High Courts16 Jan 1967
Cranganore Town Co-operative Bank, Ltd. Vs Sankara Velichapad and Another
High Court Of Kerala · (1967) 2 LLJ 116
Kerala Shops and Commercial Establishment Act, 1960 — Section 18
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,514 of 2,714
High Courts16 Jan 1967
T.A. Ouseph Vs State of Kerala
High Court Of Kerala · (1967) CriLJ 1430
Criminal Procedure Code, 1898 (CrPC) — Section 103, 165Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10, 12, 16, 7
High Courts13 Jan 1967Allowed
Ibrahim Vs Kunhikrishnan Nair
High Court Of Kerala · (1968) KLJ 165
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 18 Rule 2
High Courts12 Jan 1967Dismissed
Anamalais Bus Transport Private Ltd., Chalakudi Vs D. Ramakrishna Pillai and Another
High Court Of Kerala · AIR 1967 Ker 225 : (1967) 1 LLJ 498
Constitution of India, 1950 — Article 254Kerala Shops and Commercial Establishment Act, 1960 — Section 18Motor Transport Workers Act, 1961 — Section 2, 27(3)
High Courts12 Jan 1967
C.C. Mathew Vs State of Kerala and Others
High Court Of Kerala · AIR 1968 Ker 230
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 124Kerala State and Subordinate Services Rules, 1958 — Rule 1, 27
High Courts12 Jan 1967Allowed
Lakshmikutty Amma and Others Vs Narayana Pillai Velayudha Pillai and Others
High Court Of Kerala · AIR 1968 Ker 57
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 7
High Courts11 Jan 1967
Lakshmi Amma Vs Saidakutty alias Kunhi Bava
High Court Of Kerala · (1967) KLJ 296
High Courts06 Jan 1967Dismissed
N. Rajamma Vs Inspector General of Prisons, Trivandrum and Others
High Court Of Kerala · AIR 1968 Ker 72
Constitution of India, 1950 — Article 310, 311
High Courts06 Jan 1967Dismissed
Bhaskaran Vs The Excise Inspector, Ponnani
High Court Of Kerala · (1967) KLJ 372
Prevention of Food Adulteration Act, 1954 — Section 13
High Courts02 Jan 1967Allowed
Mathew Vs State of Kerala
High Court Of Kerala · (1967) KLJ 323
Penal Code, 1860 (IPC) — Section 279, 297, 304, 304A
High Courts02 Jan 1967Allowed
Esso Mathew Vs The State of Kerala
High Court Of Kerala · (1967) KLJ 323
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Dec 1966Allowed
Cherian Lukose Vs State of Kerala
High Court Of Kerala · AIR 1968 Ker 60 : (1968) CriLJ 168
Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts23 Dec 1966Allowed
Krishnan Nair Vs Sivaraman Namblar and Another
High Court Of Kerala · (1967) KLJ 84
Evidence Act, 1872 — Section 91Kerala Land Reforms Act, 1963 — Section 10, 12, 13, 2(18), 2(22)Transfer of Property Act, 1882 — Section 100
High Courts23 Dec 1966Dismissed
State of Kerala Vs Nanoo Vydian
High Court Of Kerala · (1967) KLJ 447
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 21Travancore Abkari Act, 1073 — Section 67
High Courts23 Dec 1966Allowed
Krishnan Nair Vs Perumbalath Kizhakkiniyakath Manakkal Karnavan and Another
High Court Of Kerala · AIR 1967 Ker 270
Evidence Act, 1872 — Section 91Kerala Land Reforms Act, 1963 — Section 12, 13, 2(22), 2(49), 2(57)
High Courts22 Dec 1966Allowed
In Re: New Era Manufacturing Co. Ltd.
High Court Of Kerala · (1967) 37 CompCas 796
COMPANIES ACT, 1956 — Section 434Limitation Act, 1963 — Section 18
High Courts22 Dec 1966Allowed
In Re: Narasimhan and Others
High Court Of Kerala · (1967) KLJ 387
Companies Act, 1956 — Section 434(l)(a)Limitation Act, 1963 — Section 18
High Courts20 Dec 1966
Vijayamma Vs Gangadharan
High Court Of Kerala · (1967) KLJ 280
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 29, 29(2), 4, 4(b), 4(b)
High Courts20 Dec 1966Allowed
Muthukrishna Reddiar Vs The Canara Bank Lid., Alleppey
High Court Of Kerala · (1967) KLJ 320
High Courts20 Dec 1966Allowed
C.B. Xavier Cochin Vs Food Inspector, Mattancherry Municipality, Mattancherry
High Court Of Kerala · (1968) CriLJ 348
Criminal Procedure Code, 1898 (CrPC) — Section 342, 352Evidence Act, 1872 — Section 114, 24, 30