High Courts17 Jun 1977Dismissed
Peedikayulla Parambath Devi and Others Vs State of Kerala and Others
High Court Of Kerala · (1977) 06 KL CK 0032
Kerala Revenue Recovery Act, 1968 — Section 2, 68
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,407 of 2,714
High Courts17 Jun 1977
M. James Thomas and Others Vs The Hon''ble the Chief Justice and Others
High Court Of Kerala · AIR 1977 Ker 166 : (1977) 2 ILR (Ker) 287 : (1978) 2 LLJ 226
Constitution of India, 1950 — Article 226, 229(2), 245, 309
High Courts17 Jun 1977
State of Kerala Vs Kurien K. Ulahannan
High Court Of Kerala · (1977) 06 KL CK 0003
High Courts16 Jun 1977Dismissed
Manattil Aliyamutty Haji Vs Mannatil Mammi
High Court Of Kerala · (1977) 06 KL CK 0038
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 2(11)
High Courts16 Jun 1977Dismissed
Madhavan Pillai Vs Bhargavi Amma and Others
High Court Of Kerala · (1977) 06 KL CK 0014
Kerala Land Conservancy Act, 1957 — Section 8Kerala Land Conservancy Rules, 1958 — Rule 10, 11, 3, 9
High Courts15 Jun 1977Dismissed
Kalyani Hengsu Vs Kunh Rai and Others
High Court Of Kerala · (1977) 06 KL CK 0029
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 72, 72A, 72F(5), 72H(7)Transfer of Property Act, 1882 — Section 73
High Courts15 Jun 1977
Vazhambalakkal Thomachan Vs State of Kerala
High Court Of Kerala · (1978) CriLJ 498 : (1977) 2 ILR (Ker) 605
Criminal Procedure Code, 1973 (CrPC) — Section 221, 222, 236Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 411
High Courts14 Jun 1977
Commissioner of Income Tax Vs Official Liquidator, New Era Mfg. Co. Ltd.
High Court Of Kerala · (1977) 2 ILR (Ker) 411 : (1977) 109 ITR 262
Income Tax Act, 1961 — Section 32(2), 41(2), 41(5)
High Courts13 Jun 1977Allowed
The Workmen of J and P Coats (India) Private Ltd. Vs The State of Kerala and Another
High Court Of Kerala · (1977) 06 KL CK 0044
Industrial Disputes Act, 1947 — Section 12 , 12(4), 12(5)
High Courts13 Jun 1977
Workmen of J. and P. Coats (India) Pvt. Ltd. Vs State of Kerala and Others
High Court Of Kerala · (1977) 2 LLJ 534
Industrial Disputes Act, 1947 — Section 12
High Courts08 Jun 1977Dismissed
Deputy Commissioner of Agricultural Income Tax and Sales Tax (Law), Board of Revenue (Taxes) Vs The Travancore Rayons Ltd.
High Court Of Kerala · (1977) 40 STC 432
Central Sales Tax Act, 1956 — Section 2
High Courts08 Jun 1977
Laxmi Starch Ltd. Vs P.C. Alexander and Another
High Court Of Kerala · (1977) 2 ILR (Ker) 268 : (1978) 1 LLJ 269
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts08 Jun 1977
Sudhakaran Vs State of Kerala and Another
High Court Of Kerala · (1977) 06 KL CK 0013
Constitution of India, 1950 — Article 309Kerala Police Act, 1960 — Section 16Kerala Public Services Act, 1968 — Section 3
High Courts08 Jun 1977Dismissed
Messiah Das Vs The State of Kerala and Others
High Court Of Kerala · (1977) 06 KL CK 0011
Constitution of India, 1950 — Article 226
High Courts08 Jun 1977
Deputy Commissioner of Agrl. Income Tax and S.T. (Law) Vs Travancore Rayons Ltd.
High Court Of Kerala · (1977) 6 CTR 264
Central Sales Tax Act, 1956 — Section 2
High Courts07 Jun 1977Dismissed
Kunjan Bhaskaran Vs Ambika
High Court Of Kerala · (1977) 06 KL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3A, Order 39 Rule 4
High Courts03 Jun 1977
State of Kerala Vs Vijayan
High Court Of Kerala · (1977) 06 KL CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 526(1)Criminal Procedure Code, 1973 (CrPC) — Section 193, 209, 226, 227, 228Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts02 Jun 1977Dismissed
Enos Jeevakumar Vs State of Kerala
High Court Of Kerala · (1977) 06 KL CK 0004
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 11, 11(1), 15, 15(1), 15(11)
High Courts01 Jun 1977
Kerala State Financial Corporation Vs Sivasankara Panicker and Others
High Court Of Kerala · (1977) 06 KL CK 0001
Companies Act, 1956 — Section 125, 125(4), 141, 446State Financial Corporations Act, 1951 — Section 29, 30, 31, 32, 46B