High Courts12 Jul 1968
Cochin Malleables (Private) Ltd. Vs Its workman and Others
High Court Of Kerala · (1969) 1 LLJ 199
Civil Procedure Code, 1908 (CPC) — Section 10Industrial Disputes Act, 1947 — Section 10(1)(d)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,499 of 2,714
High Courts12 Jul 1968Dismissed
Commissioner, Municipal Council, Tellicherry and Another Vs Ramesh S.M. Prabhu and Another
High Court Of Kerala · AIR 1969 Ker 109
Kerala Municipalities Act, 1960 — Section 100, 101, 102, 103, 104
High Courts08 Jul 1968
Malabar Tile Works Vs Industrial Tribunal and Others
High Court Of Kerala · (1970) 1 LLJ 79
Constitution of India, 1950 — Article 226, 227
High Courts08 Jul 1968
Thoppil Sankaranarayana Panicker and Others Vs Achuthankutty Nair and Others
High Court Of Kerala · AIR 1969 Ker 188 : (1969) CriLJ 735
Criminal Procedure Code, 1898 (CrPC) — Section 114, 117(3), 145(4), 146(2)
High Courts08 Jul 1968Dismissed
M/s. Vazhakkal Rubbers, Kottayam Vs Sales Tax Officer, Kottayam and another
High Court Of Kerala · (1969) KLJ 167
Constitution of India, 1950 — Article 226
High Courts08 Jul 1968Allowed
Thoppil Sankaranarayana Panicker and others Vs Achuthankutty Nair and others
High Court Of Kerala · (1968) KLJ 821
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 114, 117(3), 145
High Courts05 Jul 1968Allowed
The State of Kerala Vs Mariamma Raichal
High Court Of Kerala · (1969) KLJ 52
Land Acquisition Act, 1894 — Section 31, 31(2)
High Courts05 Jul 1968
Valia Veettil Komappan Vs Karthiyayani and others
High Court Of Kerala · (1968) KLJ 721
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts05 Jul 1968Allowed
Valia Veettil Komappan Vs Elamakandy Kinnattumkara Karthiyayini and Others
High Court Of Kerala · AIR 1969 Ker 203
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 151Court Fees Act, 1870 — Section 13
High Courts05 Jul 1968Allowed
Thadikulangara Pylee''s son Pathrose Vs Ayyazhiveettil Lakshmi Amma''s son Kuttan and Others
High Court Of Kerala · AIR 1969 Ker 186
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1922 — Section 35
High Courts05 Jul 1968Allowed
The Manager, S.M.S.N.H.S. Vaikom Vs The State of Kerala and others
High Court Of Kerala · (1968) KLJ 859
Kerala Education Act, 1958 — Section 11, 12, 12(2)
High Courts04 Jul 1968
V. Kunhikannan Vs Agrl. Income Tax Officer and Others
High Court Of Kerala · (1968) 07 KL CK 0027
Kerala Agricultural Income Tax Act, 1950 — Section 41(4)
High Courts04 Jul 1968Allowed
Achan Bava Varkey and others Vs The State of Kerala and others
High Court Of Kerala · (1968) KLJ 797
Kerala Land Acquisition Act, 1961 — Section 3, 5, 6, 9
High Courts03 Jul 1968
Workmen of Harrison and Crosfield Ltd. Vs Harrisons and Crosfield Ltd. and Others
High Court Of Kerala · (1969) 1 LLJ 61
Constitution of India, 1950 — Article 226, 228Industrial Disputes Act, 1947 — Section 10, 25FFF, 7A
High Courts02 Jul 1968
State of Kerala and another Vs Padmanabhan Asari Kunju Panicker Asari and another
High Court Of Kerala · (1969) KLJ 389
Kerala Land Acquisition Act, 1961 — Section 51Travancore-Cochin Payment of Salaries and Allowances Act, 1951 — Section 4, 6, 9
High Courts02 Jul 1968Allowed
State of Kerala Vs C.K. Assainar
High Court Of Kerala · AIR 1969 Ker 151 : (1969) CriLJ 731
Criminal Procedure Code, 1898 (CrPC) — Section 5(1), 5(2), 523, 6Essential Commodities Act, 1955 — Section 6A, 6B, 6C, 6D, 7
High Courts02 Jul 1968Dismissed
Parameswara Moothar Vs Balameenakshi
High Court Of Kerala · AIR 1969 Ker 108 : (1969) CriLJ 484
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489, 489(2)
High Courts02 Jul 1968Dismissed
City Corporation of Calicut Vs Thachambalath Sadasivan and Others
High Court Of Kerala · AIR 1969 Ker 99
Calicut City Municipality Act, 1961 — Section 100, 101, 102, 103, 104Constitution of India, 1950 — Article 265Kerala Municipal Corporation Act, 1964 — Section 299, 387
High Courts02 Jul 1968Dismissed
The City Corporation of Calicut Vs Sadasivan and others
High Court Of Kerala · (1968) KLJ 652
Constitution of India, 1950 — Article 110