High Courts25 Jun 1964Dismissed
Cheriyan Ittycheria and Another Vs Ouseph Varughese and Another
High Court Of Kerala · AIR 1965 Ker 154
Limitation Act, 1908 — Article 116, 97Transfer of Property Act, 1882 — Section 68, 68(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,553 of 2,714
High Courts25 Jun 1964Dismissed
Ittycheria and Another Vs Varghese and Others
High Court Of Kerala · (1964) KLJ 977
Transfer of Property Act, 1882 — Section 68, 68(1)(d)
High Courts23 Jun 1964Dismissed
Kanakambal Vs Lakshmikutty Amma
High Court Of Kerala · AIR 1965 Ker 219 : (1965) KLJ 72
High Courts23 Jun 1964Dismissed
Thomas Vs Malayalam Plantations Ltd. and Others
High Court Of Kerala · (1964) KLJ 920
High Courts23 Jun 1964Allowed
Manavikraman alias Cheriya Kunhunni Raja,the Zamorin Rajah of Calicut Vs Collector of Kozhikode
High Court Of Kerala · (1965) KLJ 445
High Courts23 Jun 1964Dismissed
Mathevan Bhargavan Vs Dadi Bivi Halima Bivi and Others
High Court Of Kerala · AIR 1965 Ker 29
Limitation Act, 1908 — Article 182
High Courts23 Jun 1964Dismissed
Bhargavan Vs Halima Beevi and Others
High Court Of Kerala · (1964) KLJ 812
High Courts23 Jun 1964Allowed
State Bank of Travancore Vs Shahudeen Musaliar
High Court Of Kerala · (1964) KLJ 1183
Kerala Agrlculturists Debt Relief Act, 1958 — Section 2(h), 4(2)
High Courts22 Jun 1964
Assainar Haji Vs Krishnan Nambiar and Others
High Court Of Kerala · (1964) KLJ 913
High Courts19 Jun 1964
Health Inspector, Badagara Vs Kelappan
High Court Of Kerala · (1964) KLJ 990
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts19 Jun 1964Allowed
Health Inspector, Badagara Municipality Vs Puzhakkal Kelappan
High Court Of Kerala · AIR 1965 Ker 31 : (1965) CriLJ 42
Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 417(4)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts19 Jun 1964Dismissed
Kochappu Vs Ammu Amma and Others
High Court Of Kerala · AIR 1965 Ker 103
Limitation Act, 1908 — Section 19
High Courts18 Jun 1964Dismissed
Leelamma Oommen Vs Oommen and Others
High Court Of Kerala · (1964) KLJ 1009
Trusts Act, 1882 — Section 13
High Courts15 Jun 1964Dismissed
Kaliappa Nadar Vs Kathayee Cotton Mills Ltd. and Others
High Court Of Kerala · (1964) 34 CompCas 325 : (1964) KLJ 696
Companies Act, 1913 — Section 179
High Courts15 Jun 1964Dismissed
A.P.K. Kaliappa Nadar Vs Kathayee Cotton Mills Ltd., Alwaye and Others
High Court Of Kerala · AIR 1965 Ker 14
Companies Act, 1913 — Section 179
High Courts11 Jun 1964Dismissed
Ashia Ummal and Another Vs Vasanthi
High Court Of Kerala · (1964) KLJ 829
Transfer of Property Act, 1882 — Section 54
High Courts10 Jun 1964Allowed
Parameswaran Nair Vs State of Kerala and Others
High Court Of Kerala · (1965) KLJ 801
High Courts10 Jun 1964Dismissed
Deputy Commissioner of Agrl. Income Tax and Sales Tax, South Zone, Quilon Vs The Travancore Rubber and Tea Co. Ltd., Alleppey
High Court Of Kerala · AIR 1965 Ker 71 : (1964) 15 STC 615
Central Sales Tax Act, 1956 — Section 2
High Courts10 Jun 1964
Dy. Commr. of Agrl. Income Tax and Sales Tax, Quilon Vs Travancore Rubber and Tea Co. Ltd.
High Court Of Kerala · (1964) KLJ 534
Central Sales Tax Act, 1956 — Section 2(b), 2(c)Income Tax Act, 1961 — Section 2(1)
High Courts09 Jun 1964
Elixir Plantations Ltd Vs Commissioner of Income Tax
High Court Of Kerala · (1964) KLJ 943
Income Tax Act, 1922 — Section 66(5)