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High Court Of Kerala judgments

54,272 judgments · page 2,434 of 2,714

High Courts29 Nov 1973Dismissed

Moidu Vs Mammunhia Beary and Others

High Court Of Kerala · (1974) KLJ 95

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11Kerala Land Reforms Act, 1963 — Section 10(1), 10(v), 13Transfer of Property Act, 1882 — Section 55(2), 58(a), 58(a), 58(b), 58(d)
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High Courts29 Nov 1973Dismissed

Moidu Vs mammunhia beaky and others

High Court Of Kerala · (1974) KLJ 76

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11Kerala Land Reforms Act, 1963 — Section 10(1), 10(v), 13, 38(d)Transfer of Property Act, 1882 — Section 55(2), 58(a), 58(b), 58(d), 58(d)
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High Courts13 Nov 1973Allowed

Thresia Vs Kochakean

High Court Of Kerala · (1974) KLJ 64 : (1974) KLJ 62

Kerala Stay of Eviction Proceedings Act, 1967 — Section 7
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