High Courts09 Jul 1976
Kuttirayin and Co. and Others Vs The State of Kerala and Others
High Court Of Kerala · (1976) 38 STC 282
Kerala General Sales Tax Act, 1963 — Section 5A(l)(a)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,415 of 2,714
High Courts08 Jul 1976
Thankappan Vs Sub Divisional Officer, Telegraphs
High Court Of Kerala · (1976) 07 KL CK 0024
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Constitution of India, 1950 — Article 14, 16, 19(1), 311(2)
High Courts08 Jul 1976Dismissed
Balakrishnan Nair Vs Kunhikrishnan and Others
High Court Of Kerala · AIR 1977 Ker 123
Kerala Land Reforms (Amendment) Act, 1969 — Section 1(2), 35Kerala Land Reforms Act, 1963 — Section 1(3), 13A, 2B, 4A, 4A(1)Kerala Stay of Eviction Proceedings Act, 1967 — Section 10, 9
High Courts07 Jul 1976Allowed
M. Abdul Jaleel Vs Chaeko Thomas
High Court Of Kerala · (1976) 07 KL CK 0008
Evidence Act, 1872 — Section 55
High Courts07 Jul 1976
P. C. ABRAHAM Vs ADDITIONAL COLLECTOR OF CUSTOMS, CUSTOMS HOUSE, WILLINGDON ISLAND, COCHIN - 3.
High Court Of Kerala · (1976) 5 CTR 293B
Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 226, 227, 309, 311Customs Act, 1962 — Section 107, 108, 115, 122, 124
High Courts06 Jul 1976
The Metro Readywear Company Vs The Collector of Customs And Central Excise (Central Excise Wing), Willingdon Island, Cochin-3 and Another
High Court Of Kerala · (1976) 5 CTR 357
Central Excises and Salt Act, 1944 — Section 12, 2Customs Act, 1962 — Section 110
High Courts06 Jul 1976
Commissioner of Income Tax Vs West India Steel Co. Ltd.
High Court Of Kerala · (1977) 108 ITR 601
Income Tax Act, 1961 — Section 33(1)
High Courts06 Jul 1976Dismissed
Metro Readywear Company Vs Collector of Customs
High Court Of Kerala · (1978) 2 ELT 520
Central Excises and Salt Act, 1944 — Section 12, 2Customs Act, 1962 — Section 110
High Courts06 Jul 1976Dismissed
Kunhanam and Another Vs The S.P.V. Bank Ltd. and Others
High Court Of Kerala · (1976) 07 KL CK 0001
Kerala Agriculturists Debt Relief Act, 1970 — Section 1, 11, 15, 15(1), 15(3)
High Courts02 Jul 1976Dismissed
Kasaragod Co-operative Land Mortgage Bank Vs State of Kerala and Others
High Court Of Kerala · AIR 1977 Ker 50
Constitution of India, 1950 — Article 226
High Courts30 Jun 1976
V. SUBRAMONIA IYER Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1978) 113 ITR 685
GOVERNMENT OF INDIA ACT, 1935 — Section 240, 241Income Tax Act, 1961 — Section 129, 139, 148, 240, 245H
High Courts30 Jun 1976
V. Subramonia Iyer Vs Commissioner of Income Tax
High Court Of Kerala · (1978) 113 ITR 685
Income Tax Act, 1961 — Section 246, 250, 254, 271(1)
High Courts29 Jun 1976Dismissed
General Manager, K.S.R.T. Corporation Vs Sunder Raj and Others
High Court Of Kerala · (1976) 06 KL CK 0009
Industrial Disputes Act, 1947 — Section 2, 25B, 25B(1), 25B(2), 25C
High Courts25 Jun 1976
T.V. Mathew and Sons Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1977) 1 ILR (Ker) 205 : (1977) 108 ITR 47
Kerala Agricultural Income Tax Act, 1950 — Section 27, 27(1)
High Courts23 Jun 1976Dismissed
Peirce Leslie India Ltd. Vs Kunheerium
High Court Of Kerala · (1976) 06 KL CK 0008
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 12 Rule 6(1)Evidence Act, 1872 — Section 19Kerala Court Fees and Suits Valuation Act, 1959 — Section 69
High Courts22 Jun 1976
Premier Tyres Limited Vs Assistant Collector of Central Excises and Another
High Court Of Kerala · (1979) 4 ELT 490
Central Excises and Salt Act, 1944 — Section 3, 4
High Courts20 Jun 1976
K. Mukundan Vs The Circle Inspector (Excise) Neyyattinkara and Others
High Court Of Kerala · (1976) 06 KL CK 0013
Kerala Abkari Act, 1077 — Section 65, 67
High Courts18 Jun 1976
COMMISSIONER OF Income Tax, KERALA Vs INDIA PEPPER AND SPICE TRADE ASSOCIATION.
High Court Of Kerala · (1978) 111 ITR 206
Income Tax Act, 1961 — Section 11, 2, 28
High Courts18 Jun 1976
THE Commissioner of Income Tax, KERALA, ERNAKULAM Vs THE MARTHANDOM COMMERCIAL BANK LTD., TRIVANDRUM.
High Court Of Kerala · (1976) 5 CTR 310 : (1977) 1 ILR (Ker) 286
Income Tax Act, 1961 — Section 147, 148, 18, 66
High Courts18 Jun 1976
Commissioner of Income Tax Vs India Pepper and Spice Trade Association
High Court Of Kerala · (1978) 111 ITR 206
Income Tax Act, 1961 — Section 11, 2(15)