High Courts16 Feb 1979
Commissioner of Income Tax Vs Shree Padmanabhaswami Temple Trust
High Court Of Kerala · (1979) 120 ITR 42
Income Tax Act, 1961 — Section 11, 11(2)Income Tax Rules, 1962 — Rule 17
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,383 of 2,714
High Courts15 Feb 1979Allowed
State of Kerala Vs K. Ratnamma and Others
High Court Of Kerala · (1979) 02 KL CK 0025
Kerala Service Rules, 1958 — Rule 12(7), 26, 7
High Courts15 Feb 1979
Krishna Bhat Vs Agricultural Income Tax Officer
High Court Of Kerala · (1981) 130 ITR 894
Constitution of India, 1950 — Article 227Kerala Agricultural Income Tax Act, 1950 — Section 60(2)
High Courts15 Feb 1979
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs M.K. Cheriya Mammoo and Brothers
High Court Of Kerala · (1980) 45 STC 108
High Courts15 Feb 1979Allowed
V.M. Madhavi Amma Vs C.K. Madhavi Amma and Others
High Court Of Kerala · (1979) 02 KL CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 92(1)Kerala Debt Relief Act, 1977 — Section 2(3), 2(4)Transfer of Property Act, 1882 — Section 55, 55(4)
High Courts15 Feb 1979Allowed
The Manager, S.N. College Vs V.K. Chandrasekharan and Another
High Court Of Kerala · (1979) 02 KL CK 0001
Calicut University Act, 1975 — Section 10(1), 60
High Courts12 Feb 1979
Commissioner of Income Tax Vs Hotel Amritha (P.) Ltd.
High Court Of Kerala · (1980) 122 ITR 296
Income Tax Act, 1961 — Section 33(1), 33(6)
High Courts08 Feb 1979
Indian Timber and Plywood Corporation Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1981) 130 ITR 341
High Courts06 Feb 1979
M. Jairam Vs Commissioner of Income Tax
High Court Of Kerala · (1979) 2 ILR (Ker) 61 : (1979) 117 ITR 638
Income Tax Act, 1961 — Section 256(2), 5(1)Land Acquisition Act, 1894 — Section 11, 28, 34, 4
High Courts06 Feb 1979
State of Kerala Vs M. Peermohammed and Others
High Court Of Kerala · (1979) 02 KL CK 0005
Kerala State and Subordinate Services Rules, 1958 — Rule 13A(1)
High Courts02 Feb 1979Allowed
The Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs R. Ramalingair
High Court Of Kerala · (1980) 45 STC 287
Kerala General Sales Tax Act, 1963 — Item 7
High Courts02 Feb 1979
P.V. Albin Vs Union of India (UOI)
High Court Of Kerala · (1979) CENCUS 489 : (1988) 36 ELT 262
Customs Act, 1962 — Section 11, 11(2), 113, 113(1), 114Export (Quality Control and Inspection) Act, 1963 — Section 6, 7, 7(3)Imports and Exports (Control) Act, 1947 — Section 3(2)
High Courts01 Feb 1979
P.K. Thresia and Others Vs The Government of the State of Kerala and Another
High Court Of Kerala · AIR 1979 Ker 212 : (1979) 2 ILR (Ker) 408
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)
High Courts30 Jan 1979
Commissioner of Income Tax Vs Official Liquidator, Palai Central Bank Ltd.
High Court Of Kerala · (1979) 49 CompCas 268 : (1979) 117 ITR 676
Companies (Court) Rules, 1959 — Rule 298, 299Companies Act, 1956 — Section 210, 211Super Profits Tax Act, 1963 — Section 12, 2(5), 2(9), 25, 27
High Courts30 Jan 1979Dismissed
Raghavan Pillai Vs Damodaran Nair
High Court Of Kerala · (1979) 01 KL CK 0001
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts26 Jan 1979
Bhaskara Menon Vs K.S.R.T. Corporation
High Court Of Kerala · (1979) 2 ILR (Ker) 582 : (1979) 2 LLJ 140
Industrial Disputes Act, 1947 — Section 10, 10A, 2, 33, 33C
High Courts23 Jan 1979
Sankaran Nair Ramakrishnan Nair Vs Madhavi Amma Easwari Amma
High Court Of Kerala · AIR 1979 Ker 231
Succession Act, 1925 — Section 214(1)
High Courts23 Jan 1979
Vellappan Vs Peter Thomas
High Court Of Kerala · AIR 1979 Ker 194
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 141Evidence Act, 1872 — Section 40, 41, 42, 44
High Courts19 Jan 1979
Commissioner of Agrl. Income Tax Vs Pullangode Rubber and Produce Company
High Court Of Kerala · (1979) 120 ITR 84
High Courts18 Jan 1979Allowed
Aduvathu Poyil Thamasikkum Thazha Narukkoth Raghavan Nair and Another Vs Kalliani Pallikkaramma''s Children Kallangadi Edathil Appu Kidavu and Others
High Court Of Kerala · AIR 1980 Ker 4
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(2)