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High Court Of Kerala judgments

54,272 judgments · page 2,486 of 2,714

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High Courts04 Sept 1969Dismissed

Anthiyur Handloom Weavers Co-operative Society Ltd. Vs State of Kerala and others

High Court Of Kerala · (1969) KLJ 757

Constitution of India, 1950 — Article 226
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High Courts22 Aug 1969Allowed

John Daniel Vs Rubber Industrial Co-op. Society Ltd. and others

High Court Of Kerala · (1970) KLJ 434

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High Courts21 Aug 1969Dismissed

Mathai Ouseph Panackal Vs Joseph and Another

High Court Of Kerala · AIR 1970 Ker 261

Registration Act, 1908 — Section 77Specific Relief Act, 1963 — Section 10
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High Courts21 Aug 1969

P. Ittoop Vs Calicut-Wynad Motor Service Private Ltd. and Another

High Court Of Kerala · AIR 1970 Ker 279

Industrial Disputes Act, 1947 — Section 33(2)
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High Courts21 Aug 1969

Spadigam (J.) Vs State of Kerala

High Court Of Kerala · (1970) 1 LLJ 718

Evidence Act, 1872 — Section 43Penal Code, 1860 (IPC) — Section 186, 409, 477A
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High Courts19 Aug 1969Dismissed

Kookkil Kelu Nair Vs Kottammal Thanduparakkal Kunhi Mohammed Haji and Others

High Court Of Kerala · AIR 1971 Ker 20 : (1971) CriLJ 218

Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4), 439
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High Courts18 Aug 1969Dismissed

A. Junus and Another Vs Comptroller and Auditor General of India and Others

High Court Of Kerala · (1970) KLJ 855

Constitution of India, 1950 — Article 148(5), 313, 376Government of India Act, 1915 — Section 96D(1)Government of India Act, 1935 — Section 246, 247, 276
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High Courts13 Aug 1969Dismissed

Narayana Panicker Ramakrishna Panicker and others Vs Narayana Pillai Krishna Pillai

High Court Of Kerala · (1970) KLJ 112

Specific Relief Act, 1963 — Section 16(c)
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High Courts12 Aug 1969

Moideen and Others Vs The State

High Court Of Kerala · (1970) CriLJ 920 : (1969) KLJ 859

Criminal Procedure Code, 1898 (CrPC) — Section 10, 12, 7
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High Courts12 Aug 1969

O. Kammukkutty Haji Vs State of Kerala and another

High Court Of Kerala · (1969) KLJ 795

Constitution of India, 1950 — Article 19(1)(f)
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High Courts08 Aug 1969Dismissed

S. Rajan Vs The Senior Superintendent of Post Offices

High Court Of Kerala · (1969) KLJ 815

Constitution of India, 1950 — Article 226
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High Courts07 Aug 1969

In Re: Morning Star Private Ltd.

High Court Of Kerala · (1969) KLJ 806

Companies Act, 1956 — Section 433, 560(5), 560(6)English Companies Act, 1948 — Section 353(5)
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High Courts07 Aug 1969

In Re: The Income Tax Officer, Companies Circle

High Court Of Kerala · (1969) KLJ 806

Companies Act, 1956 — Section 433, 439, 560, 560(5), 560(5)(b)
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High Courts07 Aug 1969Dismissed

Lakshmiprasad Bank Vs Gopikrishna Iyer

High Court Of Kerala · (1970) KLJ 367

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High Courts06 Aug 1969Allowed

Dy. Accountant General (Admn) Office of the Accountant General, Kerala Trivandrum Vs State of Kerala and Others

High Court Of Kerala · AIR 1970 Ker 158 : (1970) CriLJ 966

Criminal Procedure Code, 1898 (CrPC) — Section 4, 439, 494, 5
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High Courts06 Aug 1969Allowed

K.P. Choyi Vs Kocharakkan and another

High Court Of Kerala · (1969) KLJ 665

Criminal Procedure Code, 1898 (CrPC) — Section 145, 161, 161(1), 161(3), 162Evidence Act, 1872 — Section 145
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High Courts05 Aug 1969Dismissed

Alex Beets Vs M.A. Urmese and Another

High Court Of Kerala · AIR 1970 Ker 312

Constitution of India, 1950 — Article 16, 226
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High Courts31 Jul 1969Allowed

Kunjayamma Kartaiyayani Amma Vs Kunchali Karthiyayani Madakkavil, Veedu and Others

High Court Of Kerala · AIR 1970 Ker 289

Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 60, 92Travancore Limitation Act, 1100 — Article 136
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High Courts31 Jul 1969Dismissed

V. Aboobacer and another Vs State of Kerala

High Court Of Kerala · (1969) KLJ 740

Criminal Procedure Code, 1898 (CrPC) — Section 238, 54Essential Commodities Act, 1955 — Section 3, 6Penal Code, 1860 (IPC) — Section 224, 353
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High Courts30 Jul 1969Allowed

V.U. Kochunni and others Vs The Cochin Devaswom Board and others

High Court Of Kerala · (1970) KLJ 129

Income Tax Act, 1961 — Section 46(2)
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