council of Institute of Chartered Accountants of India, Referring Authority Vs S. Srinivasa Iyer
High Court Of Kerala · AIR 1960 Ker 309
Musaliar Industries (Private) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (1960) 2 LLJ 341
Mookken Devasy Ouseph and Sons Vs The State of Kerala
High Court Of Kerala · (1960) 01 KL CK 0019
Krishnan Vs State of Kerala and Others
High Court Of Kerala · (1960) KLJ 300
Raghava Menon Vs Inspector-General of Police and Others
High Court Of Kerala · (1960) KLJ 376
The Deputy Commissioner of Agricultural Income Tax and Sales Tax Vs Pierce Leslie and Co. Ltd.
High Court Of Kerala · (1960) 4 KLJ 296 : (1960) 11 STC 212
N.P. Pillai Vs Chief Secretary to the State of Kerala and Another
High Court Of Kerala · (1960) KLJ 318
Sahadeva Panicker Vs Ottasekharamangalam Panchayat and Others
High Court Of Kerala · (1960) KLJ 365
Vadivelu Gowder and Another Vs State of Kerala and Others
High Court Of Kerala · (1960) KLJ 264
Rajappan Vs State of Kerala
High Court Of Kerala · (1960) KLJ 205
Ramakrishna Jolsian Vs Bhaskaran
High Court Of Kerala · AIR 1960 Ker 234 : (1960) CriLJ 908
Thankappan Vs State of Kerala
High Court Of Kerala · (1960) KLJ 220
Mathoo Vs Travancore Forward Bank Ltd.
High Court Of Kerala · (1960) KLJ 576
Shanmugha Vilas Cashew Factory Vs State of Kerala
High Court Of Kerala · (1960) 11 STC 367
C.A. Abdul Wahab Vs S. Krishnan Nair
High Court Of Kerala · AIR 1960 Ker 304 : (1960) CriLJ 1331 : (1960) 2 LLJ 410
Abraham Vs State and Another
High Court Of Kerala · AIR 1960 Ker 236
Rayappa Gounder Vs State Transport Appellate Tribunal, Trichur and Others
High Court Of Kerala · (1960) KLJ 385
A. Velayudhan Nadar Vs The State of Kerala and Others
High Court Of Kerala · (1960) 11 STC 373
Chellappan Vs State of Kerala
High Court Of Kerala · (1960) KLJ 228