High Courts25 Jan 1973
Bank of Cochin Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1974) 94 ITR 93
Banking Companies Act, 1959 — Section 24(2), 24(2A)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,447 of 2,714
High Courts25 Jan 1973Allowed
Appu Vs State of Kerala and Others
High Court Of Kerala · (1973) 01 KL CK 0007
Kerala Land Acquisition Act, 1961 — Section 2(3), 5
High Courts24 Jan 1973Dismissed
Swaraj Printers Vs State of Kerala
High Court Of Kerala · (1973) 31 STC 559
Kerala General Sales Tax Act, 1963 — Section 35
High Courts24 Jan 1973Dismissed
C.N. Ramakrishnan and Another Vs Mohammadkutty and Others
High Court Of Kerala · AIR 1973 Ker 204
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts24 Jan 1973Dismissed
C.N. Ramakrishnan and Another Vs Mohamad Kutty and Others
High Court Of Kerala · AIR 1973 Ker 204
Limitation Act, 1908 — Article 180, 182
High Courts24 Jan 1973
M/s. Swaraj Printers Vs State of Kerala
High Court Of Kerala · (1973) 31 STC 559
Kerala General Sales Tax Act, 1963 — Section 10
High Courts19 Jan 1973Dismissed
Manager, Vanneri High School and Others Vs C.P. Chandramathi and Others
High Court Of Kerala · (1973) KLJ 235
High Courts18 Jan 1973Dismissed
Mary Oomman Vs The Manager, M.G. M. High School and Others
High Court Of Kerala · (1973) KLJ 290
Kerala Education Rules, 1959 — Rule 51A
High Courts18 Jan 1973
P. Sankara Reddiar Vs Commissioner of Income Tax
High Court Of Kerala · (1974) 94 ITR 120
Income Tax Act, 1961 — Section 260(1)
High Courts17 Jan 1973Allowed
Maniyar Panchayat Vs State of Kerala and Others
High Court Of Kerala · AIR 1974 Ker 98 : (1973) KLJ 306
Kerala Panchayat Act, 1960 — Section 55
High Courts17 Jan 1973Allowed
Maniyur Panchayat Vs State of Kerala and Others
High Court Of Kerala · AIR 1974 Ker 98 : (1973) KLJ 306
Kerala Panchayat Act, 1960 — Section 55(2)
High Courts15 Jan 1973Allowed
Joseph Vs Joseph and Another
High Court Of Kerala · AIR 1973 Ker 206
Easements Act, 1882 — Section 15
High Courts15 Jan 1973Dismissed
Kunhavaran Haji Vs Assankutty and Others
High Court Of Kerala · (1973) KLJ 561
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 23, Order 43 Rule 1, Order 43 Rule 1(u), 104
High Courts12 Jan 1973
P.M.C. Subramaniam Chettiar Vs Commissioner of Income Tax
High Court Of Kerala · (1974) 93 ITR 312
Income Tax Act, 1961 — Section 260(1), 28(1)
High Courts12 Jan 1973
State Vs A. Aboobacker and Another
High Court Of Kerala · (1974) CriLJ 218
Motor Vehicles Act, 1988 — Section 112, 42
High Courts12 Jan 1973
K.A. George Vs The State and Others
High Court Of Kerala · (1974) CriLJ 550
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts12 Jan 1973
P.M.C. Subramonian Chettiar Vs The Commissioner of Income Tax
High Court Of Kerala · (1974) 93 ITR 312
Income Tax Act, 1961 — Section 260
High Courts11 Jan 1973Partly Allowed
A.K. Abdulla, Kasaragod Vs State of Kerala and Another
High Court Of Kerala · AIR 1973 Ker 242 : (1973) KLJ 347
Constitution of India, 1950 — Article 245Essential Commodities Act, 1955 — Section 3
High Courts11 Jan 1973
A.K. Abdulla Vs State of Kerala and Another
High Court Of Kerala · AIR 1973 Ker 242 : (1973) KLJ 347
Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 4, 5
High Courts10 Jan 1973Dismissed
Kakkan Veettil Pathumma Hajumma Vs Tacholi Kalliani and Others
High Court Of Kerala · (1973) KLJ 352