High Courts21 Mar 1978Dismissed
Ananthasubramonia Iyer Vs Sarada Amma
High Court Of Kerala · (1978) 03 KL CK 0034
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,395 of 2,714
High Courts21 Mar 1978Dismissed
A.L. Antony Vs State of Kerala
High Court Of Kerala · (1978) 42 STC 180
Central Sales Tax Act, 1956 — Section 3
High Courts21 Mar 1978Dismissed
The Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs O. Sadasivan
High Court Of Kerala · (1978) 2 ILR (Ker) 117 : (1978) 42 STC 201
Kerala General Sales Tax Act, 1963 — Section 5
High Courts20 Mar 1978
K. Sankaran Vs Commissioner of Income Tax
High Court Of Kerala · (1978) 2 ILR (Ker) 129 : (1980) 122 ITR 754
General Clauses Act, 1897 — Section 3(19), 6Income Tax Act, 1961 — Section 280C, 280K, 280R, 280T
High Courts16 Mar 1978
N. Viswambharan Vs State of Kerala and Another
High Court Of Kerala · (1978) 03 KL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 360Industrial Disputes Act, 1947 — Section 29, 32Kerala Industrial Disputes Rules, 1957 — Rule 37, 59, 59(2)
High Courts11 Mar 1978
COMMISSIONER OF AGRICULTURAL Income Tax Vs MALAYALAM PLANTATIONS LTD.
High Court Of Kerala · (1978) 8 CTR 348 : (1978) 115 ITR 624
Kerala Agricultural Income Tax Act, 1950 — Section 5(j)
High Courts10 Mar 1978Allowed
The Church of South India Trust Association Vs Ramanathan
High Court Of Kerala · (1978) 03 KL CK 0033
Constitution of India, 1950 — Article 226Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(4), 11(4), 11(7), 11(8)
High Courts10 Mar 1978Dismissed
Govindan Gopalan Vs Raman Gopalan
High Court Of Kerala · AIR 1978 Ker 217 : (1978) 1 ILR (Ker) 694
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 101(3), 125(3)
High Courts09 Mar 1978
A. Younus Kunju Vs The Sub-Inspector of Police and Another
High Court Of Kerala · (1979) CriLJ 770
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Mar 1978
Sundaram Finance Ltd. Vs Regional Transport Officer and Others
High Court Of Kerala · (1978) 2 ILR (Ker) 300 : (1979) 117 ITR 334
Income Tax Act, 1961 — Section 222
High Courts09 Mar 1978Allowed
State of Kerala Vs Vijayan and Another
High Court Of Kerala · (1978) 03 KL CK 0020
Constitution of India, 1950 — Article 14Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 25, 25(1)Land Acquisition Act, 1894 — Section 4
High Courts08 Mar 1978Dismissed
Very. Rev. Mugr. Francis Payyappilly Vs Corporation of Cochin
High Court Of Kerala · (1978) 03 KL CK 0036
Constitution of India, 1950 — Article 13, 14Kerala Municipal Corporation Act, 1961 — Section 103Kerala Municipalities Act, 1960 — Section 101
High Courts06 Mar 1978Dismissed
The Aluminium Industries Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 42 STC 72
Central Sales Tax Act, 1956 — Section 2
High Courts06 Mar 1978
State of Kerala Vs Official Liquidator, Sitharam Spg. and Wvg. Mills Ltd.
High Court Of Kerala · (1979) 49 CompCas 335 : (1979) 1 ILR (Ker) 7
Companies Act, 1913 — Section 230, 230(1)
High Courts06 Mar 1978
Aluminium Industries Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 6 CTR 158
Central Sales Tax Act, 1956 — Section 2(g), 2(h), 2(j)
High Courts03 Mar 1978
G. Karunakaran Vs State of Kerala
High Court Of Kerala · (1979) 120 ITR 571
Kerala Agricultural Income Tax Act, 1950 — Section 34
High Courts02 Mar 1978Allowed
Thomas Vs The Mutholi Corporative Society Ltd. and Others
High Court Of Kerala · (1978) 03 KL CK 0035
Industrial Disputes Act, 1947 — Section 11A
High Courts02 Mar 1978
Burmahshell Oil Storage and Distributing Co. of India Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 03 KL CK 0030
Kerala General Sales Tax Act, 1963 — Section 5, 5(1)Petroleum Act, 1934 — Section 2, 3
High Courts02 Mar 1978
M. Rajagopal (Managing Partner, K.M.S. Bus Service) Vs Secretary, State Transport Authority and Others
High Court Of Kerala · (1978) 2 ILR (Ker) 122 : (1978) 115 ITR 364
Income Tax Act, 1961 — Rule 16, 16(1), 2
High Courts02 Mar 1978
C.K. Sivaraman Achari Vs D.K. Agarwall and Another
High Court Of Kerala · (1978) CriLJ 1376 : (1978) 1 ILR (Ker) 686
Criminal Procedure Code, 1973 (CrPC) — Section 256