High Courts28 May 1963Dismissed
Joseph and Others Vs Mathai
High Court Of Kerala · (1963) KLJ 585
Travancore-Cochin Co-operative Societies Act, 1951 — Section 49(5)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,571 of 2,714
High Courts24 May 1963Dismissed
K.M. Sugatha Prasad and Others Vs State of Kerala and Others
High Court Of Kerala · AIR 1965 Ker 19 : (1966) 2 LLJ 93
Constitution of India, 1950 — Article 16, 16(1), 16(2), 19, 311Kerala State and Subordinate Services Rules, 1958 — Rule 10(2)
High Courts20 May 1963Dismissed
Velliyottummal Sooppi and others Vs Nadukkandy Moosa and others
High Court Of Kerala · (1968) KLJ 414
High Courts05 Apr 1963
State of Kerala Vs Ramachandran Nair
High Court Of Kerala · (1963) KLJ 989
Arbitration Act, 1940 — Section 30Constitution of India, 1950 — Article 295, 295(2)
High Courts04 Apr 1963
Cherayathu Paul and Others Vs Dharmodhayan Company, Trichur and Others
High Court Of Kerala · AIR 1964 Ker 198
Kerala Agrlculturists Debt Relief Act, 1958 — Section 9(3)
High Courts03 Apr 1963Dismissed
Velu Vs Korathu and Another
High Court Of Kerala · (1963) KLJ 418
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 11, 9(3), 91, 92
High Courts02 Apr 1963
The Malabar Iron and Steel Works Ltd. Vs The Registrar of Companies, Kerala and Another
High Court Of Kerala · AIR 1965 Ker 35 : (1963) 33 CompCas 813
Companies Act, 1956 — Section 149(1), 433
High Courts01 Apr 1963Dismissed
Malabar Iron and Steel Works Ltd. Vs Registrar of Companies and Another
High Court Of Kerala · (1963) KLJ 460
Companies Act, 1956 — Section 109, 149, 70
High Courts01 Apr 1963Dismissed
Varkey and Sons Vs State of Kerala and Another
High Court Of Kerala · (1964) KLJ 53
Kerala Municipalities Act, 1960 — Section 309
High Courts01 Apr 1963Dismissed
Ammini Vs Chidambara Vadhyar and Others
High Court Of Kerala · (1963) KLJ 1170
High Courts30 Mar 1963
Annamalai Reddiar Vs Commissioner of Income Tax, Kerala
High Court Of Kerala · (1964) 53 ITR 601
Income Tax Act, 1922 — Section 66, 66(2)
High Courts29 Mar 1963Dismissed
S. Govinda Menon Vs State of Kerala
High Court Of Kerala · AIR 1963 Ker 316 : (1963) 2 LLJ 290
All India Services (Discipline and Appeal) Rules, 1955 — Rule 4, 5, 5(2), 5(5), 7
High Courts29 Mar 1963Dismissed
Saidalavi Vs Chalapuram Bank Ltd, Kozhikode and Another
High Court Of Kerala · (1964) KLJ 748
High Courts28 Mar 1963
Income Tax OFFICER, QUILON Vs MIYYA PILLAI AND OTHERS.
High Court Of Kerala · (1965) 55 ITR 84
Income Tax Act, 1961 — Section 67
High Courts27 Mar 1963Allowed
The 1st Addl. Income Tax Officer, Trichur Vs Paul Perincheri
High Court Of Kerala · (1963) KLJ 472
Income Tax Act, 1922 — Section 35
High Courts27 Mar 1963
Janardhana Kurup Vs Saraswathi Amma and Others
High Court Of Kerala · (1963) KLJ 395
Contract Act, 1872 — Section 64, 65
High Courts26 Mar 1963Dismissed
Mary Vs Govindan and Others
High Court Of Kerala · (1963) KLJ 736
Kerala Agrlculturists Debt Relief Act, 1958 — Section 15
High Courts26 Mar 1963Dismissed
Trivandrum Chit Fund Ltd. and Others Vs Official Liquidator, Palai Central Bank Ltd.
High Court Of Kerala · (1963) KLJ 788
Companies Act, 1956 — Section 640(6)Transfer of Property Act, 1882 — Section 130, 130(1), 131, 134
High Courts25 Mar 1963
STATE OF KERALA Vs KARIMTHARUVI TEA ESTATE LTD.
High Court Of Kerala · (1964) 51 ITR 129
Kerala Agricultural Income Tax Act, 1950 — Section 60(1)
High Courts22 Mar 1963
Kanhirakolla Chamukuttan Nair Vs The State of Kerala
High Court Of Kerala · (1965) CriLJ 387
Criminal Procedure Code, 1898 (CrPC) — Section 181, 182, 195, 471, 475Penal Code, 1860 (IPC) — Section 181, 182, 193, 463, 467