High Courts17 Aug 1979Allowed
M. Balakrishnan Vs Inspector General of Police and Others
High Court Of Kerala · (1979) 08 KL CK 0024
Kerala State and Subordinate Services Rules, 1958 — Rule 28, 29, 8, 8A
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,378 of 2,714
High Courts14 Aug 1979Dismissed
Antony Vs P.K. Rockey Memorial Trust
High Court Of Kerala · (1979) 08 KL CK 0025
Administrator Generals Act, 1913 — Section 31, 32Civil Procedure Code, 1908 (CPC) — Section 92Succession Act, 1925 — Section 187, 213, 214, 214(1), 57
High Courts14 Aug 1979Allowed
K.V. John and Others Vs Kerala State Electricity Board and Others
High Court Of Kerala · (1979) 08 KL CK 0007
Kerala State and Subordinate Services Rules, 1958 — Rule 27
High Courts13 Aug 1979
Kerala State Electricity Board Vs E.M. Varkey
High Court Of Kerala · (1979) 08 KL CK 0021
Arbitration Act, 1940 — Section 20, 39(1)
High Courts10 Aug 1979Dismissed
The Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs R. Viswambharan
High Court Of Kerala · (1979) 44 STC 399
Kerala General Sales Tax Act, 1963 — Entry 10, 5A
High Courts10 Aug 1979Allowed
Deputy Commissioner of Sales Tax (Law) Vs Marikar Motors (Ltd.)
High Court Of Kerala · (1980) 1 ILR (Ker) 572 : (1980) 45 STC 106
Kerala General Sales Tax Act, 1963 — Section 34
High Courts09 Aug 1979Dismissed
Manual D''silva Vs Augustine
High Court Of Kerala · (1980) ACJ 187
Workmens Compensation Act, 1923 — Section 2
High Courts09 Aug 1979
D'' Silva Vs K.T. Augustine
High Court Of Kerala · (1979) 08 KL CK 0023
Workmens Compensation Act, 1923 — Section 2
High Courts09 Aug 1979
Dhanalakshmi Bank Ltd. Vs Parameswara Menon
High Court Of Kerala · (1980) 1 ILR (Ker) 565 : (1980) 2 LLJ 45
Industrial Disputes Act, 1947 — Section 10, 33, 33A
High Courts08 Aug 1979Allowed
S. Sundararaja Iyer Vs State of Kerala and Others
High Court Of Kerala · (1979) 08 KL CK 0008
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 5(2)Kerala Education Rules, 1959 — Rule 8
High Courts08 Aug 1979Dismissed
V.R. Balakrishnan Nadar Vs R. Velayudhan Nadar and Others
High Court Of Kerala · AIR 1980 Ker 161
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts07 Aug 1979Dismissed
Regional Manager, Food Corporation of India Vs U. Sabiya Beevees and Others
High Court Of Kerala · (1980) ACJ 235
Constitution of India, 1950 — Article 133(1), 134AWorkmens Compensation Act, 1923 — Section 12(1), 12(2)
High Courts06 Aug 1979Dismissed
Thirumalai Tobacco Company Vs K. Moideen Koya Hajee
High Court Of Kerala · (1979) 08 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 60Contract Act, 1872 — Section 23Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4), 12(1), 2(6)
High Courts04 Aug 1979
Income Tax Officer, A-Ward Vs Travancore Rayons Ltd.
High Court Of Kerala · (1980) 122 ITR 425
Income Tax Act, 1961 — Section 280ZB
High Courts04 Aug 1979Allowed
Ayyappan Vs The State of Kerala and Others
High Court Of Kerala · (1979) 08 KL CK 0006
Land Reforms (Tenancy) Rules — Rule 72
High Courts04 Aug 1979Dismissed
Income Tax Officer Vs Travancore Rayons Ltd.
High Court Of Kerala · (1980) 3 TAXMAN 29
Income Tax Act, 1961 — Section 148, 280ZB
High Courts03 Aug 1979
South Indian Bank Ltd. Vs P.T. Antony and Another
High Court Of Kerala · (1980) 1 ILR (Ker) 204 : (1980) 2 LLJ 42
Constitution of India, 1950 — Article 226
High Courts31 Jul 1979
The Intelligence Officer, Central Intelligence Squad, Agricultural Income Tax and Sales Tax, and Another Vs Hotel Ambassador
High Court Of Kerala · (1980) 45 STC 425
Income Tax Act, 1961 — Section 274, 275, 297
High Courts27 Jul 1979
E.V. Koradu Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1980) 122 ITR 615
Kerala Agricultural Income Tax Act, 1950 — Section 9(2)
High Courts27 Jul 1979
N. Devaki Amma and Others Vs Income Tax Officer, A-Ward
High Court Of Kerala · (1980) 14 CTR 154 : (1980) 1 ILR (Ker) 65 : (1980) 122 ITR 272
Income Tax Act, 1961 — Section 214, 214(1), 214(1A), 214(2), 215