High Courts14 Dec 1962Dismissed
Pichakannu Rowther and Another Vs Aliyarkunju Lebba
High Court Of Kerala · (1963) KLJ 497
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,576 of 2,714
High Courts13 Dec 1962Dismissed
Alikutty Vs Veerummakutty Umma
High Court Of Kerala · (1963) KLJ 253
Civil Procedure Code, 1908 (CPC) — Section 144, 151Registration Act, 1908 — Section 75, 75(4)
High Courts12 Dec 1962
Kunju Pakiam Vs Krishnan Nadar and Others
High Court Of Kerala · (1963) KLJ 338
High Courts12 Dec 1962
Gandhi Sons, Bombay Vs Sales Tax Officer, Special Circle, Mattancherry and Another
High Court Of Kerala · AIR 1963 Ker 178 : (1963) 14 STC 304
Central Sales Tax Act, 1956 — Section 3, 5
High Courts11 Dec 1962Allowed
Mani and Another Vs Premier Tyres Ltd.
High Court Of Kerala · (1963) KLJ 136
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts11 Dec 1962Allowed
R.N. Renganatha Chettiar, R.M.R. and Co., Trivandrum Vs The State of Kerala
High Court Of Kerala · AIR 1964 Ker 184 : (1963) 14 STC 130
Central Sales Tax Act, 1956 — Section 4(2)Travancore-Cochin General Sales Tax Act, 1125 — Section 5
High Courts10 Dec 1962
City Theatres Private Ltd. Vs Sales Tax Officer
High Court Of Kerala · (1963) 7 KLJ 800 : (1963) 14 STC 1060
Central Sales Tax Act, 1956 — Section 7
High Courts07 Dec 1962Allowed
Kunjanam Antony C. Kalliath Vs State of Kerala
High Court Of Kerala · AIR 1964 Ker 274
Evidence Act, 1872 — Section 123, 124
High Courts07 Dec 1962Allowed
Kunjanam Vs State of Kerala
High Court Of Kerala · (1963) KLJ 51
Evidence Act, 1872 — Section 123, 124, 162
High Courts06 Dec 1962
In Re: Palai Central Bank Ltd.
High Court Of Kerala · (1962) KLJ 475
Companies Act, 1956 — Section 240, 478, 478(1)Constitution of India, 1950 — Article 14, 19(1)(d), 20, 20(3)Evidence Act, 1872 — Section 25
High Courts05 Dec 1962Dismissed
Chellammal Vs Sivasankaran Chettiar and Another
High Court Of Kerala · (1963) KLJ 223
Stamp Act, 1899 — Section 40
High Courts05 Dec 1962
BANK OF COCHIN LTD. Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1963) 50 ITR 211
Income Tax Act, 1961 — Section 66(1)
High Courts03 Dec 1962Allowed
National Credit Bank Ltd. Vs Elizabeth Pereira and Others
High Court Of Kerala · (1963) KLJ 501
General Clauses Act, 1897 — Section 6
High Courts30 Nov 1962
INDIAN INSURANCE AND BANKING CORPORATION LTD. Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1963) 50 ITR 123
Income Tax Act, 1922 — Section 66(I)
High Courts30 Nov 1962
C. D. LONAPPAN Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1963) 49 ITR 708
Income Tax Act, 1961 — Section 10(2)(x)
High Courts30 Nov 1962Dismissed
State Vs Aboo
High Court Of Kerala · (1963) KLJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 164, 337, 339, 339(3)
High Courts30 Nov 1962Dismissed
P. Koru Vs Standard Tile and Clay Works (P) Ltd. and Another
High Court Of Kerala · AIR 1963 Ker 324
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A
High Courts29 Nov 1962Dismissed
Athrumankutty Vs Chovvara
High Court Of Kerala · (1963) KLJ 225
Kerala Small Causes Courts Act, 1957 — Section 22
High Courts28 Nov 1962Dismissed
Itty Vs Chacko
High Court Of Kerala · (1963) KLJ 505
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 23