High Courts30 Nov 1965Dismissed
Kunhiraman and Another Vs Chemmarathi and 5 Others
High Court Of Kerala · (1966) KLJ 452
Kerala Land Reforms Act, 1963 — Section 106
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,530 of 2,714
High Courts30 Nov 1965Dismissed
C. Joseph Mattom Vs The Free India Bank Ltd.
High Court Of Kerala · AIR 1966 Ker 234
Transfer of Property Act, 1882 — Section 68(1)
High Courts30 Nov 1965Dismissed
N.P. Paul and Another Vs State of Kerala and Others
High Court Of Kerala · AIR 1967 Ker 71 : (1966) 10 KLJ 210
Constitution of India, 1950 — Article 226Rice Milling Industry (Regulation) Act, 1958 — Section 5(4)
High Courts30 Nov 1965
MALANKARA TIMBERS Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1967) 66 ITR 200
Income Tax Act, 1922 — Section 26A
High Courts29 Nov 1965Dismissed
Lekshmi Amma Vs Kunkichi and Another
High Court Of Kerala · (1966) KLJ 467
Kerala Land Reforms Act, 1963 — Section 13, 132(1)(a), 132(3)(a), 132(3)(c), 14
High Courts26 Nov 1965Dismissed
P. Parukutty Amma and Another Vs K.M. Ramanunni Nair and Others
High Court Of Kerala · AIR 1966 Ker 150
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 7 Rule 11, 115, 149
High Courts25 Nov 1965Allowed
Neelakanda Pillai Vs Sankaran Padmanabhan and Another
High Court Of Kerala · AIR 1967 Ker 70
Transfer of Property Act, 1882 — Section 105, 58
High Courts24 Nov 1965
V. K. P. ABDUL KADER HAJI Vs AGRICULTURAL Income Tax OFFICER.
High Court Of Kerala · (1967) 66 ITR 173
Kerala Agricultural Income Tax Act, 1950 — Section 2(kk), 3(3)
High Courts23 Nov 1965Allowed
Ummini Amma Devaki Amma Vs Koshy Iype and Others
High Court Of Kerala · AIR 1967 Ker 77
Transfer of Property Act, 1882 — Section 82
High Courts23 Nov 1965Dismissed
Monthly Rated Workmen of Peiree Leslie and Co. Ltd. Vs The Labour Commissioner and the Chief Conciliation Officer and Others
High Court Of Kerala · AIR 1966 Ker 204 : (1967) 14 FLR 258
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 18(1), 18(3)
High Courts23 Nov 1965Dismissed
Moideenkutty Vs Subhadra and Others
High Court Of Kerala · (1966) KLJ 337
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 7
High Courts22 Nov 1965Allowed
Antony Vs Palai Central Bank Ltd. (In Liquidation)
High Court Of Kerala · (1966) KLJ 357
Kerala Agrlculturists Debt Relief Act, 1958 — Section 4(2)
High Courts22 Nov 1965Dismissed
Cannanore Spinning and Weaving Mills Ltd., Cannanore Vs Collector of Customs and Central Excise, Cochin and Others
High Court Of Kerala · AIR 1967 Ker 62 : (1966) 10 KLJ 23
Central Excises and Salt Act, 1944 — Section 3
High Courts22 Nov 1965
Padmanabha Pillai Chellappan Pillai Vs Ouseph Devassia
High Court Of Kerala · AIR 1967 Ker 83
Civil Procedure (Kerala Amendment) Act, 1908 — Order 10 Rule 2, Order 41 Rule 27, Order 41 Rule 29Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts22 Nov 1965Dismissed
Sree Sai Baba Textiles Proprietor P. Anandan Vs Union of India (UOI) and Another
High Court Of Kerala · AIR 1966 Ker 199
Railways Act, 1890 — Section 55, 56, 72, 72(1), 77
High Courts22 Nov 1965Allowed
Mrs. Ambujam Menon and Others Vs State of Kerala and Others
High Court Of Kerala · AIR 1966 Ker 187
Land Acquisition Act, 1894 — Section 4, 6
High Courts21 Nov 1965
Balarama Iyer and another Vs Krishnan
High Court Of Kerala · (1968) KLJ 54
General Clauses Act, 1897 — Section 13(2)Kerala Land Reforms Act, 1963 — Section 102, 103, 12(2), 31Succession Act, 1925 — Section 270, 273, 273(b)
High Courts19 Nov 1965Dismissed
Chandramalai Estates Ltd. Vs The State of Kerala and another
High Court Of Kerala · (1966) KLJ 822
Kerala Plantations (Additional Tax) Act, 1960 — Section 1(2), 2, 2(1), 3, 3(5)
High Courts18 Nov 1965Dismissed
Kunjamma Karthiani Amma Vs Lord Krishna Bank Ltd.
High Court Of Kerala · AIR 1966 Ker 276 : (1966) 10 KLJ 448
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 115Kerala Agrlculturists Debt Relief Act, 1958 — Section 2, 4(2), 5