High Courts11 Jun 1965Allowed

Thomas Vs Joseph

High Court Of Kerala · (1965) KLJ 734

Kerala Agriculturists Debt Relief Act, 1958 — Section 2(c), 4
High Courts20 May 1965Dismissed

Mathai Vs Mathai

High Court Of Kerala · (1965) KLJ 689

Transfer of Property Act, 1882 — Section 122, 13, 20