High Courts30 Jun 1960Dismissed
Palghat District Motor Transport Co-operative Society Vs K.M.S. Bus Service and Others
High Court Of Kerala · (1960) KLJ 1050
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,616 of 2,714
High Courts29 Jun 1960Dismissed
Official Receiver Vs Subramonia Iyer
High Court Of Kerala · (1960) KLJ 1017
Kerala Agriculturists Debt Relief Act, 1970 — Section 2(c)(ix)
High Courts29 Jun 1960Dismissed
Zainabey Razak Vs Noor Mohammed Rothan
High Court Of Kerala · AIR 1961 Ker 146
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts28 Jun 1960Allowed
Varghese Vs Chacko and Others
High Court Of Kerala · (1960) KLJ 1322
Constitution of India, 1950 — Article 226
High Courts27 Jun 1960Dismissed
Chekkutty Vs State of Kerala and Others
High Court Of Kerala · (1960) KLJ 1073
Constitution of India, 1950 — Article 14
High Courts27 Jun 1960Dismissed
Abraham Vs State of Kerala and Others
High Court Of Kerala · (1960) KLJ 1230
Constitution of India, 1950 — Article 14, 19, 19(6), 226
High Courts24 Jun 1960Dismissed
Cyril Presentation Vs Board of Revenue and Others
High Court Of Kerala · (1960) KLJ 1367
Constitution of India, 1950 — Article 226
High Courts24 Jun 1960Allowed
Janu Vs Cheeru
High Court Of Kerala · (1960) KLJ 970
Trusts Act, 1882 — Section 81, 82
High Courts24 Jun 1960Dismissed
Kumaramkari Devaswom Vs Uthuppu Chacko
High Court Of Kerala · AIR 1961 Ker 124
Trusts Act, 1882 — Section 90
High Courts23 Jun 1960Dismissed
Katheessa Umma and Others Vs Kunhamu and others
High Court Of Kerala · (1960) KLJ 1042
High Courts22 Jun 1960Dismissed
Kunga and Others Vs Joseph Anthey and Others
High Court Of Kerala · AIR 1961 Ker 35 : (1961) CriLJ 263
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts22 Jun 1960Dismissed
Kunga and Others Vs Joseph Anthey and Another
High Court Of Kerala · (1960) KLJ 841
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts21 Jun 1960Dismissed
Ismail Sheriff Sahib Vs Sankara Panicker
High Court Of Kerala · (1960) KLJ 833
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts21 Jun 1960
Abu Baker Vs Sauda Beevi
High Court Of Kerala · (1962) CriLJ 815
Criminal Procedure Code, 1898 (CrPC) — Section 491(1)(a), 491(1)(b)
High Courts21 Jun 1960
Damodar Hegadai Vs Vittappan
High Court Of Kerala · AIR 1961 Ker 54
Limitation Act, 1908 — Article 120, 62
High Courts21 Jun 1960
Shamsuddin Vs State of Kerala and Others
High Court Of Kerala · (1961) 1 LLJ 77
Industrial Disputes Act, 1947 — Section 2
High Courts20 Jun 1960Allowed
Kunhibi Vs Land Acquisition Officer, Kozhikode
High Court Of Kerala · (1960) KLJ 963
Land Acquisition Act, 1894 — Section 12(2), 18Limitation Act, 1963 — Section 29(2)
High Courts17 Jun 1960Dismissed
Shri Shaila Industrial and Spiritual Colony Charities Vs State of Kerala and Others
High Court Of Kerala · (1960) 11 STC 631
Constitution of India, 1950 — Article 226
High Courts17 Jun 1960Allowed
Cherappai Vs Mathoo and Another
High Court Of Kerala · (1960) KLJ 818
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 145
High Courts15 Jun 1960
Commissioner, City Corporation, Trivandrum Vs Harihara Iyer
High Court Of Kerala · (1960) KLJ 945
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 34